Shyja George vs State Of Kerala
2023 Latest Caselaw 4177 Ker

WP(C) No.10383/2023                      1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE GOPINATH P.
             Friday, the 31st day of March 2023 / 10th Chaithra, 1945
                           WP(C) NO. 10383 OF 2023 (W)
   PETITIONER:

          SHYJA GEORGE, AGED 43, D/O GEORGE, OTTATHENGHIL HOUSE, CHENITHALA
          (P.O.), KIZHAKKEVAZHIMURI, MAVELIKARA, ALAPPUZHA DISTRICT, PIN -
          689105

   RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY TO
         GOVERNMENT, DEPARTMENT OF REVENUE GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
      2. THE DISTRICT COLLECTOR, ALAPPUZHA CIVIL STATION WARD, ALAPPUZHA
         DISTRICT, PIN - 688001
      3. THE REVENUE DIVISIONAL OFFICER, ALAPPUZHA CHENGANNUR, ALAPPUZHA
         DISTRICT, PIN - 689121
      4. THE TAHSILDAR (L.R.), TALUK OFFICE, MAVELIKKARA TALUK, MAVELIKKARA,
         ALAPPUZHA, PIN - 690101
      5. THE VILLAGE OFFICER, VILLAGE OFFICE, THRIPPERUMTHURA, ALAPPUZHA
         DISTRICT, PIN - 690105
      6. THRIPPERUMTHURA GRAMA PANCHAYAT, THRIPPERUMTHURA, CHENNITHALA,
         ALAPPUZHA DISTRICT, PIN - 690105 REPRESENTED BY ITS SECRETARY
      7. JOHNSON VARGHESE, S/O.GEEVARGHESE, OTTATHENGIL HOUSE, KIZHAKKEVAZHI,
         CHENNITHALA P.O., ALAPPUZHA DISTRICT, PIN 690 105.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the respondents 2 to 6 not to evict the petitioner from
   her property mentioned in Exhibit P2 pending disposal of this Writ
   Petition.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   SRI.K.RAJESH KANNAN, Advocate for the petitioner, GOVERNMENT PLEADER for
   R1 to R5, the court passed the following:
 WP(C) No.10383/2023                           2/3




                                          ORDER

Issue notice to R6 and R7 by speed post. Learned Government Pleader seeks further time to get instructions.

Status quo as on today shall be maintained till 23/5/2023.

Post on 23/5/2023.

          31.03.2023


                                                    Sd/- GOPINATH P., JUDGE




31-03-2023                      /True Copy/                            Assistant Registrar
 WP(C) No.10383/2023                 3/3

                       APPENDIX OF WP(C) 10383/2023
Exhibit P2            TRUE COPY OF THE JUDGMENT DATED 10.11.2022 IN W.P.(C)

NO.31895/2022 OF THE HON'BLE HIGH COURT OF KERALA.