Kerala High Court
Abdurahiman Puthoor vs State Of Kerala on 27 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 10228 OF 2018
PETITIONERS:
1 S.PARAMESWARAN
AGED 48 YEARS
S/O.SIVAN PILLAI P,SREE SAILAM,
MANKOMBU PO,ALAPPUZHA 688502
2 SREEJA PARAMESWARAN
W/O.S. PARAMESWARAN, SREE SAILAM,
MANKOMBU PO, ALAPPUZHA 688502
BY ADVS.
SRI.T.B.HOOD
SRI.K.V.ANIL KUMAR
SRI.AMAL KASHA
SMT.M.ISHA
RESPONDENTS:
1 CHENGANNUR MUNICIPALITY
REPRESENTED BY ITS SECRETARY,
CHENGANNUR, ALAPPUZHA 689121
2 SECRETARY
CHENGANNUR, MUNICIPALITY,
CHENGANNUR, ALAPPUZHA 689121
BY ADV SHRI.S.HARIKRISHNAN,SC,MUNICIPALITY
OTHER PRESENT:
SMT.K.R.DEEPA, SPL.GP(LSGD)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).15430/2018, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
2
2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 15430 OF 2018
PETITIONER:
MATHEW K.V
S/O.VARKEY,AGED 55 YEARS,
KALAYAPPARAYIL HOUSE,VAZHITHALA
P.O.THODUPUZHA,PIN 685583.
BY ADVS.
SRI.SOJAN MICHEAL
SRI.BIJU P.SEBASTIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT,
GOVT.SECRETARIAT,THIRUVANANTHAPURAM 695001.
2 THE THODUPUZHA MUNICIPALITY
REPRESENTED BY ITS SECRETARY,
MUNICIPAL OFFICE,THODUPUZHA P.O,
IDUKKI DISTRICT,PIN 685584.
3 THE SECRETARY
THODUPUZHA MUNICIPALITY,
MUNICIPAL OFFICE,THODUPUZHA P.O.,
IDUKKI DISTRICT PIN 685584.
SMT.K.R.DEEPA, SPL.GP(LSGD)
SRI.UNNIKRISHNAN V. ALAPPATT, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
3
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 10646 OF 2020
PETITIONERS:
1 ABDUL NASEER P.M.
AGED 55 YEARS
S/O.KUNJHABDULLA HAJI, FIELD HOUSE,
KUTTIYADI P.O., KOZHIKODE DISTRICT,
PIN - 673 508.
2 K.AYISA
AGED 45 YEARS
W/O.ABDUL NASEER P.M., FIELD HOUSE,
KUTTIYADI P.O., KOZHIKODE DISTRICT,
PIN - 673 508.
BY ADVS.
K.SANEESH KUMAR
V.B.SANTHINI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVT. DEPARTMENT,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM.
2 KOZHIKODE CORPORATION
REPRESENTED BY ITS SECRETARY, BEACH ROAD,
KOZHIKODE DISTRICT - 673 032.
OTHER PRESENT:
SMT.K.R.DEEPA, SPL.GP(LSGD).
SMT.BINDUMOL JOSEPH, SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
4
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 14348 OF 2020
PETITIONERS:
1 ABDURAHIMAN PUTHOOR
AGED 68 YEARS, S/O. MOIDEEN, PUTHOOR,
S/O. MOIDEEN PUTHOOR HOUSE, VILLIAPPALLI P.O,
VADAGARA, KOZHIKODE DT 673 106
2 SALOOJA,
AGED 32 YEARS, W/O. ABDUL LATHEEF,
PUTHOOR HOUSE, VILLIAPPALLI P.O, VADAGARA,
KOZHIKODE DT 673 106
3 THOMAS MATHEW,
AGED 53 YEARS, S/O. MATHEW C T,
MANIMURY , VIJAYA GARDENS, KOTTOLI,
CALICUT 673 016
4 MATHEW C.T,
AGED 88 YEARS, S/O. M P THOMAS,
MANIMURY, BANK ROAD, CALICUT 673 001
5 ABDUL SALEEM N.V,
AGED 48 YEARS
S/O. NINAN HAJI, NADU VEETIL HOUSE,
PANTHEERANKAVE P.O, KOZHIKODE 673 019
6 MANOHARAN N.E,
AGED 57 YEARS, S/O. BALAKRISHNA MARAR,
DEEPAM, PUTHIYARA P.O, CALICUT 673 004
7 BALAKRISHNA MARAR N.E,
AGED 88 YEARS, KUNHIKRISHNAN MARAR,
DEEPAM, PUTHIYARA P.O, CALICUT 673 004.
8 I. RASIYA,
AGED 65 YEARS, W/O. DR. ABDUL SALAM,
ARSH, ARTS COLLEGE P.O, CALICUT 673 018
9 ASHRAF P,
AGED 42 YEARS, S/O. LATE E POCKER HAJI,
PUTHALATH (H), KUMMANGOD, KOZHIKODE 673 001
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
5
5
10 LAILA
AGED 46 YEARS, D/O. E POCKER HAJI,
PUTHALATH (H), KUMMANGOD, KOZHIKODE 673 001
11 RAMLA,
AGED 42 YEARS, D/O. E POCKER HAJI,
PUTHALATH (H), KUMMANGOD, KOZHIKODE 673 001
12 JAMEELA K,
AGED 37 YEARS, D/O. POCKER HAJI,
PUTHALATH (H0, KUMMANGOD , KOZHIKODE 673 001
BY ADVS.K.S.HASEENA
SRI.P.FAIZAL
SRI.A.E.ALIYAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY SECRETARY TO GOVERNMENT,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM 695 001
2 CORPORATION OF KOZHIKODE,
REPRESENTED BY ITS SECRETARY, OFFICE OF
KOZHIKODE CORPORATION, KOZHIKODE 673 001
BY ADVS.
SMT.BINDUMOL JOSEPH
SRI.B.S.SYAMANTHAK
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
6
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 18447 OF 2020
PETITIONERS:
1 MUHAMMED NAJEEB
AGED 65 YEARS, S/O.MOIDEENKUTTY,
M-SONS ARCADE, CHERUTHY ROAD, CALICUT-673001.
2 A.M.ABOOBACKER,
AGED 71 YEARS, S/O.MAMMU, ANJILAS,
P.O.PUTHIYANGADI, KOZHIKODE-673021.
3 FAREEDA K.P.,
AGED 30 YEARS, D/O.KUNHIABDULLA,
KUNHIPARAMBATH (H), KURIKKILAD P.O.,
CHORODU, VADAKKARA-673106.
4 HISHAM HASHIM,
AGED 23 YEARS, S/O.HASHIM,
INSAF, BEACH ROAD, THANOOR,
MALAPPURAM-676302.
5 JITHENDRAKUMAR.P.SHAH,
AGED 60 YEARS, S/O.P.SHAH,
36, JAYANTHI NAGAR COLONY,
P.T.USHA ROAD, CALICUT-673032.
6 K.ABDULLA KOYA,
AGED 65 YEARS
S/O.ABU MUSLIAR, B.M.T.CENTRE,
PITHIYARA POST, PIN-673004.
7 K.MOOSA KOYA,
AGED 62 YEARS
S/O.ABU MUSLIAR, NOOR MAHAL,
P.O.VENGALAM, CALICUT-673303.
8 MOHAMMED ABDUL KAREEM FAISAL,
AGED 54 YEARS
S/O.MUHAMMED ALI, BENCY AND COMPANY,
EMARALD OFFICE, 5TH FLOOR,
EMARALD MALL, MAVOOR ROAD,
KOZHIKODE-673004.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
7
7
9 MUHAMMED MUSTAFA K.,
AGED 52 YEARS
S/O.ABDURAHMAN, KOORMATH (H),
CHANDAPPADI, TIRURANGADI, MALAPPURAM-676306.
10 NILAM S.SHAH,
AGED 75 YEARS
S/O.S.SHAH, 4/495, NEEL PREETH (H),
CORPORATION OFFICE ROAD, BEACH (P.O),
KOZHIKODE-673032.
11 V.K.JAMEELA,
AGED 61 YEARS
D/O.AHMMEDAKUTTY, ANJILAS,
P.O.PUTHIYANGADI, KOZHIKODE-673021.
12 V.K.SALIM,
AGED 64 YEARS
S/O.KUNHIABDU, VILAKKATHALA HOUSE P.O.,
MATHILAKAM, KOZHIKODE-680685.
13 YOUSSEF P.K.,
AGED 68 YEARS
S/O.KUNJIMOHAMMED, HANA, KAVU NAGAR,
P.O.CHEVAYUR, KOZHIKODE-673017.
14 M.RAJAN,
AGED 60 YEARS
S/O.KUNJIRAMAN, THREETHAM,
KUTTIKADU PARAMBU, P.O.NALLALAM,
CALICUT-673027.
15 ARAKALLATH SAHIR ALI,
AGED 37 YEARS
S/O.ALIKOYA ALIS MANSION,
KANNANCHERY P.O., KALLAI, CALICUT-673003.
16 AMINABI A.,
AGED 62 YEARS
W/O.ALIKOYA ALIS MANSION,
KANNANCHERY P.O., KALLAI, CALICUT-673003.
BY ADVS.
A.BALAGOPALAN
SRI.A.RAJAGOPALAN
SRI.M.N.MANMADAN
SRI.M.S.IMTHIYAZ AHAMMED
SRI.K.SANEESH KUMAR
SMT.P.SEENA
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
8
8
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVT. DEPARTMENT,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 CORPORATION OF KOZHIKODE,
REPRESENTED BY ITS SECRETARY,
OFFICE OF KOZHIKODE CORPORATION,
KOZHIKODE-673001.
BY ADVS.
SMT.BINDUMOL JOSEPH
SRI.B.S.SYAMANTHAK
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
9
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 1718 OF 2021
PETITIONERS:
1 MOIDEEN
AGED 68 YEARS
S/O.KUNHAMMED, DARUL BIRR,
NEAR STAR TILE WORKS KALLAI,
P.O.KALLAI, CALICUT - 673 003.
