Janaki Raman vs The Tahsildar, Udumbanchola ...
2023 Latest Caselaw 4306 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                        WP(C) NO. 41610 OF 2022
PETITIONER/S:

          JANAKI RAMAN
          S/O. LATE JYOTHIMANI,
          GUNDUMALA DIVISION,
          SURYANELLI PO, MUNNAR,
          IDUKKI DISTRICT -685618.
          BY ADVS.
          L.RAM MOHAN
          M.AUBREY ABRAHAM ISAAC


RESPONDENTS:

    1     THE TAHSILDAR, UDUMBANCHOLA TALUK,
          IDUKKI DISTRICT-685554.
    2     THE VILLAGE OFFICER,
          CHINNAKANAL VILLAGE, IDUKKI DISTRICT-685613.
    3     ELIZABATH (SOUGHT TO BE IMPLEADED)
          D/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
    4     KANNAMMA (SOUGHT TO BE IMPLEADED)
          W/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
    5     LATHA (SOUGHT TO BE IMPLEADED)
          D/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
    6     PALANIYAMMA (SOUGHT TO BE IMPLEADED)
          W/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
    7     SANTHI (SOUGHT TO BE IMPLEADED)
          D/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
    8     UDAYACHANDRA (SOUGHT TO BE IMPLEADED)
          D/O LATE JYOTHIMANI GUNUMALA DIVISION,
          SURYANELLI P.O, IDUKKI DISTRICT
          (SOUGHT TO BE IMPLEADED)
 WPC No.41610 of 2022

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      9        VIJAYARANI (SOUGHT TO BE IMPLEADED )
               D/O LATE JYOTHIMANI GUNUMALA DIVISION,
               SURYANELLI P.O, IDUKKI DISTRICT
               (SOUGHT TO BE IMPLEADED)

               BY ADV A.A.SHIBI
               SRI. BIMAL K NATH (SR GP)



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    31.03.2023,      THE   COURT   ON       THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WPC No.41610 of 2022

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                               JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw this writ petition. Permission is

granted. Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

GOPINATH P., JUDGE rkj