Kerala High Court
Ramachandran vs Radha on 29 March, 2023
OP(C) No.802/2023 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
OP(C) NO. 802 OF 2023
CMA 36/2021 OF ADDITIONAL DISTRICT COURT - II, NORTH PARAVUR
OS 30/2014 OF MUNSIFF COURT, ALUVA
PETITIONER/1ST RESPONDENT/1ST RESPONDENT/PLAINTIFF:
RAMACHANDRAN, AGED 70 YEARS, S/O. VELAYUDHAN, KALATHILPARAMBIL
HOUSE, PARAKKADAVU VILLAGE, ALUVA TALUK, ERNAKULAM (DIST),
KURUMASSERY POST, PIN - 683579.
RESPONDENT: APPELLANTS & RESPONDENTS 2 TO 4/PETITIONERS AND RESPONDENTS 2 TO
4/DEFENDANTS:
1. RADHA, AGED 73 YEARS, W/O.KUMARAN PADAYATTY HOUSE, KURUMASSERY
KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST) KURUMASSERY POST,
PIN - 683579
2. KALESH P K, AGED 53 YEARS, S/O. KUMARAN PADAYATTY HOUSE,
KURUMASSERY KARA,PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST)
KURUMASSERY POST, PIN - 683579
3. USHA KALESH, AGED 44 YEARS, W/O. KALESH, PADAYATTY HOUSE,
KURUMASSERY KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST)
KURUMASSERY POST, PIN - 683579
4. GIREESH, AGED 50 YEARS, S/O.RADHA, PADAYATTY HOUSE, KURUMASSERY
KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST) KURUMASSERY POST,
PIN - 683579
5. SANDHYA GIREESH, AGED 39 YEARS, W/O.GIREESH, PADAYATTY HOUSE,
KURUMASSERY KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST)
KURUMASSERY POST, PIN - 683579
6. JOHNSON, AGED 58 YEARS, S/O.KOCHU DEVASSY, PUTHUSSERY HOUSE,
KURUMASSERY KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST), PIN
- 683579
7. JESSY, AGED 56 YEARS , W/O. JOHNSON, PUTHUSSERY HOUSE, KURUMASSERY
KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST), PIN - 683579
8. TRESSIAMMA, AGED 75 YEARS, W/O. DEVASSY KUTTY, KARIYATTY HOUSE,
KURUMASSERY KARA, PARAKKADAVU VILLAGE, ALUVA TALUK, EKM (DIST),
KURUMASSERY POST, PIN - 683579
Op (civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in OS No.30/2014 on the files of the Munsiff Court
Aluva pursuant to exhibit P12 judgment till the disposal of the above
OP(Civil).
(p.t.o)
OP(C) No.802/2023 2/3
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments of
M/S.B.JAYASANKER & K.V.JAYADEEP MENON, Advocates for the petitioner, the
court passed the following:
ORDER
Admitted.
Issue notice to the respondents.
On a consideration of the pleadings and materials on record, I am
satisfied that the petitioner has made out a prima facie case for an
interim order. Hence, I stay further proceedings in OS No.30/2014 of the
Court of the Munsiff Aluva for a period of two months.
Sd/- C.S.DIAS, JUDGE
29-03-2023 /True Copy/ Assistant Registrar
OP(C) No.802/2023 3/3
APPENDIX OF OP(C) 802/2023
Exhibit P12 THE TRUE COPY OF THE JUDGMENT DATED 09-02-2023 IN C.M.
APPEAL.NO.36 OF 2021 ON THE FILES OF THE ADDITIONAL
DISTRICT COURT, N. PARAVUR