2 MOHAMMED RISHAD K.
AGED 41 YEARS
S/O.MOIDEEN, DARUL BIRR,
NEAR STAR TILE WORKS KALLAI,
P.O.KALLAI, CALICUT - 673 003.
3 RUKSANA N.
AGED 44 YEARS
D/O.MOIDEEN, DARUL BIRR,
NEAR STAR TILE WORKS KALLAI,
P.O.KALLAI, CALICUT - 673 003.
4 SUBAIDA K.
AGED 60 YEARS
D/O.AVARANKUTTY, DARUL BIRR,
NEAR STAR TILE WORKS KALLAI,
P.O.KALLAI, CALICUT - 673 003.
5 K.SUNIL
AGED 48 YEARS
S/O.BALAN, KOODATHINGAL (H),
CHEVAYUR, KOZHIKODE - 673 017.
6 K.BALAN
AGED 83 YEARS
S/O.IPPERAN, KOODATHINGAL (H),
CHEVAYUR P.O., KOZHIKODE - 673 017.
7 KUNJABDULLA HAJI K.P.
AGED 61 YEARS
S/O.MOOSA HAJI, KUNHIPARAMBATH (H),
KURIKKILAD P.O., CHORODE, VADAKARA - 673 506.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
10
10
8 BASHEER HAJI K.P.
AGED 59 YEARS
S/O.MOOSA HAJI, KUNHIPARAMBATH (H),
KURIKKILAD P.O., CHORODE, VADAKARA - 673 506.
9 USMAN HAJI K.P.
AGED 55 YEARS
S/O.MOOSA HAJI, KUNHIPARAMBATH (H),
KURIKKILAD P.O., CHORODE, VADAKARA - 673 506.
10 HASHIM HAJI K.P.
AGED 57 YEARS
S/O.MOOSA HAJI, KUNHIPARAMBATH (H),
KURIKKILAD P.O., CHORODE, VADAKARA - 673 506.
11 HAKEEM HAJI K.P.
AGED 53 YEARS
S/O.MOOSA HAJI, KUNHIPARAMBATH (H),
KURIKKILAD P.O., CHORODE VADAKARA - 673 506.
12 THAMBI C.C.
AGED 64 YEARS
S/O.CHUKKUTY KOTTOL P.O.,
PAZHANJI, TRICHUR, KERALA - 680 542.
13 SRIBHAGYA K.K.
AGED 56 YEARS
D/O.KRISHNA, KRISHNA, PARAMMAL ROAD,
MALAPARAMBA (PO), KOZHIKODE - 673 009.
14 KRISHNAPRIYA
AGED 23 YEARS
D/O.HARSHANANDHAN, PARAMMAL ROAD,
MALAPARAMBA (PO), KOZHIKODE - 673 009.
15 MADHUSUDHANAN
AGED 60 YEARS
S/O.RASUKUTTY NAIR, KEEZHAMANA GARDEN,
VENGERI (P.O.), KARUVISSERI,
KOZHIKODE - 673 010.
16 SHYAMLAL KUMAR
AGED 59 YEARS
S/O.RASUKUTTY NAIR,
KEEZHMANA GARDEN, VENGERI (P.O.),
KARUVISSERI, KOZHIKODE - 673 010.
17 PARIMAL KUMAR
AGED 54 YEARS
S/O.RASUKUTTY NAIR,
KEEZHMANA GARDEN, VENGERI (P.O.),
KARUVISSERI, KOZHIKODE - 673 010.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
11
11
18 SAJATH N.C.
AGED 50 YEARS
S/O.MOIDEEN KOYA, P.O.KOLATHARA,
KOZHIKODE - 673 655.
19 UMMUKULSU C.O.
AGED 45 YEARS
D/O.KUNJUAHMMED, 112C
HIGHLIGHT KORINTH, HIGHLIGHT CITY,
P.O.OLAVANNA, KOZHIKODE - 673 014.
20 JASEERA P.
AGED 35 YEARS
D/O.MOHAMMED ALI,
KADOOR HOUSE, P.O.PALLIKAL,
MALAPPURAM - 673 634.
21 SULAIKHA
AGED 38 YEARS
D/O.MOITHEER, CHIRANGAL HOUSE,
P.O.VENGARA, MALAPPURAM - 676 304.
22 CHIRANGAL HANEEFA
AGED 43 YEARS
S/O.AVARANKUTTY, CHIRANGAL HOUSE,
P.O.VENGARA, MALAPPURAM - 676 304.
23 NANANCHIRAKKAL THAHIRA
AGED 57 YEARS
D/O.KHALID HAJI, N.C.HOUSE,
NADUVILANGADI, POOKKAYIL BAZAR,
TIRUR - 676 107.
24 ISMAIL C.N.
AGED 41 YEARS
S/O.IBRAHIM HAJI, HOEL HIBRA,
KAMMATH LANE, CALICUT - 673 002.
25 AJISHA C.N.
AGED 34 YEARS
S/O.IBRAHIM HAJI, HOTEL HIBRA,
KAMMATH LANE, CALICUT - 673 002.
26 HABISH C.N.
AGED 39 YEARS
S/O.IBRAHIM HAJI, HOTEL HIBRA,
KAMMATH LANE, CALICUT - 673 002.
27 IRSHAD C.N.
AGED 37 YEARS
S/O.IBRAHIM HAJI,HOTEL HIBRA,
KAMMATH LANE, CALICUT - 673 002.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
12
12
28 AYISHA C.N.
AGED 22 YEARS
S/O.IBRAHIM HAJI, HOTEL HIBRA,
KAMMATH LANE, CALICUT - 673 002.
29 SAINABA P.K.
AGED 60 YEARS
D/O.ABDU RAHMAN K., PUTHIYOTIKANDY P.O.,
ELATHUR, KOZHIKODE - 673 303.
30 HISHOM HUSSAIN P.
AGED 19 YEARS
S/O.THAHIR HUSSAIN P., PUTHIYOTIKANDY,
P.O.ELATHUR, KOZHIKODE - 673 303.
31 NASEENA P.K.
AGED 40 YEARS
D/O.ALI HAJI P.K., PUTHIYOTIKANDY,
P.O.ELATHUR, KOZHIKODE - 673 303.
BY ADVS.
A.BALAGOPALAN
SRI.A.RAJAGOPALAN
SRI.M.N.MANMADAN
SRI.M.S.IMTHIYAZ AHAMMED
SRI.K.SANEESH KUMAR
SMT.P.SEENA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVT. DEPARTMENT,
GOVT. SECRETARIAT, THIRUVANANTHAPURAM - 695 001.
2 CORPORATION OF KOZHIKODE
REPRESENTED BY ITS SECRETARY,
OFFICE OF KOZHIKODE CORPORATION,
KOZHIKODE - 673 001.
BY ADVS.SMT.K.R.DEEPA, SPL.GP
SMT.BINDUMOL JOSEPH
SRI.B.S.SYAMANTHAK
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
13
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 7908 OF 2021
PETITIONERS:
1 P.V.VALSARAJ
AGED 55 YEARS
S/O. DAMODARAN NAIR, MELODY, KOVOOR,
CHEVAYUR POST, KOZHIKODE 673 017.
2 AFSA AHMED,
AGED 36 YEARS
D/O. MOIDEEN, NAJDH VILLA,
V.K.K MENON ROAD, P.O KALLAI, CALICUT 673 003
3 K.M AYISHABI,
AGED 62 YEARS
D/O. A. P MOIDEEN KOYA NAJDH VILLA,
V.K.K MENON ROAD, P.O KALLAI, CALICUT 673 003
4 N.C ASSANKUTTY HAJI
AGED 90 YEARS
S/O. KOYAKUTTY ALUVANGAL HOUSE,
KOLATHARA P.O, CALICUT 673 655
5 M.C MARAKKAR HAJI,
AGED 86 YEARS
S/O. KOYAKUTTY, MANAGING DIRECTOR,
M/S. NCK TOURIST HOME (P) LTD, MAVOOR ROAD,
CALICUT 673 004
6 N.C ABDULLA KOYA,
AGED 70 YEARS
S/O. KOYAKUTTY, DIRECTOR,
M/S. NCK TOURIST HOME(P) LTD,
MAVOOR ROAD, CALICUT 673 004
7 N.C KOYAKUTTY,
AGED 68 YEARS
S/O. N.C KOYASSAN HAJI, DIRECTOR,
M/S NCK TOURIST HOME(P) LTD, MAVOOR ROAD,
CALICUT 673 004
8 N C KOYAKUTTY,
AGED 66 YEARS
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
14
14
S/O. HASSAN HAJI, M/S NCK TOURIST HOME(P) LTD,
MAVOOR ROAD, CALICUT 673 004
9 N C SAJITH,
AGED 51 YEARS
S/O. N C MOIDEEN KOYA, M/S NCK TOURIST HOME(P)
LTD, MAVOOR ROAD, CALICUT 673 004
10 N C RIYAS
AGED 39 YEARS
S/O. N C MOIDEEN KOYA, M/S NCK TOURIST HOME(P)
LTD, MAVOOR ROAD, CALICUT 673 004
11 N C USSANKUTTY,
AGED 65 YEARS
S/O. N C KOYASSAN HAJI, M/S NCK TOURIST HOME(P)
LTD, MAVOOR ROAD, CALICUT 673 004
BY ADVS.
A.BALAGOPALAN
SRI.A.RAJAGOPALAN
SRI.M.N.MANMADAN
SRI.M.S.IMTHIYAZ AHAMMED
SRI.K.SANEESH KUMAR
SMT.P.SEENA
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM 695 001
2 CORPORATION OF KOZHIKODE,
REPRESENTED BY ITS SECRETARY,
OFFICE OF KOZHIKODE CORPORATION,
KOZHIKODE 673 001
BY ADVS.SMT.K.R.DEEPA, SPL.GP
SMT.BINDUMOL JOSEPH
SRI.B.S.SYAMANTHAK
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
15
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 24245 OF 2021
PETITIONER:
REVATHI HEMLAL,
AGED 51 YEARS
D/O. LATE K. CHANDRASEKHARAN, KINGSLEY,
VENGALAM P.O., KAATTIL PEEDIKA,
KOZHIKODE DISTRICT-673304.
