Binu Francis vs Dhanya K
2023 Latest Caselaw 3746 Ker

Mat.Appeal No.68/2023                           1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                             &
                          THE HONOURABLE MR.JUSTICE P.G.AJITHKUMAR
            Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                     IA.NO.1/2023 IN MAT.APPEAL NO.68 OF 2023
                     OP 251/2021 OF FAMILY COURT, MALAPPURAM.
   PETITIONER/APPELLANT:

           BINU FRANCIS, AGED 49 YEARS, S/O.T.D.FRANCIS, RESIDING AT PRATHIBHA
           HOUSE, KARUVISSERY P.O., KOZHIKODE TALUK, KOZHIKODE DISTRICT,
           PIN-673010.

   RESPONDENT/RESPONDENT:

           DHANYA K., AGED 41 YEARS, D/O.K.D.FRANCIS, THANNIKKAL HOUSE, SILENT
           VALLEY ROAD, MUNDUPARAMBU POST, MALAPPURAM AMSOM, KEEZHMURI DESOM,
           ERNAD TALUK, MALAPPURAM DISTRICT, PIN-676509.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 13-10-2022 in O.P.No.251/2021 of the Family Court,
   Malappuram pending final disposl of the above Appeal.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.JOHN JOSEPH VETTIKAD, C.JOSEPH JOHNY and        SAMSON MATHEW SAM,
   Advocates for the appellant, the court passed the following:


                                           ORDER

Interim order will stand extended by three months.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G.AJITHKUMAR JUDGE

29-03-2023 /True Copy/ Assistant Registrar