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Ambattukavu Bhagavathy Kshethra ... vs The Travancore Devaswom Board
2023 Latest Caselaw 3730 Ker

Citation : 2023 Latest Caselaw 3730 Ker
Judgement Date : 29 March, 2023

Kerala High Court
Ambattukavu Bhagavathy Kshethra ... vs The Travancore Devaswom Board on 29 March, 2023
RFA No.471/2019                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                             IA.NO.1/2019 IN RFA NO. 471 OF 2019

                    OS 26/2010 OF VI ADDITIONAL DISTRICT COURT, ERNAKULAM

   PETITIONERS( APPELLANTS)

          AMBATTUKAVU BHAGAVATHY KSHETHRA SAMITHY, REGISTER NO.206/93,
          REPRESENTED BY ITS SECRETARY P.C.BABU, AGED 44 YEARS, RESIDING AT
          AISHWARYA, AMBATTUKAVU, THAIKKATTUKARA P.O., ALUVA, ERNAKULAM
          DISTRICT - 683 106.

   RESPONDENTS/RESPONDENTS:

          THE TRAVANCORE DEVASWOM BOARD, REPRESENTED BY ITS SECRETARY,
          NANDANCODE, THIRUVANANTHAPURAM, PIN - 695 003.

    AND 8 OTHERS


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment and decree in O.S.No.26/2010 on the file of the District
   Judge, Ernakulam, pending final disposal of the above appeal.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this court's
   order dated 02/03/2023 and upon hearing the arguments of
   SRI.T.SETHUMADHAVAN (SR.), SRI.P.SURESH, SMT.N.DEEPA, & SMT.PREETHI. P.V.,
   Advocates for the petitioner and of SRI.G.SANTHOSH KUMAR, Advocate for R1
   to R3, SRI.S.K.BALACHANDRAN, N.D.DEEPA, & K.M.BIJU ,Advocates for R4 to
   R6, SRI. A.BALAGOPALAN, Advocate for R7, SRI.M.P.ASHOK KUMAR,
   SRI.P.C.GOPINATH , SMT.BINDU SREEDHAR & ASIF.N, Advocates for R9, , the
   court passed the following:

                                             ORDER

Interim order is extended till 01/06/2023.

Sd/- P.SOMARAJAN , JUDGE

29-03-2023 /True Copy/ Assistant Registrar

 
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