BY ADVS.
C.R.SYAMKUMAR
ASWIN KUMAR M J
HELEN P.A.
ARUN ROY
SHAHIR SHOWKATH ALI
RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS SECRETARY,
LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM-695001.
2 KOZHIKODE CORPORATION,
REPRESENTED BY ITS SECRETARY,
CORPORATION OFFICE, KOZHIKODE-673011.
BY ADVS.SMT.DEEPA K.R., SPL.GP
BINDUMOL JOSEPH
SRIVIDYA K
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
16
16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
MONDAY, THE 27TH DAY OF MARCH 2023 / 6TH CHAITHRA, 1945
WP(C) NO. 7406 OF 2022
PETITIONERS:
1 KALATHIL VALANCHERY ZAKEER HUSSAIN
AGED 53 YEARS
S/O.K.V.AVARAAN KUTTY HAJI, SWADESHI RESIDENCY,
KODAMPUZHA, P.O.FAROOK COLLEGE, RAMANATTUKARA
MUNCIPALITY, KOZHIKODE DISTRICT, PIN-673 632.
2 NAFEESA K.R.
AGED 75 YEARS
W/O.VEERANKUTTY, PUTHIYEDATH HOUSE,
KUTHIRAVATTOM P.O., KOTTOOLI, KOZHIKODE-673 016.
3 SHAREEFA K.P.
AGED 61 YEARS
D/O.VEERANKUTTY, GLADE S.V.COLONY, 5/1639,
ERATHIPALAM, KOZHIKODE-673 006.
4 HAFEELA K.P.
AGED 59 YEARS
W/O.P.MOHAMMEDKUTTY, CHALAPPURAM, S.O 19/1448,
KOZHIKODE-673 002.
5 RAZEENA K..P.
AGED 58 YEARS
W/O.MOOSAKUTTY, KALATHIL HOUSE, S.V.COLONY,
ERATHIPALAM, KOZHIKODE-673 006.
6 MAYAN ALI K.P.
AGED 56 YEARS
S/O.K.P.VEERANKUTTY, PUTHIYEDATH HOUSE,
KUTHIRAVATTOM P.O., KOOTTOOLI, KOHZHIKODE-673
016.
7 KADEEJA K.P.
AGED 55 YEARS
D/O.VEERANKUTTY, PUTHIYEDATH HOUSE,
KUTHIRAVATTOM, KOTTOOLI, KOZHIKODE-673 016.
8 SYED SADIQ ALI
S/O.SHIHAB THANGAL, ISLAMIC CENTRE,
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
17
17
RAILWAY LINK ROAD, KOZHIKODE-673 002.
BY ADVS.
A.BALAGOPALAN
BINCY THOMAS
M.N.MANMADAN
M.S.IMTHIYAZ AHAMMED
P.SEENA
SOJO J.KALLIDUKIL
K.SANEESH KUMAR
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY,
DEPARTMENT OF LOCAL SELF GOVERNMENT,
GOVT.SECRETARIAT, THIRUVANANTHAPURAM-695 001.
2 CORPORATION OF KOZHIKODE
REPRESENTED BY ITS SECRETARY,
OFFICE OF THE KOZHIKODE CORPORATION,
KOZHIKODE-673 001.
BY ADVS.SMT.DEEPA K.R., SPL.GP
BINDUMOL JOSEPH
SRIVIDYA K
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 27.03.2023, ALONG WITH WP(C).10228/2018, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
18
18
P.V.KUNHIKRISHNAN, J.
--------------------------------
W.P.(C).Nos.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020,
1718, 7908 & 24245 of 2021,
7406 of 2022
----------------------------------------------
Dated this the 27th day of March, 2023
JUDGMENT
These writ petitions are connected and therefore, I am
disposing these writ petitions by a common judgment. Similar
writ petitions were disposed by this Court as per judgment
dated 16.03.2023 in W.P.(C). No.40660/2016 and connected
cases. It will be better to extract the above judgment:
These writ petitions are connected and therefore, I
am disposing these writ petitions by a common judgment.
2. I will narrate the facts in W.P.(C). No.6568 of
2018:
Petitioners approached this Court aggrieved by the
demand of property tax by respondents 2 and 3 regarding
the financial year starting from 2013-14 to 2016-17.
According to the petitioners, they remitted the entire
property tax as demanded by the Municipality at the
relevant time for those years. The petitioners remitted
property tax as required by law to the 2nd respondent
Municipality till 2016-17 is the submission. It is also the
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
case of the petitioners that they are ready to remit the
property tax for the year 2017-18 as demanded by
respondents 2 and 3. It is also submitted that most of the
buildings owned by the petitioners are accommodated
either by their own business concerns or given on rent to
tenants. According to the petitioners, all the rooms of the
petitioners are occupied and various business activities
are being conducted legally, after obtaining valid
permission/license from respondents 2 and 3 as required
under the provisions of the Kerala Municipality Act and
the Rules. It is the case of the petitioners that the 2nd
respondent Municipality has not adopted any resolution
enhancing the basic property tax rates with regard to the
buildings, situated within the municipal area after 2013.
No resolution whatsoever has been adopted to enhance
the existing property tax rate in the 2 nd respondent
Municipality. It is also the case of the petitioners that no
notice as required under Rule 4(2) of the Rules was ever
been published or notified by the Municipality. No
resolution as required under Section 233(3) of the Act has
been ever taken by the Municipality. In such
circumstances the demand is illegal is the contention. In
some of the writ petitions, the local authorities submitted
that the resolutions were already passed by the local
authorities and the demands were made as per law.
3. Today, when the matters came up for
consideration, the counsel for the petitioners takes me
through Ext.R3(e) produced in W.P.(C). No.6568/2018. It
will be better to extract Ext.R3(e) Government Order:
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
"കേരള സർക്കാർ
സംഗ്രഹം
തദ്ദേശ സ്വയംഭരണ വകുപ്പ് - നഗരസഭകളിലെ വസ്തുനികുതി പരിഷ്കരണം - വസ്തു
നികുതി പരിഷ്കരണത്തിന്റെ പ്രാബല്യ തീയതി 01.04.2016 ആയി പുതുക്കി
നിശ്ചയിച്ചും കുടിശ്ശിക തുകയ്ക്ക് പൂർണ്ണമായി പിഴ ഒഴിവാക്കിയും ഉത്തരവ്
പുറപ്പെടുവിക്കുന്നു.
____________________________________________________________
തദ്ദേശസ്വയംഭരണ (ആർ.സി) വകുപ്പ്
സ.ഉ.(സാധാ) നം.540/2019/തസ്വഭവ തിരുവനന്ത പുരം, തീയതി: 06.03.2019
-----------------------------------------------------------------------------------------------------
പരാമർശം: 1. സ.ഉ. (അ) നം.18/2011/തസ്വഭവ തീയതി 14.01.2011
2. സ.ഉ. (അ) നം.19/2011/തസ്വഭവ തീയതി 14 01.2011
3. സ.ഉ. (അ) നം.100/2013 തസ്വഭവ തീയതി 15.03.2015
4. സ.ഉ.(എം.എസ്.) നം.144/2015/തസ്വഭവ തീയതി 27.04.2015
5. ഇൻഫർമേഷൻ കേരള മിഷൻ എക്സിക്യൂട്ടീവ് ഡയറക്ടറുടെ
IKM/IMPL/Corp/261/2019 നമ്പർ കത്ത്
6. പതിനാലാം കേരള നിയമസഭയുടെ 14-ാം സമ്മേളനത്തിൽ
ശ്രീ.കെ.എൻ.എ. ഖാദർ എം.എൽ.എ യുടെ സബ്മിഷന്
(06.02.2019) ബഹു. തദ്ദേശസ്വയംഭരണ വകുപ്പ് മന്ത്രി നൽ
കിയ മറുപടി
7. ബഹു. തദ്ദേശസ്വയംഭരണ വകുപ്പ് മന്ത്രിയുടെ അദ്ധ്യക്ഷതയിൽ
12.02.2019-ന് നടന്ന യോഗ തീരുമാനം.
8. നഗരകാര്യ ഡയറക്ടറുടെ 01.03.2019 ലെ ജി1-30786/2017
നമ്പർ കത്ത്
9. ബഹു. തദ്ദേശസ്വയംഭരണ വകുപ്പ് മന്ത്രിയുടെ അദ്ധ്യക്ഷതയിൽ
05.03.2019-ന് നടന്ന യോഗ തീരുമാനം.
ഉത്തരവ്
പരാമർശം (3) ലെ സർക്കാർ ഉത്തരവ് പ്രകാരം കേരളത്തിലെ
നഗരസഭകളിലെ നിലവിലുള്ള കെട്ടിടങ്ങളുടെ വസ്തു നികുതി പ്ലിന്ത് ഏരിയ
അടിസ്ഥാനത്തിൽ, 01.04.2013 പ്രാബല്യത്തിൽ പരിഷ്കരിക്കുന്നതിന് ഉത്തരവായി
രുന്നു. നിലവിൽ കേരളത്തിലെ 22 നഗരസഭകളിലും ഒരു കോർപ്പറേഷനിലും
മാത്രമാണ് വസ്തുനികുതി പരിഷ്കരണം സംബന്ധിച്ച ജോലികൾ പൂർത്തിയാക്കി
കുടിശ്ശിക നികുതി പിരിച്ചെടുക്കുന്നതിനുള്ള നടപടിക്രമങ്ങൾ ആരംഭിച്ചിട്ടുള്ളത് .
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
മറ്റുള്ള നഗരസഭകളിൽ വസ്തുനികുതി പരിഷ്കരണം സംബന്ധിച്ച ജോലികൾ നടന്നു
വരികയാണ്.
