Vijesh P.K vs Manapuram Home Finance Ltd
2023 Latest Caselaw 4018 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       WP(C) NO. 15479 OF 2022
PETITIONER:

          VIJESH P.K.
          S/O. KUTTAPPAN, PALLIKKOOTAM HOUSE, BEHIND GOVT.
          HOSPITAL, MALA P.O, THRISSUR DIST 680 732

          BY ADVS.
          K.J.MANU RAJ
          RAVI KRISHNAN
          K.VINAYA



RESPONDENTS:

    1     MANAPURAM HOME FINANCE LTD.
          REPRESENTED BY ITS BRANCH MANAGER, THRISSUR BRANCH,
          NORTH STAND, ASHVANI HOSPITAL JUNCTION, THRISSUR 680
          004

    2     THE AUTHORIZED OFFICER
          MANAPURAM HOME FINANCE LTD, MANAPURAM HOUSE, VLAPPAD,
          THRISSUR 680 567

          BY ADVS.
          MADHU RADHAKRISHNAN
          HARIKUMAR C
          SANDRA SUNNY
          ARUN KUMAR M.A


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 15479 OF 2022                 2




                            T.R. RAVI, J.
             --------------------------------------------
                     W.P.(C).No.15479 of 2022
              --------------------------------------------
               Dated this the 30th day of March, 2023


                              JUDGMENT

When the case is taken up today, it is submitted that the

petitioner has not complied with the interim order. No further orders

can be granted in this writ petition.

This writ petition stands dismissed.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF WP(C) 15479/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE AADHAAR CARD OF THE PETITIONER

Exhibit P2 TRUE COPY OF THE LETTER ISSUED BY THE 1ST RESPONDENT DATED 29.11.2019

Exhibit P3 TRUE COPY OF THE ACCOUNT STATEMENT ISSUED BY THE 1ST RESPONDENT DATED 28.4.2022

Exhibit P4 TRUE COPY OF THE NOTICE IN MC 113/2022 DATED 22.4.2022

Exhibit P5 A TRUE COPY OF THE COMMUNICATION ISSUED BY ACUMEN LAWYERS FIRM DT.5.1.2022

Exhibit P6 A TRUE COPY OF THE CLAIM STATEMENT FILED BEFORE THE ARBITRATOR DT.10.1.2022