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M/S. Mary Matha Granites vs The Director Of Mining & Geology
2023 Latest Caselaw 4182 Ker

Citation : 2023 Latest Caselaw 4182 Ker
Judgement Date : 31 March, 2023

Kerala High Court
M/S. Mary Matha Granites vs The Director Of Mining & Geology on 31 March, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                        WP(C) NO. 8321 OF 2023
PETITIONER:

          M/S. MARY MATHA GRANITES
          DHONI P.O, PALAKKAD, PIN - 678009, REPRESENTED BY ITS
          MANAGING PARTNER, SRI. K.J. THOMASKUTTY
          BY ADVS.
          S.SREEDEV
          ENOCH DAVID SIMON JOEL
          RONY JOSE
          LEO LUKOSE
          KAROL MATHEWS SEBASTIAN ALENCHERRY
          DERICK MATHAI SAJI
RESPONDENTS:

    1     THE DIRECTOR OF MINING & GEOLOGY
          DIRECTORATE OF MINING & GEOLOGY, PATTOM P.O,
          THIRUVANATHAPURAM, PIN - 695004
    2     THE GEOLOGIST
          DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE,
          PALAKKAD, PIN - 678001
          SRI.APPU P.S., GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.8321 OF 2023

                                     2




                               JUDGMENT

Dated this the 31st day of March, 2023

This writ petition is filed seeking directions to the 1st respondent

to consider Ext.P4 request made by the petitioner for transporting the

remaining granite stones left over after the quarry has been stopped by

the petitioner.

2. Having heard the learned Government Pleader also, there will be

a direction to the 1st respondent to take up Ext.P4 request made by the

petitioner and to consider and pass orders on the same, in accordance

with law, within a period of one month from the date of receipt of a

copy of this judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE NP WP(C) NO.8321 OF 2023

APPENDIX OF WP(C) 8321/2023

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE QUARRYING LEASE DATED 11.08.2010 VALID TILL 10.08.2022 ISSUED TO ONE SRI. SAJIMON ABRAHAM Exhibit P1(a) TRUE COPY OF THE DEED OF TRANSFER OF QUARRYING LEASE DATED 23.01.2017 Exhibit P2 TRUE COPY OF THE PROCEEDINGS ORDER DATED 26.05.2010 ISSUED BY THE 1ST RESPONDENT. Exhibit P3 TRUE COPY OF THE REGISTRATION CERTIFICATE ISSUED TO PETITIONER'S REGISTERED METAL CRUSHER UNIT.

Exhibit P4 TRUE COPY OF THE APPLICATION DATED 19.12.2022 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

RESPONDENTS' EXHIBITS: NIL

 
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