Dr.S.Shaji vs State Of Kerala
2023 Latest Caselaw 4038 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                    OP NO. 11336 OF 1998
PETITIONER/S:

         DR.S.SHAJI
         BY ADV SRI.M.BALAGOVINDAN

RESPONDENT/S:

         STATE OF KERALA
OTHER PRESENT:

         GP JOSHI THANNIKKAMATTOM


    THIS ORIGINAL PETITION HAVING COME UP FOR
ADMISSION ON 30.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
                                      -2-




                   MOHAMMED NIAS C.P.J.
                  ..........................................
                      O.P.No.11336 of 1998
                  .........................................


             Dated this the 30th day of March, 2023


                             JUDGMENT

It is submitted by the learned counsel for the petitioner

that nothing survives for consideration in this case.

Accordingly, the same is closed.

Sd/- Mohammed Nias. C.P., Judge.

al/-30.3.2023