Abdul Rehman.K.M vs Special Tahsildar ...
2023 Latest Caselaw 3766 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
    WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                        WP(C) NO. 11168 OF 2023
PETITIONER:

          ABDUL REHMAN.K.M
          AGED 59 YEARS
          S/O.MOIDEEN, KOOMANKAD, POOTHAPARAMBU, KOTTAYI-I
          VILLAGE, ALATHUR, PALAKKAD, PIN - 678572

          BY ADV V.A.JOHNSON (VARIKKAPPALLIL)


RESPONDENT:

          SPECIAL TAHSILDAR (L.R),PATTAMBI
          OFFICE OF THE SPECIAL TAHSILDAR (L.R), MINI CIVIL
          STATION, OTTAPALAM, PATTAMBI, PALAKKAD, PIN - 679104


OTHER PRESENT:

          SRI. BIMAL K NATH (SR GP)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.11168/2023                    -2-

                                   JUDGMENT

The petitioner seeks an early disposal of S.M No.407/2023 pending before

the respondent.

2. This Court had already issued directions regarding disposal of such

matters in WP(C) No.28398/2017 and WP(C)No.17012/2022. I do not find any

reason to take a different view.

3. In such circumstances, the writ petition is disposed of directing the

respondent to take up S.M No.407/2023 and dispose the same within twenty four

months from the date of receipt of a certified copy of this judgment.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 11168/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RECEIPT IN S.M.NO.407/2023 ISSUED BY THE RESPONDENT DATED 24.03.2023

Exhibit P2 TRUE COPY OF THE AADHAAR CARD NO.9806 4165 4304 OF THE PETITIONER