2. നിലവിലുള്ള കെട്ടിങ്ങൾക്ക് പ്ലിന്ത് ഏരിയ അടിസ്ഥാനത്തിൽ
വസ്തുനികുതി പരിഷ്കരണം വരുത്തിയതിന്റെ പ്രാബല്യത്തീയതിയായി
നിശ്ചയിച്ചിരിക്കുന്നത് 01.04.2013 ആണ്. ആയതിനാൽ നഗരസഭകൾ
വസ്തുനികുതി പരിഷ്കരണം നടത്തുമ്പോൾ നികുതി പരിഷ്കരണത്തിന്റെ ഭാഗമായി
മാറ്റം വരുന്ന തുകയും പലിശയും 2013 ഏപ്രിൽ 1 മുതൽ ഈടാക്കുന്നുണ്ട് . നികുതി
വർദ്ധനവിന്റെ ഭാഗമായി വരുന്ന വർദ്ധിപ്പിച്ച തുക 2013 ഏപ്രിൽ 1
പ്രാബല്യത്തിൽ ഇപ്പോൾ ഈടാക്കുന്നതു കാരണം പൊതുജനങ്ങൾക്ക് വലിയ
ബുദ്ധിമുട്ടുണ്ടാവുന്ന കാര്യം ശ്രദ്ധയിൽപ്പെട്ടിട്ടുണ്ട്. വലിയ തുക ഒന്നിച്ച് അടയ്ക്കേണ്ടി
വരുന്നത് പല കെട്ടിട ഉടമകൾക്കും സാമ്പത്തിക പ്രതിസന്ധിയ്ക്കും ഇടയാകുന്നുണ്ട്.
3. കേരള മുനിസിപ്പാലിറ്റി ആക്ട് 539-ാം വകുപ്പ് പ്രകാരം നഗരസഭയ്ക്ക്
കിട്ടേണ്ട ഏതെങ്കിലും തുകയുടെ കാര്യത്തിൽ 3 വർഷം കഴിഞ്ഞാൽ ജപ്തി,
വ്യവഹാരം എന്നീ ശിക്ഷാനടപടികൾ നടത്തുവാൻ പാടില്ല എന്ന് വ്യവസ്ഥ
ചെയ്തിട്ടുണ്ട്. മുനിസിപ്പാലിറ്റി ആക്ടിലെ മേൽ വകുപ്പനുസരിച്ച് 2013 ഏപ്രിൽ 1
മുതൽ നികുതി ഈടാക്കുന്നതിന് തടസ്സമുള്ള സാഹചര്യത്തിൽ, വസ്തു നികുതി
പരിഷ്കരണ പ്രാബല്യ തീയതി 01.04.2016 ആയി പുതുക്കി നിശ്ചയിച്ച്
ഉത്തരവാകുന്നത് ഉചിതമായിരിക്കുമെന്നും വസ്തുനികുതി പരിഷ്കരണത്തിന്റെ
ഭാഗമായി വരുന്ന കുടിശ്ശിക തുകയ്ക്ക് പൂർണ്ണമായും പലിശ ഇളവ്
നൽകാവുന്നതാണെന്നും നഗരകാര്യ ഡയറക്ടർ സൂചന (8) പ്രകാരം ശുപാർശ
ചെയ്തു.
4. സർക്കാർ ഇക്കാര്യം വിശദമായി പരിശോധിച്ചു. നിലവിലുള്ള
കെട്ടിടങ്ങൾക്ക് പ്ലിന്ത് ഏര്യ അടിസ്ഥാനത്തിൽ വസ്തു നികുതി പരിഷ്കരണം
വരുത്തിയതിന്റെ പ്രാബല്യ തീയതി 01.04.2016 ആയി നിശ്ചയിക്കുന്നതിന്
തീരുമാനിച്ചു. വസ്തുനികുതി പരിഷ്ക്കരണത്തിന്റെ ഭാഗമായി വരുന്ന വസ്തു നികുതി /
സേവന ഉപനികുതി / സർചാർജ്ജ് / ലൈബ്രറി സെസ്സ് എന്നിവയുടെ കുടിശ്ശിക
ഒന്നായോ 01.03.2019 മുതൽ 10 മാസത്തിനുള്ളിൽ 5 തുല്യഗഡുക്കളായോ
അടയ്ക്കുന്നവർക്ക് പിഴ ഒഴിവാക്കി നൽകുന്നതാണ് . അടവ് തെറ്റിച്ചാൽ പിഴ
ഈടാക്കുന്നതാണ്. സഞ്ചയ സോഫ്റ്റ് വെയറിൽ ഇതിനാവശ്യമായ ക്രമീകരണ
ങ്ങൾ സമയബന്ധിതമായി വരുത്തുന്നതിനുള്ള നടപടി ഇൻഫർമേഷൻ കേരള
മീഷൻ എക്സിക്യൂട്ടീവ് ഡയറക്ടർ സ്വീകരിക്കേണ്ടതാണ്.
5. വസ്തു നികുതി പരിഷ്ക്കരണവുമായി ബന്ധപ്പെട്ട് 2016 ഏപ്രിൽ 1 നു
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
മുൻപുള്ള കാലയളവിലേക്ക് ഈടാക്കിയ നികുതി തുക തുടർന്ന് വരുന്ന വർഷങ്ങ
ളിലെ വസ്തു നികുതിയിൽ ക്രമീകരിച്ച് നൽ കേണ്ടതാണ് .
6. വാണിജ്യ വ്യവസായ കെട്ടിടങ്ങളുടെ വസ്തു നികുതി ആദ്യമായി
നിശ്ചയിക്കുമ്പോൾ വാർഷിക വസ്തുനികുതിയിൽ വർദ്ധനവ് ഉണ്ടാകുന്നെങ്കിൽ
അപ്രകാരമുള്ള വർധനവ് 100 %-ൽ അധികരിക്കാൻ പാടുള്ളതല്ലെന്ന് പരാമർശം
(4) പ്രകാരം ഉത്തരവായിരുന്നു. ടി ആനുകൂല്യം അംഗീകൃത രാഷ്ട്രീയ പാർട്ടികളുടെ
ഉടമസ്ഥതയിലുള്ള കെട്ടിടങ്ങൾക്കുകൂടി ബാധകമാക്കി ഉത്തരവാകുന്നു .
7. വസ്തു നികുതി പരിഷ്ക്കരണം പൂർത്തിയാക്കാത്ത എല്ലാ
നഗരസഭകളും എല്ലാ കെട്ടിടങ്ങളുടെയും വിവരശേഖരണം. ഫോറം ന 6-ലെ
ഡാറ്റാ എൻട്രി. വെരിഫിക്കേഷൻ, അപ്രൂവൽ വരെയുള്ള എല്ലാ ഓഫീസ്
നടപടിക്രമങ്ങളും 2019 ജൂൺ മുതൽ 2019 സെപ്റ്റംബർ വരെയുള്ള മാസങ്ങളിൽ
പൂർത്തീകരിക്കുന്നതിന് നഗരസഭ സെക്രട്ടറിമാർ നടപടി സ്വീകരിക്കേണ്ടതാണ്.
ഇത് സംബന്ധിച്ച് കൈവരിച്ച പുരോഗതി ബന്ധപ്പെട്ട നഗരസഭ സെക്രട്ടറി ആഴ്ച
തോറും അവലോകന യോഗം കൂടി വിലയിരുത്തുകയും, പുരോഗതി നഗരകാര്യ
ഡയറക്ടറുടെ ഓഫീസിലേക്ക് എല്ലാ വെള്ളിയാഴ്ചയും ഇ മെയിൽ വഴി റിപ്പോർട്ട്
ചെയ്യേണ്ടതുമാണ്. ഇക്കാര്യത്തിൽ വേണ്ട പുരോഗതി കൈവരിക്കുന്നുണ്ടോയെന്ന്
നഗരകാര്യ ഡയറക്ടർ പരിശോധിച്ച് ഉറപ്പാക്കേണ്ടതാണ് .
8. ഈ നടപടിക്രമങ്ങൾ സംബന്ധിച്ച് കേരള മുനിസിപ്പാലിറ്റി കെട്ടിട
ചട്ടങ്ങളിൽ വേണ്ട ഭേദഗതി ചെയ്ത് വിജ്ഞാപനം പുറപ്പെടുവിക്കേണ്ടതാണ്.
(ഗവർണ്ണറുടെ ഉത്തരവിൽ പ്രകാരം)
ടി.കെ. ജോസ്
അഡീഷണൽ ചീഫ് സെക്രട്ടറി"
4. In the light of the above Government Order, it
is clear that the property tax can be reviewed only with
effect from 01.04.2016. If that be the case, the impugned
orders in these writ petitions can be set aside and the
local authority concerned can be allowed to take
appropriate steps in accordance with Ext.R3(e). All other
contentions raised by the petitioners in these writ
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
petitions can be left open.
Therefore, these writ petitions are disposed of in
the following manner:
1. In the light of Ext.R3(e) in W.P.(C).
No.6568/2018 [G.O.(Rt) No.540/2019/LSGD
dated 06.03.2019], all the impugned demand
notices and demand are set aside.
2. Local authorities are free to take appropriate
steps in accordance with G.O.(Rt)
No.540/2019/LSGD dated 06.03.2019. If the
petitioners are aggrieved by the fresh demand
notice issued by the local authorities as per
G.O.(Rt) No.540/2019/LSGD dated
06.03.2019, they are free to challenge the
same in accordance with law."
2. In the light of the above judgment, I think these
writ petitions also can be disposed of.
Therefore, these writ petitions are disposed of in tune
with the judgment dated 16.03.2023 in W.P.(C).
No.40660/2016 and connected cases, in the following manner:
1. In the light of G.O.(Rt) No.540/2019/LSGD dated
06.03.2019, all the impugned demand notices
and demand are set aside.
2. Local authorities are free to take appropriate
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
steps in accordance with G.O.(Rt)
No.540/2019/LSGD dated 06.03.2019. If the
petitioners are aggrieved by the fresh demand
notice issued by the local authorities as per G.O.
