Saitharakath Suhail vs Keelath Puthiya Purayil Moidu @ ...
2023 Latest Caselaw 4093 Ker

OP (RC) No.58/2023                              1/1

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                            &
                         THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Thursday, the 30th day of March 2023 / 9th Chaithra, 1945

                                  OP (RC) NO. 58 OF 2023

                EP 301/2022 IN RCP 33/2017 OF MUNSIFF COURT, TALIPARAMBA

   PETITIONER/RESPONDENT/RESPONDENT/JD:

           SAITHARAKATH SUHAIL, AGED 40 YEARS, S/O MUHAMMED KUNHI, SAITHARAKATH
           HOUSE, TALIPARAMBA AMSOM, TALIPARAMBA, TALIPARAMBA (P.O), KANNUR
           DISTRICT, PIN - 670141

        BY ADVS.M/S.ABDUL RAOOF PALLIPATH, E.MOHAMMED SHAFI, K.R.AVINASH
        (KUNNATH)

   RESPONDENT/RESPONDENT/PETITIONER/DH:


           KEELATH PUTHIYA PURAYIL MOIDU @ MOIDEEN KUTTY, AGED 62, S/O
           NABEESUMMA, TALIPARAMBA AMSOM DESOM, TALIPARAMBA P.O. TALIPARAMBA
           TALUK, KANNUR DISTRICT, PIN - 670141


        This OP(RC) having come up for orders on 30.03.2023 upon perusing
   the letter from Munsiff, Taliparamba datd 17.03.2023 and this court's
   judgment dated 23.02.2023, the court on the same day passed the following;

                                           ORDER

Request made by the presiding officer is granted.

Sd/- P.B.SURESH KUMAR, JUDGE

Sd/- SOPHY THOMAS, JUDGE

30-03-2023 /True Copy/ Assistant Registrar