Hamza.K.P vs The Secretary
2023 Latest Caselaw 5566 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
      THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
   TUESDAY, THE 2ND DAY OF MAY 2023 / 12TH VAISAKHA, 1945
                    WP(C) NO. 14996 OF 2023
PETITIONER/S:

            HAMZA.K.P
            AGED 45 YEARS
            S/O MUHAMMED, KONDOTTY PARAMBAN, KOLOTH HOUSE,
            PULLANOOR POOKKOTTUR, VALLUVAMBRAM P.O
            MALAPPURAM-, PIN - 673642

            BY ADV G.CHITRA



RESPONDENT/S:

            THE SECRETARY
            REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, CIVIL
            STATION RD, UP HILL, MALAPPURAM-, PIN - 676505

OTHER PRESENT:

            SMT. RESMITHA RAMACHANDRAN-GP



     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   02.05.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.C.No. 14996 of 2023

                                              2

                     MURALI PURUSHOTHAMAN, J
                    ...................................................
                        W.P.(C).No. 14996 of 2023
                   .........................................................
                   Dated this the 2nd day of May, 2023


                                     JUDGMENT

The petitioner is operating stage carriage service on the

route Kalikavu-Manjeri. He has submitted Ext.P1 request for

necessary correction and to rectify the anomaly in the time

schedule issued to him on the above mentioned route.

Essentially, he seeks for interchange of time.

2. Heard the learned counsel for the petitioner and the

learned senior Government Pleader.

3. Without expressing anything on merits, the writ

petition is disposed of directing the respondent to consider

Ext.P1 on its merits as per seniority and putting on notice the

affected/interested parties, if any, as expeditiously as possible

and at any rate, within a period of three months from the date of

receipt of a copy of this judgment.

Sd/-

MURALI PURUSHOTHAMAN, JUDGE Dxy W.P.C.No. 14996 of 2023

APPENDIX OF WP(C) 14996/2023

PETITIONER EXHIBITS

Exhibit.P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 24.3.2023