(Rt) No.540/2019/LSGD dated 06.03.2019, they
are free to challenge the same in accordance
with law.
sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 10228/2018
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE RECEIPT DATED
04.03.2017 ISSUED BY THE 1ST
RESPONDENT MUNICIPALITY EVIDENCING
PAYMENT OF PROPERTY TAX AND LIBRARY
CESS FOR THE PERIOD 2016-17
EXHIBIT P2 THE TRUE COPY OF THE LICENSE DATED
20.06.2017 ISSUED BY THE 1ST
RESPONDENT MUNCIPALITY UNDER SECTION
447 OF THE KERALA MUNICIPALITY ACT,
EXHIBIT P3 THE TRUE COPY OF THE DEMAND NOTICE
DATED 15.11.2016 ISSUED BY THE 2ND
RESPONDENT TO THE PETITIONERS IN
RESPECT OF BUILDING NO. VI/220(1)
EXHIBIT P4 THE TRUE COPY OF THE DEMAND NOTICE
DATED 15.11.2016 ISSUED BY THE 2ND
RESPONDENT TO THE PETITIONERS IN
RESPECT OF BUILDING NO. VI/220 (2)
EXHIBIT P5 THE TRUE COPY OF THE DEMAND NOTICE
DATED 15.11.2016 ISSUED BY THE 2ND
RESPONDENT TO THE PETITIONERS IN
RESPECT OF BUILDING NO. VI/220 (4)
EXHIBIT P6 THE TRUE COPY OF THE INTERIM ORDER
DATED DATED 26.02.2018 IN WPC.NO.
5155/2018
RESPONDENTS' EXHIBITS
EXT.R2(A) COPY OF GOP NO.17/2011/LSGD
DT.14.1.2011 NOTIFIED AS SRO 34/2011
IN KERALA GAZETTE
EXT.R2(B) COPY OF THE RESOLUTION DT.16.8.2011 OF
MUNICIPAL COUNCIL, CHENGANNUR
EXT.R2(C) COPY OF THE DRAFT NOTIFICATION
PUBLISHED IN MALAYALA MANORAMA DAILY
ON 21.12.2011
EXT.R2(D) COPY OF THE FINAL NOTIFICATION NO.R1-
3486/2011 DT.21.02.2012
EXT.R2(E) COPY OF RELEVANT PAGE OF FINAL
NOTIFICATION IN MANGALAM DT.23.02.2012
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXT.R2(F) COPY OF RELEVANT PAGE OF FINAL
NOTIFICATION IN MALAYALA MANORAMA
DT.04.03.2012
EXT.R2(G) COPY OF THE NOTICE NO.R1/3486/2011
DT.30.04.2012 ISSUED BY THE 2ND
RESPONDENT
EXT.R2(H) COPY OF GENERAL NOTICE IN MANGALAM
DT.23.05.2012 INVITING RETURNS
EXT.R2(I) COPY OF GO MS NO.540/2019/LSGD
DT.6.3.2019
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 15430/2018
PETITIONER EXHIBITS
EXT:P1 TRUE COPIES OF THE RECEIPT SHOWING THE
PAYMENT OF PROPERTY TAX FOR THE YEAR
2016-17 BY THE PETITIONER.
EXT:P2 TRUE COPY OF THE ORDER IN
WP(C)NO.10607 OF 2018 DATED
27.03.2018.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 14348/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF GO(A) NO. 17/2011/LSGD
DATED 14-01-2011
EXHIBIT P2 TRUE COPY OF GO(A) NO. 100/2013/LSGD
DATED 15-03-2013
EXHIBIT P3 TRUE COPY OF GO(A) NO. 36/2015/LSGD
DATED 24-02-2015
EXHIBIT P4 TRUE COPY OF GO(MS) NO. 144/2015/LSGD
DATED 27-04-2015
EXHIBIT P5 TRUE COPY OF GO(MS) NO. 358/15/LSGD
DATED 16-12-2015
EXHIBIT P6 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(C) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(D) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(E) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(F) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P6(G) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 1ST AND 2ND PETITIONERS DATED
05-06-2020
EXHIBIT P7 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 3RD PETITIONER DATED 10-03-2020
EXHIBIT 7(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 3RD PETITIONER DATED 10-03-2020
EXHIBIT 7(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 3RD PETITIONER DATED 10-03-2020
EXHIBIT P8 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 3RD PETITIONER DATED 10-03-2020
EXHIBIT P8(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE PETITIONER DATED 10-03-2020
EXHIBIT P8(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 3RD PETITIONER DATED 10-03-2020
EXHIBIT P9 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9 (B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(C) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(D) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(E) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(F) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(G) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(H) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(I) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(J) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(K) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(L) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(M) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(N) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(O) TRUE COPY OF THE ARREAR DEMAND NOTICE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(P) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(Q) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(R) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(S) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(T) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(U) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(V) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(W) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(X) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(Y) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(Z) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(AA) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P9(AB) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 5TH PETITIONER DATED 18-11-2019
EXHIBIT P10 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(C) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(D) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(E) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(F) TRUE COPY OF THE ARREAR DEMAND NOTICE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P10(G) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 6TH PETITIONER DATED 11-11-2019
EXHIBIT P11 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 7TH PETITIONER DATED 11-11-
2019.
EXHIBIT P11 (A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 7TH PETITIONER DATED 11-11-
2019.
EXHIBIT P11(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 7TH PETITIONER DATED 11-11-
2019.
EXHIBIT P11(C) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 7TH PETITIONER DATED 11-11-
2019.
EXHIBIT P11(D) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 7TH PETITIONER DATED 11-11-
2019.
EXHIBIT P11 (E) TRUE COPY OF THE ARREAR DEMAND NOTICE
IN THE NAME OF ANITHA N.E DATED 11-
011-2019
EXHIBIT P11(F) TRUE COPY OF THE ARREAR DEMAND NOTICE
IN THE NAME OF ANITHA N.E DATED 11-
011-2019
EXHIBIT P12 TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(A) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(B) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(C) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(D) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(E) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P12(F) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(G) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(H) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(I) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(J) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12 (K) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(L) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(M) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(N) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(O) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(P) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P12(Q) TRUE COPY OF THE ARREAR DEMAND NOTICE
TO THE 8TH PETITIONER DATED 17-09-
2019.
EXHIBIT P13 TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(A) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(B) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P13(C) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(D) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(E) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(F) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(G) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(H) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(I) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(J) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(K) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(L) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(M) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(N) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(O) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(P) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(Q) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P13(R) TRUE COPY OF THE DEMAND NOTICES DATED
18-11-19 ISSUED TO 9TH PETITIONER.
EXHIBIT P14 TRUE COPY OF THE DEMAND NOTICES DATED
18-11-2019 ISSUED BY THE 2ND
RESPONDENT TO 10TH PETITIONER.
EXHIBIT P15 TRUE COPY OF THE DEMAND NOTICES DATED
18-11-2019 ISSUED BY THE 2ND
RESPONDENT TO 11TH PETITIONER RAMLA
EXHIBIT P16 TRUE COPY OF THE DEMAND NOTICES DATED
18-11-2019 TO 12TH PETITIONER JAMEELA
EXHIBIT P16(A) TRUE COPY OF THE DEMAND NOTICES DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
18-11-2019 ISSUED BY THE 2ND
RESPONDENT TO 12TH PETITIONER JAMEELA.
EXHIBIT P17 POWER OF ATTORNEY EXECUTED BY N.E
ANITHA IN FAVOUR OF 7TH PETITIONER
BALAKRISHNA MARAR
EXHIBIT P18 LEGAL HEIR CERTIFICATE OF EROTH POCKET
HAJI
EXHIBIT P19 POWER OF ATTORNEY EXECUTED BY
KHALEELURAHMAN , SAJNA AND JAMEELA IN
FAVOUR OF PETITIONER ASHRAF P.
EXHIBIT P20 LEGAL HEIR CERTIFICATE OF KUNHAMINA
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 18447/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(A)NO.17/2011/LSGD
DATED 14.01.2011.
EXHIBIT P2 TRUE COPY OF THE GO(A)NO.100/2013
DATED 15.03.2013
EXHIBIT P3 TRUE COPY OF THE GO(A)NO.36/2015 DATED
24.02.2015.
EXHIBIT P4 TRUE COPY OF G.O.(MS)NO.144/2015 DATED
27.04.2015.
EXHIBIT P5 TRUE COPY OF THE GO(MS)NO.358/15/LSGD
DATED 16.12.2015.
EXHIBIT P6 TRUE COPY OF THE DEMAND NOTICES DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(A) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(B) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(C) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(D) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(E) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(F) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(G) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(H) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P6(I) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P6(J) TRUE COPY OF THE DEMAND NOTICE DATED
12.11.2019 ISSUED TO THE 1ST
PETITIONER MOHAMMED NAJEEB.
EXHIBIT P7 TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 2ND
PETITIONER A.M.ABOOBACKER.
EXHIBIT P7(A) TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 2ND
PETITIONER A.M.ABOOBACKER.
EXHIBIT P7(B) TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 2ND
PETITIONER A.M.ABOOBACKER.
EXHIBIT P8 TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(A) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(B) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(C) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(D) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(E) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(F) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(G) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(H) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P8(I) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(J) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P8(K) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 3RD
PETITIONER FAREEDA K.P.
EXHIBIT P9 TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 4TH
PETITIONER SRI.HISHAM HASHIM.
EXHIBIT P9(A) TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 4TH
PETITIONER SRI.HISHAM HASHIM.
EXHIBIT P10 TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(A) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(B) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(C) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(D) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(E) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(F) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(G) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(H) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P10(I) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(J) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(K) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(L) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(M) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(N) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P10(O) TRUE COPY OF THE DEMAND NOTICE DATED
17.09.2019 ISSUED TO THE 5TH
PETITIONER SRI.JITENDRA KUMAR.
EXHIBIT P11 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(A) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(B) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(C) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(D) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(E) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(F) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P11(G) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(H) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(I) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(J) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(K) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(L) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(M) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(O) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(P) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(Q) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(R) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(S) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(T) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(U) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P11(V) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(W) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(X) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(Y) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(Z) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AA) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AB) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AC) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AD) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AE) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AF) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P11(AG) TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 23.07.2020 ISSUED TO THE
6TH PETITIONER SRI.K.ABDULLA KOYA.
EXHIBIT P12 TRUE COPY OF THE DEMAND NOTICE DATED
18.03.2020 ISSUED TO THE 7TH
PETITIONER K.MOOSA KOYA.
