Kerala High Court
G.Sreekumar vs Valayanchirangara Nss ... on 29 March, 2023
1
OP(C) No.653 of 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
OP(C) NO. 653 OF 2023
TO CONSIDER AND DISPOSE OF OS 58/2021 OF MUNSIFF COURT, PERUMBAVOOR
PETITIONER/S:
1 G.SREEKUMAR,AGED 58 YEARS,S/O GOPALAN NAIR, MANAYATH
HOUSE, AIRAPURAM KARA, AIRAPURAM VILLAGE,, PIN - 683541
2 V.RAJAGOPAL,AGED 62 YEARS,S/O VELAYUDHAN NAIR,
THOTTATHIL HOUSE, ARAKKAPPADY VILLAGE, VENGOLA KARA, PIN
- 683556
3 K.N.MOHANAN,AGED 58 YEARS,S/O NARAYANAN NAIR, KANICHERY
HOUSE, ARAKKAPPADY VILLAGE, VENGOLA KARA, PIN - 683556
4 V.S. VELAYUDHAN NAIR,AGED 59 YEARS,S/O SANKARANARAYANAN
NAIR, VIMMALA HOUSE, ARAKKAPPADY VILLAGE, VENGOLA KARA,,
PIN - 683556
5 P.K.DILEEP KUMAR,AGED 53 YEARS,S/O KRISHNAN NAIR,
PONGALI HOUSE, PULLUVAZHI KARA, RAYAMANGALAM KARA, PIN -
683541
BY ADV K.A.SIYAD
RESPONDENT/S:
1 VALAYANCHIRANGARA NSS KARAYOGAM, NO. 1191,
AIRAPURAM VILLAGE, AIRAPURAM KARA, REP.BY ITS ADHOC
COMMITTEE CHAIRMAN, C.P.GOPALAKRISHNAN, AGED 77 YEARS,
S/O KUNJUNNI NAIR, CHENGARAMADOM HOUSE, ARAKKAPPADY
VILLAGE, VENGOLA KARA,, PIN - 683556
2 C.P.GOPALAKRISHNAN,AGED 77 YEARS,S/O KUNJUNNI NAIR,
CHENGARAMADOM HOUSE, ARAKKAPPADY VILLAGE, VENGOLA KARA,
PRESIDENT, VALAYANCHIRANGARA NSS KARAYOGAM, NO. 1191,
AIRAPURAM VILLAGE, AIRAPURAM KARA., PIN - 683541
3 G.UNNIKRISHNAN,AGED 46 YEARS,S/O GOPALAKRISHNAN KARTHA,
KALAPPURAKKOTTA HOUSE, AIRAPURAM VILLAGE, AIRAPURAM
KARA, SECRETARY VALAYANCHIRANGARA NSS KARAYOGAM, NO.
1191, AIRAPURAM VILLAGE, AIRAPURAM KARA, PIN - 683541
4 S.JAYAKRISHNAN,ELECTION OFFICER, VALAYANCHIRANGARA NSS
KARAYOGAM, NO. 1191, AND UNION SECRETARY, NSS UNION,
NEAR SASTHA TEMPLE, PERUMBAVOOR, PIN - 683542
2
OP(C) No.653 of 2023
5 REGISTRAR,NSS KARAYOGAM, OFFICE OF NSS KARAYOGAM
REGISTRAR, NSS HEAD OFFICE, PERUNNA, CHANGANASSERRY, PIN
- 686102
6 CHANDRASEKHARAN.G,S/O GOPALAN NAIR, NIRAVATH, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
7 ANIRUDHAN M.N,S/O NARAYANAN NAIR, MANAYATH, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
8 AJAYAKUMAR.M.S,S/O SANKARAN NAIR, MOONAPPILLIL,
AIRAPURAM KARA, VALAYANCHIRANGARA, PIN - 683556
9 VENUGOPAL.C,S/O CHANDRASEKHARAN NAIR, MANAYATH, VENGOLA
KARA, VALAYANCHIRANGARA, PIN - 683556
10 MURALI K.K,S/O KESAVAN NAIR, KOCHERI HOUSE, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
11 PRAKASH K.N,S/O NARAYANAN NAIR, KEEKKARA, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
12 AJIL KUMAR.M.N,S/O NARAYANAN NAIR, MANAYATH, VENGOLA
KARA, VALAYANCHIRANGARA, PIN - 683556
13 REJI.A.P,S/O PADMANABHAN NAIR, MANAYATH, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
14 HARIKRISHNAN R,S/O RAJEEV, PADMANABHAPURAM, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
15 SAMPATH KUMAR T.N,THURUTHIKUDI, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
16 DHANESH KUMAR.K.P,S/O PRABHAKARAN NAIR, MANAYATH,
AIRAPURAM KARA, VALAYANCHIRANGARA, PIN - 683556
17 JAYAKUMAR.V.T,S/O GOPALAN NAIR, VIMMALA NALUKETTIL,
AIRAPURAM KARA, VALAYANCHIRANGARA, PIN - 683556
18 SIVANANDAN KARTHA.N,S/O NARAYANAN KARTHA,
PUTHENKOTTAYIL, AIRAPURAM KARA, VALAYANCHIRANGARA, PIN -
683556
19 AJIN .K.K,S/O JANARDHANAN NAIR, KANICHERY, VENGOLA KARA,
AIRAPURA KARA, VALAYANCHIRANGARA, PIN - 683556
20 GOPALAKRISHNAN.P,S/O PARAMESWARAN NAIR, VONGALIL,
PULLUVAZHI KARA, VALAYANCHIRANGARA, PIN - 683556
21 SASIKUMAR.K.C,KRISHNAVILASAM, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
22 SASINDRAN T.K,S/O KESAVAPILLAI, THURUTHIKUDI, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
23 RAJESH.C,S/O CHANDRASEKHARAN.G, NIRAVATH, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
