Ashraf vs V.R. Premkumar
2023 Latest Caselaw 4062 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                 CON.CASE(C) NO. 404 OF 2023
       AGAINST THE ORDER/JUDGMENT WP(C) 35617/2022 OF
                    HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

          ASHRAF
          AGED 60 YEARS
          S/O.MUHAMMED, KARIMBANAKUNNATH HOUSE,
          BYPASS ROAD, MACHINGAL, MUNDUPARAMBA, UP HILL P.O.,
          MALAPPURAM DISTRICT, PIN - 676505

          BY ADVS.
          ABDUL JAWAD K.
          ABDUL MAJEED.N
          A.GRANCY JOSE


RESPONDENT/1ST RESPONDENT IN WPC:

          V.R. PREMKUMAR
          (AGE AND FATHER'S NAME NOT KNOWN TO THE
          PETITIONER), DISTRICT COLLECTOR,
          MALAPPURAM OFFICE OF THE DISTRICT COLLECTOR,
          CIVIL STATION ROAD, UP HILL,
          MALAPPURAM, PIN - 676505

          SMT.ANIMA.M-GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.03.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.404 of 2023

                                 2


                             JUDGMENT

Dated this the 30th day of March, 2023

Government Pleader submits that the District Collector

has passed Proceedings No.DCMPM/4667/2021-B2 dated

29.03.2023 in pursuance of the directions contained in the

judgment dated 24.11.2022 in W.P.(C) No.35617 of 2022.

2. In view of the proceedings dated 29.03.2023, I find

that there is substantial compliance of the directions given by

this Court.

Recording the said submission, the Contempt of Court

Case is closed. This will be without prejudice to the right of the

petitioner to challenge the appellate order dated 29.03.2023 in

accordance with law, if the petitioner is so advised.

Sd/-

N.NAGARESH JUDGE spk Con.Case(C) No.404 of 2023

APPENDIX OF CON.CASE(C) 404/2023

PETITIONER ANNEXURES Annexure - A A CERTIFIED COPY OF THE JUDGMENT DATED 24/11/2022 IN W.P.(C).NO.35617/2022 ON THE FILE OF THIS HON'BLE COURT Annexure - B A TRUE COPY OF THE COVERING LETTER DATED 09/12/022 SUBMITTED BY THE PETITIONER Annexure - C A TRUE COPY OF THE RECEIPT DATED 09/12/2022 ISSUED BY THE OFFICE OF THE RESPONDENT EVIDENCING THE RECEIPT OF ANNEXURE A AND B