EXHIBIT P12(A) TRUE COPY OF THE DEMAND NOTICE DATED
18.03.2020 ISSUED TO THE 7TH
PETITIONER K.MOOSA KOYA.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P13 TRUE COPY OF THE DEMAND NOTICE DATED
01.07.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(A) TRUE COPY OF THE DEMAND NOTICE DATED
10.07.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(B) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(C) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(D) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(E) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(F) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(G) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(H) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(I) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(J) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
FAISAL.
EXHIBIT P13(K) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(L) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(M) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(N) TRUE COPY OF THE DEMAND NOTICE DATED
30.06.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(O) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(P) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(Q) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(R) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(S) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(T) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(U) TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(V) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(W) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(X) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(Y) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(Z) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AA) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AB) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AC) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AD) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AE) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P13(AF) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AG) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AH) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AI) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AJ) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AK) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AL) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AM) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AN) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AO) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AP) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
FAISAL.
EXHIBIT P13(AQ) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AR) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AS) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AT) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AU) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AV) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AW) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AX) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AY) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(AZ) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BA) TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BB) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BC) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BD) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BE) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BF) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BG) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BH) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P13(BI) TRUE COPY OF THE DEMAND NOTICE DATED
15.01.2020 ISSUED TO THE 8TH
PETITIONER SRI.MUHAMMED ABDUL KAREEM
FAISAL.
EXHIBIT P14 TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(A) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(B) TRUE COPY OF THE DEMAND NOTICE ISSUED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(C) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(D) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(E) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(F) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 25.02.2020.
EXHIBIT P14(G) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(H) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(I) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(J) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(K) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(L) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(M) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(N) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(O) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(P) TRUE COPY OF THE DEMAND NOTICE ISSUED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(Q) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(R) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(S) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(T) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(U) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(V) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P14(W) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 9TH PETITIONER SRI.MOHAMMED
MUSTAFA K IN WARD DATED 02.07.2020.
EXHIBIT P15 TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(A) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(B) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(C) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(D) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(E) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(F) TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(G) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(H) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(I) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(J) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P15(K) TRUE COPY OF THE DEMAND NOTICE DATED
13.07.2020 ISSUED TO THE 10TH
PETITIONER SRI.NILAM.S.SHAH.
EXHIBIT P16 TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 11TH
PETITIONER SERI.V.K.JAMEELA.
EXHIBIT P17 TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 12TH
PETITIONER SRI.V.K.SALIM.
EXHIBIT P18 TRUE COPY OF THE DEMAND NOTICE DATED
01.02.2020 ISSUED TO THE 13TH
PETITIONER SRI.YOUSEF P.K.
EXHIBIT P19 TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 17.09.2020.
EXHIBIT P19(A) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 17.09.2020.
EXHIBIT P19(B) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 17.09.2020.
EXHIBIT P19(C) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 24.12.2020.
EXHIBIT P19(D) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 24.12.2020.
EXHIBIT P19(E) TRUE COPY OF THE DEMAND NOTICE ISSUED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 24.12.2020.
EXHIBIT P19(F) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 14TH PETITIONER SRI.M.RAJAN,
DATED 24.12.2020.
EXHIBIT P20 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 31.01.2020 ISSUED TO THE
15TH PETITIONER SRI.ARAKALLATH ZAHIR
ALI.
EXHIBIT P21 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS ISSUED TO THE 16TH PETITIONER
SRI.AMINABI.A DATED 15.07.2020.
EXHIBIT P22 TRUE COPY OF THE INTERIM ORDER DATED
19.02.2020 IN WP(C) 2169 OF 2020
PASSED BY THIS HON'BLE COURT.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 1718/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(A) NO.17/2011/LSGD
DATED 14/1/2011.
EXHIBIT P2 TRUE COPY OF THE GO(A) NO.100/2013
DATED 15/3/2013.
EXHIBIT P3 TRUE COPY OF THE GO(A) NO.36/2015
DATED 24/2/2015.
EXHIBIT P4 TRUE COPY OF G.O.(MS) NO.144/2015
DATED 27/4/2015.
EXHIBIT P5 TRUE COPY OF THE G.O(MS)
NO.358/15/LSGD DATED 16/12/2015.
EXHIBIT P6 TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO TH 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD
K., RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2006.
EXHIBIT P6(A) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD
K., RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2007.
EXHIBIT P6(B) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2008.
EXHIBIT P6(C) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2009.
EXHIBIT P6(D) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2010.
EXHIBIT P6(E) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NO.35/2011.
EXHIBIT P6(F) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2012.
EXHIBIT P6(G) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2013.
EXHIBIT P6(H) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2014.
EXHIBIT P6(I) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2015.
EXHIBIT P6(J) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2016.
EXHIBIT P6(K) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2017.
EXHIBIT P6(L) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2018.
EXHIBIT P6(M) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2019.
EXHIBIT P6(N) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2020.
EXHIBIT P6(O) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2021.
EXHIBIT P6(P) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2022.
EXHIBIT P6(Q) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2023.
EXHIBIT P6(R) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2024.
EXHIBIT P6(S) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2025.
EXHIBIT P6(T) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2026.
EXHIBIT P6(U) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2027.
EXHIBIT P6(V) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2028.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P6(W) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2029.
EXHIBIT P6(X) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2030.
EXHIBIT P6(Y) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2031.
EXHIBIT P6(Z) TRUE COPY OF THE DEMAND NOTICES DATED
06/02/2020 ISSUED TO THE 1ST TO 4TH
PETITIONER MOIDEEN, MOHAMMED RISHAD K.
RUKSANA AND SUBAIDA FOR THEIR ROOM
NO.35/2032.
EXHIBIT P7 TRUE COPY OF THE DEMAND NOTICES DATED
21/08/2020 ISSUED TO THE 5TH
PETITIONER K.SUNIL IN WARD FOR HIS
ROOM NO.23/337.
EXHIBIT P8 TRUE COPIES OF THE DEMAND NOTICES
DATED 21/8/2020 ISSUED TO THE 6TH
PETITIONER K.BALAN FOR HIS ROOM
NO.23/333A.
EXHIBIT P8(A) TRUE COPIES OF THE DEMAND NOTICES
DATED 21/08/2020 ISSUED TO THE 6TH
PETITIONER K.BALAN FOR HIS ROOM
NO.23/333A1.
EXHIBIT P8(B) TRUE COPIES OF THE DEMAND NOTICES
DATED 21/08/2020 ISSUED TO THE 6TH
PETITIONER K.BALAN FOR HIS ROOM
NO.23/333A2.
EXHIBIT P8(C) TRUE COPIES OF THE DEMAND NOTICES
DATED 21/08/2020 ISSUED TO THE 6TH
PETITIONER K.BALAN FOR HIS ROOM
NO.23/333A8.
EXHIBIT P9 TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FORTHEIR ROOM NO.63/583.
EXHIBIT P9(A) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FORTHEIR ROOM NO.63/584.
EXHIBIT P9(B) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FORTHEIR ROOM NO.63/585.
EXHIBIT P9(C) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FOR THEIR ROOM NO.63/585A.
EXHIBIT P9(D) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FOR THEIR ROOM NO.63/585B.
EXHIBIT P9(E) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FOR THEIR ROOM NO.63/586.
EXHIBIT P9(F) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FOR THEIR ROOM NO.63/587.
EXHIBIT P9(G) TRUE COPIES OF THE DEMAND NOTICES
DATED 15/09/2020 ISSUED TO THE
PETITIONERS 7 TO 11 SRI.KUNJABDULLA
HAJI K.P., BASHEER HAJI K.P., USMAN
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
HAJI K.P., HASHIM HAJI K.P., HAKEEM
HAJI K.P FOR THEIR ROOM NO.63/588.
EXHIBIT P10 TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/713.
EXHIBIT P10(A) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/714.
EXHIBIT P10(B) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/715.
EXHIBIT P10(C) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/716.
EXHIBIT P10(D) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/717.
EXHIBIT P10(E) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/718.
EXHIBIT P10(F) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/719.
EXHIBIT P10(G) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/720.
EXHIBIT P10(H) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/721.
EXHIBIT P10(I) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/722.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P10(J) TRUE COPIES OF THE DEMAND NOTICES
DATED 12/03/2020 ISSUED TO THE 12TH
PETITIONER SRI.THAMBI C.C. FOR HIS
ROOM NO.63/723.
EXHIBIT P11 TRUE COPY OF THE PROPERTY TAX DEMAND
DETAILS DATED 30/09/2020 ISSUED TO THE
13TH AND 14TH PETITIONERS SRIBHAGYA
K.K. AND KRISHNAPRIYA FOR THEIR ROOM
NO.12/457.
EXHIBIT P12 TRUE COPIES OF THE DEMAND NOTICES
DATED 30/09/2020 ISSUED TO THE 15TH TO
17TH PETITIONERS MADHUSUDHANAN,
SHYAMLAL KUMAR AND PARIMAL KUMAR FOR
THEIR ROOM NO.6/1652C.
EXHIBIT P12(A) TRUE COPIES OF THE DEMAND NOTICES
DATED 30/09/2020 ISSUED TO THE 15TH TO
17TH PETITIONERS MADHUSUDHANAN,
SHYAMLAL KUMAR AND PARIMAL KUMAR FOR
THEIR ROOM NO.6/1652B.
EXHIBIT P13 TRUE COPY OF THE DEMAND NOTICE DATED
22/05/2020 ISSUED TO THE 18TH
PETITIONER SRI.SAJATH N.C. FOR HIS
ROOM NO.45/162.
EXHIBIT P14 TRUE COPY OF THE DEMAND NOTICE DATED
04/11/2020 ISSUED TO THE 19TH TO 22ND
PETITIONERS UMMUKULSU C.O., NASEERA
P., SULAIKHA, CHIRANGAL HANEEFA, FOR
THEIR ROOM NO.25/2447A.
EXHIBIT P14(A) TRUE COPY OF THE DEMAND NOTICE DATED
04/11/2020 ISSUED TO THE 19TH TO 22ND
PETITIONERS UMMUKULSU C.O., JASEERA
P., SULAIKHA, CHIRANGAL HANEEFA, FOR
THEIR ROOM NO.25/2447B.
