Niyas M vs Kerala Gramin Bank
2023 Latest Caselaw 3834 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       WP(C) NO. 12489 OF 2021
PETITIONER:

          NIYAS M
          AGED 45 YEARS
          S/O. MOOSAN KUTTY, MARAYAKKANDI HOUSE,
          C.P MOOSAN KUTTY ROAD, KOLACHERI P.O,
          KANNUR DISTRICT 670 601

          BY ADVS.
          ABDUL RAOOF PALLIPATH
          E.MOHAMMED SHAFI



RESPONDENTS:

    1     KERALA GRAMIN BANK
          AZHIKODE BRANCH, MARWA TOWERS, VANKULATH VAYAL,
          AZHIKODE P.O, KANNUR 670 009
          REPRESENTED BY ITS MANAGER

    2     KERALA GRAMIN BANK
          KERALA GRAMIN BANK, HEAD OFFICE,
          KGB TOWER, A.K ROAD, UP HILL, PB NO 10
          MALAPPURAM 676 505
          REPRESENTED BY ITS GENERAL MANAGER.

          BY ADV K.M.ANEESH




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12489 OF 2021
                                      2




                              T.R.RAVI, J.
                     ----------------------------------------
                      WP (C) No.12489 of 2021
                   -------------------------------------------
              Dated this the 30th day of March, 2023

                            JUDGMENT

When the case is taken up today, it is submitted by

counsel on either side that the issue has been settled

between the parties.

The writ petition is hence closed.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 12489 OF 2021

APPENDIX OF WP(C) 12489/2021

PETITIONER's EXHIBITS

Exhibit P1 TRUE COPY OF THE AGREEMENT OF OVERDRAFT DATED 1-2-2017 EXECUTED IN FAVOUR OF THE BANK

Exhibit P2 TRUE COPY OF THE STATEMENT OF ACCOUNT OF OVER DRAFT A/C 40712121000025 FOR THE PERIOD OF 1- 2-2017.

Exhibit P3 TRUE COPY OF THE SUMMONS IN OA 9/2021 DATED 25-1-2021

Exhibit P4 TRUE COPY OF THE WRITTEN STATEMENT WITHOUT DOCUMENTS FILED IN O.A 09/2021 BEFORE DEBT RECOVERY TRIBUNAL, ERNAKULAM BENCH DATED 27- 03-2021

Exhibit P5 TRUE COPY OF THE REPRESENTATION MADE BY THE PETITIONER DATED 1-5-2021 BEFORE THE 1ST RESPONDENT.

Exhibit P6                TRUE COPY OF THE ACKNOWLEDGMENT CARD




RESPONDENT'S EXHIBITS      :    NIL


                  //TRUE COPY//             PA TO JUDGE