24 SAJAN S,S/O SREEVALSAN NAIR, ANILALAYAM, VENGOLA KARA,
VALAYANCHIRANGARA, PIN - 683556
25 SYAM KRISHNAPRASAD,S/O HARIHARAN NAIR, PANJASSERRY,
PULLUVAZHI KARA, VALAYANCHIRANGARA, PIN - 683556
26 SREENATH R VARMA,S/O RAVIVARMA PILLAI, PARAMESWARATH,
3
OP(C) No.653 of 2023
AIRAPURAM KARA, VALAYANCHIRANGARA, PIN - 683556
27 DEVADAS.V.U,S/O UNNIKRISHNAN NAIR, VIMMALA, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
28 SADANANDAN.N.K,S/O KESHAVAN NAIR, NERALATH, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
29 HARIKRISHNAN.K.V
S/O PARAMESWARAN KARTHA, KALAPPURAKKOTTA, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
30 RAKESH G,S/O GOPALAKRISHNAN, VIMMALA, VENGOLA KARA,
VALAYANCHIRANGARA, PIN - 683556
31 ANIL KUMAR.G,S/O GOPALAN NAIR, MANAYATH, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
32 VENUGOPAL.C,S/O CHANDRASHEKARAN NAIR, MANAYATH, VENGOLA
KARA, VALAYANCHIRANGARA, PIN - 683556
33 SASI KUMAR.R,S/O RAMACHANDRAN NAIR, NIRAVATH, AIRAPURAM
KARA, VALAYANCHIRANGARA, PIN - 683556
34 AJITH KUMAR.T.N,PUNNAKKAL, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
35 SUSHEEL P,S/O PARAMESWARAN NAIR, SREERAGAM, VENGOLA
KARA, VALAYANCHIRANGARA, PIN - 683556
36 RADHAKRISHNA PILLAI,AISWARYAM, AIRAPURAM KARA,
VALAYANCHIRANGARA, PIN - 683556
37 SOMASUNDARAN.K.P,JAYASADANAM, PULLUVAZHI KARA,
VALAYANCHIRANGARA, PIN - 683556
BY ADVS.
V.VIJULAL
K.T.SEBASTIAN(K/1079/2001)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 29.03.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
4
OP(C) No.653 of 2023
C.S DIAS,J.
---------------------------
OP(C) No.653 of 2023
-----------------------------
Dated this the 29th day of March, 2023.
JUDGMENT
The original petition is filed to direct the Court of
the Munsiff, Perumbavoor, to consider and dispose of
OS No.58/2021 within a reasonable time period.
2. Pursuant to the order dated 17.3.2023 passed
by this Court, the learned Munsiff, by communication
dated 22.3.2023, has informed this Court that the suit is
filed to set aside the election and other ancillary reliefs.
Applications have been filed to implead other
defendants in the suit. The suit stands posted for
OP(C) No.653 of 2023
hearing of the applications to 27.3.2023. The court
below requires six months' time to dispose of the suit
after the completion of pre-trial steps.
3. Heard; Sri.K.A Siyad, the learned Counsel
appearing for the petitioners and Sri.V Vijulal, the
learned counsel appearing for the respondents 1 to 3.
4. In the light of the pleadings and materials on
record and after perusing the communication of the
learned Munsiff, in exercise of the supervisory powers
of this Court under Article 227 of the Constitution of
India, I direct the Court of the Munsiff, Perumbavoor,
to consider and dispose of OS No.58/2021, in
accordance with law and as expeditiously as possible,
OP(C) No.653 of 2023
at any rate within a period of four months after the
completion of pre-trial steps.
The original petition is ordered accordingly.
sd/-
sks/29.3.2023 C.S.DIAS, JUDGE
OP(C) No.653 of 2023
APPENDIX OF OP(C) 653/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE PLAINT IN O.S.NO.
58/2021 OF THE MUNSIFF COURT PERUMBAVOOR
DATED 17.02.2022
Exhibit P2 TRUE COPY OF THE PETITION FILED TO
IMPLEAD THE ELECTED MEMBERS OF THE 1ST
RESPONDENT THAT IS IA NO. 4/2021 IN OS
NO. 58/2021 IN MUNSIFF COURT PERUMBAVOOR
DATED 04.08.202
Exhibit P3 TRUE COPY OF THE WRITTEN STATEMENT FILED
BY RESPONDENTS 1 TO 3 IN OS NO. 58/2021
OF THE MUNSIFF COURT PERUMBAVOOR DATED
22.07.2021