EXHIBIT P14(B) TRUE COPY OF THE DEMAND NOTICE DATED
04/11/2020 ISSUED TO THE 19TH TO 22ND
PETITIONERS UMMUKULSU C.O., JASEERA
P., SULAIKHA, CHIRANGAL HANEEFA, FOR
THEIR ROOM NO.25/2447C.
EXHIBIT P14(C) TRUE COPY OF THE DEMAND NOTICE DATED
04/11/2020 ISSUED TO THE 19TH TO 22ND
PETITIONERS UMMUKULSU C.O., JASEERA
P., SULAIKHA, CHIRANGAL HANEEFA, FOR
THEIR ROOM NO.25/2447D.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P14(D) TRUE COPY OF THE DEMAND NOTICE DATED
04/11/2020 ISSUED TO THE 19TH TO 22ND
PETITIONERS UMMUKULSU C.O., JASEERA
P., SULAIKHA, CHIRANGAL HANEEFA, FOR
THEIR ROOM NO.25/2447E.
EXHIBIT P15 TRUE COPY OF THE DEMAND NOTICE DATED
ISSUED TO THE 23RD PETITIONER
SRI.NANANCHIRAKKAL THAHIRA FOR HIS
ROOM NO.43/1025.
EXHIBIT P15(A) TRUE COPY OF THE DEMAND NOTICE DATED
ISSUED TO THE 23RD PETITIONER
SRI.NANANCHIRAKKAL THAHIRA FOR HIS
ROOM NO.43/1022.
EXHIBIT P15(B) TRUE COPY OF THE DEMAND NOTICE DATED
ISSUED TO THE 23RD PETITIONER
SRI.NANANCHIRAKKAL THAHIRA FOR HIS
ROOM NO.43/1021.
EXHIBIT P15(C) TRUE COPY OF THE DEMAND NOTICE DATED
ISSUED TO THE 23RD PETITIONER
SRI.NANANCHIRAKKAL THAHIRA FOR HIS
ROOM NO.43/1020.
EXHIBIT P16 TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/228.
EXHIBIT P16(A) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/227.
EXHIBIT P16(B) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/226.
EXHIBIT P16(C) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/225.
EXHIBIT P16(D) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/224.
EXHIBIT P16(E) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/223.
EXHIBIT P16(F) TRUE COPY OF THE DEMAND NOTICE DATED
26/06/2020 ISSUED TO THE 24TH TO 28TH
PETITIONERS ISMAIL C.N., AJISHA C.N.,
HABISH C.N., AYISHA C.N., IRSHAD C.N.,
FOR THEIR ROOM NO.59/222.
EXHIBIT P17 TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2627.
EXHIBIT P17(A) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2628.
EXHIBIT P17(B) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2629.
EXHIBIT P17(C) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2632.
EXHIBIT P17(D) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2634.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P17(E) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2635.
EXHIBIT P17(F) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2636.
EXHIBIT P17(G) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2637.
EXHIBIT P17(H) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2638.
EXHIBIT P17(I) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2639.
EXHIBIT P17(J) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2641.
EXHIBIT P17(K) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2642.
EXHIBIT P17(L) TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2643.
EXHIBIT P17(M) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2644.
EXHIBIT P17(N) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2645.
EXHIBIT P17(O) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2646.
EXHIBIT P17(P) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2647.
EXHIBIT P17(Q) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2648.
EXHIBIT P17(R) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2651.
EXHIBIT P17(S) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2652.
EXHIBIT P17(T) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2653.
EXHIBIT P17(U) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2654.
EXHIBIT P17(V) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2655.
EXHIBIT P17(W) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2656.
EXHIBIT P17(X) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2657.
EXHIBIT P17(Y) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2658.
EXHIBIT P17(Z) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2659.
EXHIBIT P17(AA) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2660.
EXHIBIT P17(AB) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2661.
EXHIBIT P17(AC) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2662.
EXHIBIT P17(AD) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2663.
EXHIBIT P17(AE) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2664.
EXHIBIT P17(AF) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2665.
EXHIBIT P17(AG) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NASEENA P.K. FOR THEIR ROOM
NO.61/2666.
EXHIBIT P17(AH) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2667.
EXHIBIT P17(AI) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2668.
EXHIBIT P17(AJ) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2669.
EXHIBIT P17(AK) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2670.
EXHIBIT P17(AL) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2671.
EXHIBIT P17(AM) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2672.
EXHIBIT P17(AN) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NO.61/2673.
EXHIBIT P17(AO) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2674.
EXHIBIT P17(AP) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2675.
EXHIBIT P17(AG) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2676.
EXHIBIT P17(AR) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2677.
EXHIBIT P17(AS) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2678.
EXHIBIT P17(AT) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2679.
EXHIBIT P17(AU) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2680.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P17(AV) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2681.
EXHIBIT P17(AW) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2682.
EXHIBIT P17(AX) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2683.
EXHIBIT P17(AY) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2685.
EXHIBIT P17(AZ) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2686.
EXHIBIT P17(BA) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2687.
EXHIBIT P17(BB) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2688.
EXHIBIT P17(BC) TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2689.
EXHIBIT P17(BD) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2690.
EXHIBIT P17(BE) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2691.
EXHIBIT P17(BF) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2692.
EXHIBIT P17(BG) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2693.
EXHIBIT P17(BH) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2694.
EXHIBIT P17(BI) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2695.
EXHIBIT P17(BJ) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2696.
EXHIBIT P17(BK) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2697.
EXHIBIT P17(BL) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2699.
EXHIBIT P17(BM) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2700.
EXHIBIT P17(BN) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2701.
EXHIBIT P17(BO) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2702.
EXHIBIT P17(BP) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2707.
EXHIBIT P17(BQ) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2708.
EXHIBIT P17(BR) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2710.
EXHIBIT P17(BS) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2711.
EXHIBIT P17(BT) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2712.
EXHIBIT P17(BU) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2716.
EXHIBIT P17(BV) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2717.
EXHIBIT P17(BW) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2718.
EXHIBIT P17(BX) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NASEENA P.K. FOR THEIR ROOM
NO.61/2719.
EXHIBIT P17(BY) TRUE COPY OF THE DEMAND NOTICE DATED
10/11/2020 ISSUED TO THE 29TH TO 31ST
PETITIONERS SAINABA P.K.HISHOM HUSSAIN
P., MUHAMMED FALAH, MUHAMMED IHSAN,
NASEENA P.K. FOR THEIR ROOM
NO.61/2723.
EXHIBIT P18 TRUE COPY OF THE INTERIM ORDER DATED
19/02/2020 IN WP(C) 2169 OF 2020
PASSED BY THIS HON'BLE COURT.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 7908/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O(A) NO 17/2011/LSGD
ALONG WITH ENGLISH TRANSALATION DATED
14-1-2011
EXHIBIT P2 TRUE COPY OF THE G.O(A) NO. 100/2013
DATED 15-3-2013, ALONG WITH ENGLISH
TRANSLATION
EXHIBIT P3 TRUE COPY OF THE GO(A) NO. 36/2015
DATED 24-2-2015, ALONG WITH ENGLISH
TRANSLATION.
EXHIBIT P4 TRUE COPY OF G.O(MS) NO. 144/2015
DATED 27-04-2015, ALONG WITH ENGLISH
TRANSLATION.
EXHIBIT P5 TRUE COPY OF THE G.O(MS) NO.
358/15/LSGD DATED 16-12-2015,ALONG
WITH ENGLISH TRANSLATION.
EXHIBIT P6 TRUE COPY OF THE DEMAND NOTICE DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2268
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2269
EXHIBIT P6 B TRUE COPY OF THE DEMAND NOTICES DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2270
EXHIBIT P6 C TRUE COPY OF THE DEMAND NOTICE DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2271
EXHIBIT P6 D TRUE COPY OF THE DEMAND NOTICE DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2272
EXHIBIT P6 E TRUE COPY OF THE DEMAND NOTICE DATED
25-02-2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM NO. 63/2273
EXHIBIT P7 TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO
56/2279
EXHIBIT P7 A TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
56/2280
EXHIBIT P7 B TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
56/2281
EXHIBIT P7 C TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
56/2282
EXHIBIT P7 D TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
56/2283
EXHIBIT P7 E TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
56/2284
EXHIBIT P7 F TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 2ND PETITIONER FOR HER ROOM NO.
56/2285
EXHIBIT P8 TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 27/375/A
EXHIBIT P8 A TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 27/375/B
EXHIBIT P8 B TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 27/375/C
EXHIBIT P8 C TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 27/375/D
EXHIBIT P8 D TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 7/1281/A
EXHIBIT P8 E TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 7/1281/B
EXHIBIT P8 F TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 7/1281/C
EXHIBIT P8 G TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
NO. 7/1281/D
EXHIBIT P8 H TRUE COPY OF THE DEMAND NOTICE ISSUED
TO THE 3RD PETITIONER FOR HEER ROOM
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NO. 7/1281/E
EXHIBIT P9 TRUE COPY OF THE DEMAND NOTICE DATED
10-03-2021 ISSUED TO THE 4TH TO 11TH
PETITIONERS FOR THEIR ROOM NO 63/1319
WITH TRANSALATION
EXHIBIT P10 TRUE COPY OF THE INTERIM ORDER DATED
19-02-2020 IN WP(C) NO. 2169 OF 2020
PASSED BY THIS HON'BLE COURT.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 24245/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 5700/-.
Exhibit P2 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3501/-.
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3501/-.
Exhibit P4 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3501/-.
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2626/-.
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2553/-.
Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 5456/-.
Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3467/-.
Exhibit P9 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3467/-.
Exhibit P10 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3467/-.
Exhibit P11 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 14786/-.
Exhibit P12 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3455/-.
Exhibit P13 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3955/-.
Exhibit P14 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3519/-.
Exhibit P15 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3085/-.
Exhibit P16 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3381/-.
Exhibit P17 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3381/-.
Exhibit P18 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3520/-.
Exhibit P19 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3261/-.
Exhibit P20 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3713/-.
Exhibit P21 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
AMOUNT OF RS. 3095/-.
Exhibit P22 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3146/-.
Exhibit P23 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3385/-.
Exhibit P24 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3605/-.
Exhibit P25 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2707/-.
Exhibit P26 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 4383/-.
