B Narayanan vs State Of Kerala Represented By Sub ...
2023 Latest Caselaw 3879 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       CRL.L.P. NO. 185 OF 2023
        CRIME NO.209/2017 OF WANDOOR POLICE STATION, MALAPPURAM
     AGAINST THE JUDGMENT IN S.C.NO. 76/2019 OF SPECIAL COURT
                  (ATROCITIES AGAINST SC/ST), MANJERI


PETITIONER/VICTIMS:

    1        B NARAYANAN
             AGED 85 YEARS
             S/O APPU,
             CHERUKAD HOUSE,
             MUTHASSIKUNNU, MARAKKALAM KUNNU,
             WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

    2        ANIL KUMAR
             AGED 44 YEARS
             S/O B NARAYANAN,
             CHERUKAD HOUSE,
             MUTHASSIKUNNU, MARAKKALAM KUNNU,
             WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

    3        RAMESH
             AGED 47 YEARS
             S/O NARAYANAN,
             CHERUKAD HOUSE,
             MUTHASSIKUNNU, MARAKKALAM KUNNU,
             WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

             BY ADVS.
             M.A.ABDUL HAKHIM
             JOSEPH GEORGE
             M.A.AZEEZ MUSHTAQUE


RESPONDENTS/COMPLAINANT & ACCUSED:

    1        STATE OF KERALA
             REPRESENTED BY SUB INSPECTOR OF POLICE
             WANDOOR, MALAPPURAM DISTRICT, PIN - 679328
             THROUGH THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, ERNAKULAM.,
 2   PRATHEESH
    AGED 42 YEARS
    S/O VELAYUDHAN,
    KUMMALI HOUSE,
    MARAKKALAM KUNNU, WANDOOR,
    MALAPPURAM DISTRICT, PIN - 679328

3   DINESH,
    AGED 39 YEARS
    S/O.KONGA,
    KUMMALI HOUSE,
    MARAKKALAM KUNNU, WANDOOR,
    MALAPPURAM DISTRICT, PIN - 679328

4   SREEJITH,
    AGED 36 YEARS
    S/O.SREEDHARAN,
    MARAKULATH I HOUSE,
    POOKKULAM, WANDOOR,
    MALAPPURAM DISTRICT, PIN - 679328

5   PARANGODAN
    AGED 72 YEARS
    S/O.CHATHU,
    KUMMALI HOUSE,
    MUTHASSIKUNNU, MARAKKALAM KUNNU,
    WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

6   PRAVEEN
    AGED 39 YEARS
    S/O.VELAYUDHAN,
    KUMMALI HOUSE, MARAKKALAM KUNNU,
    WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

7   JANARDHANAN,
    AGED 53 YEARS
    S/O.AYYAPPAN,
    ANGADITHALAKKAL HOUSE,
    MARAKKALAM KUNNU, WANDOOR,
    MALAPPURAM DISTRICT, PIN - 679328

8   VISHNU,
    AGED 27 YEARS
    S/O.NARAYANAN,
    KUMMALI HOUSE, POOKULAM,
    WANDOOR, MALAPPURAM DISTRICT, PIN - 679328

9   SREEDHARAN
    AGED 62 YEARS
    , S/O.UNNIPPATHAN,
    MARAKKULATH HOUSE,
           MARAKKALAM KUNNU, WANDOOR,
          MALAPPURAM DISTRICT PIN-679328., PIN - 679328

          BY ADV
          NOUSHAD.K.A
          PUBLIC PROSECUTOR
     THIS CRIMINAL LEAVE PETITION HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Crl.L.P.No.185 of 2023


                                       4




                      BECHU KURIAN THOMAS, J.
                     ====================
                         Crl.L.P.No.185 of 2023
                    =====================
                   Dated this the 30th day of March, 2023


                                  ORDER

This is an application seeking leave to prefer an appeal against

the order of acquittal in S.C. No.76/2019 on the files of the Special

Court for SC/ST (POA) Act, Manjerry.

2. Having heard the learned counsel for the petitioners as well as

the learned Public Prosecutor, I am satisfied that sufficient reasons

have been made out for filing an appeal.

Accordingly, leave is granted to prefer an appeal against the

aforementioned judgment.

Sd/-

BECHU KURIAN THOMAS JUDGE

Jka/30.03.23