Dr.Razanathu F vs State Of Kerala
2023 Latest Caselaw 3888 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                           RP NO. 851 OF 2021
 (FOR REVIEW OF JUDGMENT DATED 25.02.2019 IN WP(C)NO.35237/2009)


REVIEW PETITIONER/PETITIONER:

            DR.RAZANATHU F, AGED 54 YEARS, W/O.SHEREEF.J,
            SREE VIDHYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE,
            NEMAM P.O, THIRUVANANTHAPURAM-695020,
            RESIDING AT C.R.COMPLEX, A53, A BLOCK,
            PATTOM PALACE P.O, PATTOM, THIRUVANANTHAPURAM-695004.

            BY ADVS.KALEESWARAM RAJ
            VARUN C.VIJAY
            THULASI K. RAJ


RESPONDENTS/RESPONDENTS:

    1       STATE OF KERALA,
            REPRESENTED BY SECRETARY TO GOVERNMENT,
            DEPARTMENT OF HEALTH AND FAMILY WELFARE,
            SECRETARIAT, THIRUVANANTHAPURAM-695001.

    2       DIRECTORATE OF HEALTH SERVICES,
            THIRUVANANTHAPURAM-695001.

    3       DR.LAKSHMI, TUTOR,
            DEPARTMENT OF OBSTETRICS & GYNECOLOGY,
            SREE VIDHYADHIRAJA HOMEOPATHIC MEDICAL COLLEGE,
            NEMAM P.O, THIRUVANANTHAPURAM-695020.

            BY ADV.SRI.S.GOPINADHAN, SR.GP
     THIS   REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON
30.03.2023, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP NO. 851 OF 2021
                                 -2-

                              ORDER

This petition, seeking review of the judgment

of this Court, has been impelled on the ground

that the writ petition had not become infructuous,

as has been found by this Court.

2. Sri.S.Gopinadhan - learned Senior

Government Pleader, conceded that similar matters

are pending consideration before another Bench.

In the afore circumstances, I allow this

Review Petition and recall the judgment dated

25.02.2019.

The Registry will list WP(C)No.35237/2009

along with connected matters, namely

WP(C)No.11018/2019 and others.

Sd/-

DEVAN RAMACHANDRAN JUDGE akv RP NO. 851 OF 2021

APPENDIX OF RP 851/2021

PETITIONER ANNEXURES

ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 22.02.2019 WP(C)NO.23504/2016.

ANNEXURE II TRUE COPY OF THE PROCEEDINGS NO.6772/AC1/GEN/A3/KUHS DATED 04.08.2018 ISSUED BY THE REGISTRAR, KERALA UNIVERSITY OF HEALTH SCIENCES.