Exhibit P27 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 7891/-.
Exhibit P28 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 7891/-.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
Exhibit P29 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 6576/-.
Exhibit P30 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 6137/-.
Exhibit P31 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 4384/-.
Exhibit P32 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 5698/-.
Exhibit P33 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 7003/-.
Exhibit P34 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2626/-.
Exhibit P35 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2626/-.
Exhibit P36 TRUE COPY OF THE DEMAND NOTICE DATED
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2409/-.
Exhibit P37 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3501/-.
Exhibit P38 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3501/-.
Exhibit P39 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 5095/-.
Exhibit P40 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 2774/-.
Exhibit P41 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3431/-.
Exhibit P42 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3749/-.
Exhibit P43 TRUE COPY OF THE DEMAND NOTICE DATED
11/11/2019 ISSUED BY 2ND RESPONDENT,
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
UNDER RULE 14(1) OF KERALA
MUNICIPALITY (PROPERTY TAX, SERVICE
TAX AND SURCHARGE) RULES, 2011 FOR AN
AMOUNT OF RS. 3524/-.
Exhibit P44 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 J ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.7892/-.
Exhibit P45 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 N ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.7879/-.
Exhibit P46 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 O ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.3501/-.
Exhibit P47 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 R ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.7879/-.
Exhibit P48 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 R ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.11130/-.
Exhibit P49 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.3831/-.
Exhibit P50 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 W ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.7004/-.
Exhibit P51 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A3 ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.9822/-.
Exhibit P52 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A5 ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6331/-.
Exhibit P53 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A7 ISSUED BY
THE 2ND RESPONDENT FOR AN AMOUNT OF
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
RS.6331/-.
Exhibit P54 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A10 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6331/-.
Exhibit P55 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A15 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.27000/-.
Exhibit P56 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A15 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6309/-.
Exhibit P57 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A15(5)
ISSUED BY THE 2ND RESPONDENT.
Exhibit P58 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A15(6)
ISSUED BY THE 2ND RESPONDENT.
Exhibit P59 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A17 ISSUED
BY THE 2ND RESPONDENT.
Exhibit P60 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A18 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6389/-.
Exhibit P61 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A19 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.5840/-.
Exhibit P62 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NILKKUNNA NO. 69/15558
ISSUED BY THE 2ND RESPONDENT FOR AN
AMOUNT OF RS.6786/-.
Exhibit P63 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A24 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6355/-.
Exhibit P64 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A27 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6484/-.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
Exhibit P65 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A28 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.14865/-.
Exhibit P66 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A32 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.5853/-.
Exhibit P67 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A33 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6291/-.
Exhibit P68 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A35 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.6699/-.
Exhibit P69 TRUE COPY OF THE DEMAND NOTICE DATED
01/07/2021 JAMA NO.1/5059 A36 ISSUED
BY THE 2ND RESPONDENT FOR AN AMOUNT OF
RS.5031/-.
Exhibit P70 TRUE COPY OF THE JUDGMENT IN WPC NO.
31284/2017 DATED 27/11/2017 BEFORE THE
HON'BLE COURT.
Exhibit P71 TRUE COPY OF THE JUDGMENT DATED
01/03/2018 IN WPC NO. 7012/2018 BEFORE
THE HON'BLE COURT.
Exhibit P72 TRUE COPY OF THE OBJECTION DATED
07/12/2019.
Exhibit P73 TRUE COPY OF THE ORDER NO.
A3/92338/2019 DATED 25/02/2020.
Exhibit P74 TRUE COPY OF THE APPEAL DATED
19/03/2020.
Exhibit P75 TRUE COPY OF THE LETTER NO.
A3/92350/19 DATED 20/05/2020.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 10646/2020
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2207.
EXHIBIT P2 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2208.
EXHIBIT P3 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2212.
EXHIBIT P4 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
6/3/2020 IN RESPECT OF THE BUILDING
NO.2216.
EXHIBIT P5 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
6/03/2020 IN RESPECT OF THE BUILDING
NO.2217.
EXHIBIT P6 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2200.
EXHIBIT P7 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2201.
EXHIBIT P8 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2202.
EXHIBIT P9 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2203.
EXHIBIT P10 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2204.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
EXHIBIT P11 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2205.
EXHIBIT P12 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2206.
EXHIBIT P13 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2174.
EXHIBIT P14 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2175.
EXHIBIT P15 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2176.
EXHIBIT P16 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2177.
EXHIBIT P17 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2178.
EXHIBIT P18 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2179.
EXHIBIT P19 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2180.
EXHIBIT P20 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2181.
EXHIBIT P21 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
NO.2182.
EXHIBIT P22 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2183.
EXHIBIT P23 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2184 (OLD NO.6-486/A9).
EXHIBIT P24 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2184 (OLD NO.6-486/A10).
EXHIBIT P25 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2184 (OLD NO.6-486/A11).
EXHIBIT P26 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2184 (OLD NO.6-486/A12).
EXHIBIT P27 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2185.
EXHIBIT P28 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2186.
EXHIBIT P29 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2187.
EXHIBIT P30 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2188.
EXHIBIT P31 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2189.
EXHIBIT P32 A TRUE COPY OF THE DEMAND NOTICE
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2190.
EXHIBIT P33 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2191.
EXHIBIT P34 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2192.
EXHIBIT P35 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2193.
EXHIBIT P36 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2194.
EXHIBIT P37 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2195.
EXHIBIT P38 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2196.
EXHIBIT P39 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2197.
EXHIBIT P40 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2198.
EXHIBIT P41 A TRUE COPY OF THE DEMAND NOTICE
ISSUED BY THE 2ND RESPONDENT DATED
25/2/2020 IN RESPECT OF THE BUILDING
NO.2199.
EXHIBIT P42 A TRUE COPY OF THE INTERIM ORDER IN
WP(C) NO.13943/2018 DATED 22/10/2018
OF THIS HONOURABLE COURT.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
APPENDIX OF WP(C) 7406/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF G.O. (A) NO.
17/2011/LSGD, ALONG WITH ENGLISH
TRANSLATION DATED 14.1.2011.
Exhibit P2 TRUE COPY OF THE GO (A) NO. 100/2013
DATED 15.3.2013, ALONG WITH ENGLISH
TRANSLATION.
Exhibit P3 TRUE COPY OF THE GO (A) NO.36/2015
DATED 24.2.2015, ALONG WITH ENGLISH
TRANSLATION.
Exhibit P4 TRUE COPY OF G.O. (MS) NO. 144/2015
DATED 27.4.2015, ALONG WITH ENGLISH
TRANSLATION.
Exhibit P5 TRUE COPY OF THE GO(MS) NO.358/15/LSGD
DATED 16.12.2015, ALONG WITH ENGLISH
TRANSLATION.
Exhibit P6 TRUE COPY OF THE DEMAND NOTICE DATED
30.01.2020 ISSUED TO THE 1ST
PETITIONER FOR HIS ROOM BEARING NO.
46/144.
Exhibit P7 TRUE COPY OF THE DEMAND NOTICE DATED
29.03.2021 ISSUED TO 2 TO 7
PETITIONERS FOR THEIR ROOMS BEARING
NOS. 27/1525 F6.
Exhibit P7(a) TRUE COPY OF THE DEMAND NOTICE ISSUED
TO 2 TO 7 PETITIONERS FOR THEIR ROOMS
BEARING NOS. 27/1525 F7.
Exhibit P7(b) TRUE COPY OF THE DEMAND NOTICE DATED
29.03.2021 ISSUED TO 2 TO 7
PETITIONERS FO THEIR ROOMS BEARING
NOS. 27/1525 F8.
Exhibit P7(c) TRUE COPY OF THE DEMAND NOTICE DATED
29.03.2021 ISSUED TO 2 TO 7
PETITIONERS FO THEIR ROOMS BEARING
NOS. 27/1525 F10.
Exhibit P7(d) TRUE COPY OF THE DEMAND NOTICE DATED
29.03.2021 ISSUED TO 2 TO 7
PETITIONERS FO THEIR ROOMS BEARING
NOS. 27/ 1525 G5.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
Exhibit P7(e) TRUE COPY OF THE DEMAND NOTICE DATED
29.03.2021 ISSUED TO 2 TO 7
PETITIONERS FOR THEIR ROOMS BEARING
NOS. 27/ 1525 G6
Exhibit P7(f) TRUE COPY OF THE DEMAND NOTICE DATED
30.03.2021 ISSUED TO 2 TO 7
PETITIONERS FOR THEIR ROOMS BEARING
NOS. 27/ 1525 F9
Exhibit P7(g) TRUE COPY OF THE DEMAND NOTICE DATED
31.03.2021 ISSUED TO 2 TO 7
PETITIONERS FOR THEIR ROOMS BEARING
NOS. 27/1525 G7
Exhibit P7(h) TRUE COPY OF THE DEMAND NOTICE DATED
31.03.2021 ISSUED TO 2 TO 7
PETITIONERS FOR THEIR ROOMS BEARING
NOS. 27/1525 G8
Exhibit P8 TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1630.
Exhibit P8(a) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1631.
Exhibit P8(b) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1632.
Exhibit P8(c) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1633.
Exhibit P8(d) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1634.
Exhibit P8(e) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1636.
Exhibit P8(f) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
WP(C).No.s.10228 &15430 of 2018,
10646, 14348 & 18447 of 2020, 1718, 7908
& 24245 of 2021, 7406 of 2022
59/1637.
Exhibit P8(g) True copy of the demand notice dated
25.07.2019 issued to the 8th
petitioner for his rooms bearing no.
59/1647.
Exhibit P8(h) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1648.
Exhibit P8(i) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1649.
Exhibit P8(j) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1650.
Exhibit P8(k) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1651.
Exhibit P8(l) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1652.
Exhibit P8(m) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1653.
Exhibit P8(n) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1654.
Exhibit P8(o) TRUE COPY OF THE DEMAND NOTICE DATED
25.07.2019 ISSUED TO THE 8TH
PETITIONER FOR HIS ROOMS BEARING NO.
59/1655.
Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED
23.02.2022 IN WP(C) 6045 OF 2022
PASSED BY THIS HON'BLE COURt
