Citation : 2023 Latest Caselaw 3554 Ker
Judgement Date : 24 March, 2023
Ex.FA No.15/2020 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
Friday, the 24th day of March 2023 / 3rd Chaithra, 1945
EX.FA NO. 15 OF 2020
E.A.NO.64/2013 IN E.P.NO. 148/2006 IN OS 267/2005 OF PRINCIPAL SUB COURT,
PALAKKAD
APPELLANT/PETITIONER/THIRD PARTY(CLAIM PETITIONER):
MUHAMMED SHANAVAS, S/O.SALAHUDEEN, RESIDING AT NEHRU COLONY,
KUNNATHURMEDU, PALAKKAD TALUK - 678 013, REPRESENTED BY POWER OF
ATTORNEY HOLDER A.SALAHUDHEEN, S/O.ATHAR RAVUTHER, NEHRU COLONY,
KUNNATHURMEDU, PALAKKAD TALUK - 678 013.
BY ADVS.AVM.SALAHUDDEEN, A.D.DIVYA, M.P.SEETHA AND EMIL STANLEY
RESPONDENTS/RESPONDENTS NOS.2 TO 5 IN E.A./JUDGMENT DEBTORS/DECREE HOLDER &
AUCTION PURCHASER:
1. RADHAKRISHANAN, S/O.THANKAPPAN PILLAI, RESIDING AT KULASEKHARAPURAM,
KARUNAGAPPALLY.P.O., KOLLAM DISTRICT -690 544.
2. ANIL BABU, S/O MURALEEDHARAN PILLAI, KALLIYAKKAL VEEDU, KIRIKKADU,
RAMAPURAM P.O.ALAPUZHA-688 001.
3. ARUN MATHEW, S/O. LATE K.T.J. MATHEW, EXECUTIVE PRODUCER, BIG
SINARJI MEDIA LIMITED, ASIANET COMPLEX, PULIYARAKKONAM,
THIRUVANANTHAPURAM -695 001.
4. ROHITH MATHEW, S/O.LATE K.T.J MATHEW, SALES MANAGER, THAJ WESTEND,
RACE COURSE ROAD, BANGALORE-560 001.
This Execution first appeal having come up for orders on 24.03.2023,
and upon perusing the letter dated 14/03/2023 from District Judge,
Palakkad the court on the same day passed the following:
ORDER
Time is extended as requested.
Sd/- A.MUHAMED MUSTAQUE JUDGE
Sd/- SHOBA ANNAMMA EAPEN JUDGE
24-03-2023 /True Copy/ Assistant Registrar
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