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Thankamony Antherjanam vs Rajamony
2023 Latest Caselaw 3748 Ker

Citation : 2023 Latest Caselaw 3748 Ker
Judgement Date : 29 March, 2023

Kerala High Court
Thankamony Antherjanam vs Rajamony on 29 March, 2023
                                     1
OP(C) No.642 of 2023

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                        OP(C) NO. 642 OF 2023
EXPEDITIOUS DISPOSAL OF EA NO.22/2023 IN EP 187/2021 OF SUB
                         COURT, PERUMBAVOOR
PETITIONER/S:

            THANKAMONY ANTHERJANAM
            AGED 58 YEARS
            W/O. V. SASIKUMAR, SABARI, AVALOOKUNNU PO, ARYAD
            SOUTH MURI, ARYAD SOUTH VILLAGE, AMBALAPUZHA
            TALUK, ALAPUZHA, PIN - 688006
            BY ADVS.
            ALEX K.JOHN
            SYED MUHAMMED SALIH A.N.
            SRAYAS JOSEPH


RESPONDENT/S:

            RAJAMONY
            AGED 70 YEARS
            S/O. NALLATHAMBI, RM TEXTILES BOAT JETTY ROAD,
            MULLAKKAL. PO. ALAPUZHA, PIN - 688001
     THIS     OP   (CIVIL)     HAVING    COME   UP    FOR    ADMISSION   ON
29.03.2023,     THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                           2
OP(C) No.642 of 2023



                    C.S DIAS,J.
                 ---------------------------
               OP(C) No.642 of 2023
                -----------------------------
       Dated this the 29th day of March, 2023.

                       JUDGMENT

In view of the order in IA No.1/2023, the

original petition is dismissed as withdrawn.

SD/-

sks/29.3.2023 C.S.DIAS, JUDGE

OP(C) No.642 of 2023

APPENDIX OF OP(C) 642/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE PLAINT IN OS NO. 22 OF 2020 FILED BY SUB COURT, ALAPPUZHA Exhibit P2 TRUE COPY OF THE COMPROMISE PETITION IN OS NO.22/2020 FILED BY SUB COURT ALAPPUZHA DATED 29.06.2020 Exhibit P3 TRUE COPY OF THE AWARD DATED 29.06.2020 HON'BLE SUB JUDGE, ALAPPUZHA Exhibit P4 TRUE COPY OF THE DECREE DATED 29.06.2020 FILED BY SUB COURT, ALAPPUZHA Exhibit P5 TRUE COPY OF THE EXECUTION PETITION NUMBERED AS E.P. NO.187/2021 BEFORE THE HON'BLE SUB COURT, ALAPPUZHA DATED 22.07.2021 Exhibit P6 TRUE COPY OF THE MEDICAL CERTIFICATE DATED 27.02.2023 Exhibit P7 THE TRUE COPY OF THE PETITION FILED BEFORE THE SUB COURT E.P.NO. 187/2021 AS E.A. NO.22/2023

 
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