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Afsal vs The Secretary, Regional ...
2023 Latest Caselaw 3728 Ker

Citation : 2023 Latest Caselaw 3728 Ker
Judgement Date : 29 March, 2023

Kerala High Court
Afsal vs The Secretary, Regional ... on 29 March, 2023
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                 WP(C) NO. 10999 OF 2023
PETITIONER:

         AFSAL
         AGED 30 YEARS
         S/O MOHAMMED, KALANGADAN HOUSE, MUSLIARANGADI,
         NEDIYIRUPPU, KONDOTTY, MALAPPURAM DISTRICT, PIN -
         673638
         BY ADV SAJU J.VALLYARA

RESPONDENT:

         THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
         MALAPPURAM, CIVIL STATION, MALAPPURAM P.O.,
         MALAPPURAM DISTRICT, PIN - 676505


         ADV AMMINIKUTTY K -GP

     THIS WRIT PETITION    (CIVIL) HAVING COME UP      FOR
ADMISSION ON 29.03.2023,   THE COURT ON THE SAME       DAY
DELIVERED THE FOLLOWING:
 WP(C) No.10999/2023
                                 :2 :



                           JUDGMENT

Dated this the 29th day of March, 2023

The petitioner is the registered owner of a stage carriage

bearing registration Nos. KL-10-AA-4850. The petitioner

submitted Ext.P2 application before the respondent seeking

revision of timings of the said stage carriage which is now

pending. The limited prayer sought by the petitioner is to direct

the respondent to consider and pass appropriate orders on the

said application within a time frame.

Considering all the relevant aspects, I deem it appropriate

to dispose of this writ petition directing the respondent to take up

and pass appropriate orders on Ext.P2 request submitted by the

petitioner, as expeditiously as possible, at any rate, within a

period of three months from the date of production of a copy of

this judgment after hearing the affected parties, if any.

Sd/-

ZIYAD RAHMAN A.A.

JUDGE ncd WP(C) No.10999/2023

APPENDIX OF WP(C) 10999/2023

PETITIONER EXHIBITS Exhibit P1 TRUE PHOTOCOPY OF THE REGULAR PERMIT VIDE NO. KL1010/109/2000 ISSUED BY THE RESPONDENT TO THE PETITIONER DATED 27.06.2022 IN RESPECT OF STAGE CARRIAGE KL-10-AA-4850 Exhibit P2 TRUE PHOTOCOPY OF THE REQUEST DATED 10.03.2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR REVISION OF TIMINGS IN RESPECT OF HIS STAGE CARRIAGE KL-10-AA-4850

 
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