Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Philomina Joseph vs Sebastian.T.J
2023 Latest Caselaw 3634 Ker

Citation : 2023 Latest Caselaw 3634 Ker
Judgement Date : 29 March, 2023

Kerala High Court
Philomina Joseph vs Sebastian.T.J on 29 March, 2023
RSA No.1259/2019                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                        THE HONOURABLE MRS. JUSTICE M.R.ANITHA
               Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                                  RSA NO. 1259 OF 2019

                            OS 95/2013 OF SUB COURT,HOSDURG

                         AS 9/2017 OF DISTRICT COURT,KASARAGOD

   APPELLANTS/APPELLANTS 1 AND 4/DEFENDANTS 1 AND 4:


      1. PHILOMINA JOSEPH, AGED 64 YEARS, W/O.LATE JOSEPH T.J.,THOTTANANIYIL
         HOUSE, KURUTHOLA VAYAL P.O.,CHITTARIKKAL, CHITTARIKKAL VILLAGE,
         VELLARIKUNDU TALUK, KASARAGOD DT.PIN-671326
      2. JOSE SEBASTIAN @ REMASH, AGED 35 YEARS, S/O.LATE
         JOSEPH.T.J.,THOTTANANIYIL HOUSE, KURUTHOLA VAYAL.P.O., CHITTARIKKAL,
         CHITTARIKKAL VILLAGE, VELLARIKUNDU TALUK, KASARAGOD DT.PIN-671326

        BY ADVS.SUBHASH SYRIAC,SHEEBA JOSEPH,S.SREEJITH,M.C.SHIJIMOL

   RESPONDENTS/RESPONDENTS AND APPELLANTS 2,3,AND 5/PLAINTIFFS 1 AND 2 AND
   DEFENDANT NOS.2,3,5 AND 6:


      1. SEBASTIAN T.J., AGED 80 YEARS, S/O.LATE JOSEPH T.J, RESIDING AT
         ETTUMANOOR, THOTTANANIYIL ATHIRUMBUZHA VILLAGE, KOTTAYAM
         DISTRICT-686562.
      2. SOSAMMA JOSEPH, AGED 69 YEARS, D/O.LATE JOSEPH T.J., EDAKKAROTE
         HOUSE, CHITTARIKKAL VILLAGE, CHITTARIKKAL.P.O. HOSDURG TALUK-671326
      3. JOSE PRAKASH, AGED 42 YEARS, S/O.LATE JOSEPH T.J., THOTTANANIYIL
         HOUSE, KURUTHOLA VAYAL, P.O., CHITTARIKKAL, CHITTARIKKAL VILLAGE,
         VELLARIKUNDU TALUK, KASARAGODE DT 671326.
      4. SISTER RASHMI JOSEPH, D/O.LATE JOSEPH T.J., THOTTANANIYIL HOUSE,
         KURUTHOLA VAYAL P.O.,CHITTARIKAKAL, CHITTARIKKAL VILLAGE,
         VELLARIKUNDU TALUK, KASARAGODE DT-671326
      5. REKHA JOSEPH, AGED 33 YEARS, D/O.LATE JOSEPH T.J.,THOTTANANIYIL
         HOUSE, KURUTHOLA VAYAL.P.O, CHITTARIKKAL, CHITTARIKKAL VILLAGE,
         VELLARIKUNDU TALUK, KASARAGODE DT-671326
      6. JAMES JOSEPH @ SATHEESH, AGED 31 YEARS, S/O.LATE JOSEPH T.J.,
         THOTTANANIYIL HOUSE, KURUTHOLA VAYAL.P.O ,CHITTARIKKAL, CHITTARIKKAL
         VILLAGE, VELLARIKUNDU TALUK, KASARAGODE DT-671326

        R1 & R2 BY SRI.T.SETHUMADHAVAN, Senior Advocate along with SMT.PREETHI
        P.V., SRI.M.V.BALAGOPAL
        R6 BY ADV.SRI.AKHIL K.MADHAV




        This Regular second appeal having come up for orders on 29.03.2023,
   the court on the same day passed the following:
 RSA No.1259/2019                             2/2

                                        ORDER

Heard both sides. Appeal admitted on the following substantial question of law.

1)Whether the judgment and decree passed by the courts below is perverse due to misappreciation of evidence?.

Passing of final decree alone is stayed for a period of three months.

Sd/- M.R.ANITHA, JUDGE

29-03-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter