Nazeehath Banu A vs Ravikumar K
2023 Latest Caselaw 3540 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

     FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945

                    CON.CASE(C) NO. 314 OF 2017

 AGAINST THE JUDGMENT DATED 25.11.2016 IN WPC 3990/2015 OF HIGH

                          COURT OF KERALA

PETITIONERS/PETITIONERS IN WP(C):

    1      NAZEEHATH BANU A, W/O.REJIN, AGED 37 YEARS, HSA
           (HINDI),ST.PAULS HIGHER SECONDARY SCHOOL,
           KOZHINJAMPARA,PALAKKAD.


    2      PREETHI.F, AGED 33 YEARS
           D/O.FRANCIS, AGED 33 YEARS, HSA (ENGLISH),ST.PAULS
           HIGHER SECONDARY SCHOOL, KOZHINJAMPARA, PALAKKAD.


    3      JAISON.G.S., AGED 31 YEARS
           S/O.SELVA RAJ, AGED 31 YEARS, UPSA, ST.PAULS HIGHER
           SECONDARY SCHOOL,KOZHINJAMPARA, PALAKKAD.


    4      ELCY.A, AGED 30 YEARS
           D/O.ARULDAS, AGED 30 YEARS, UPSA, ST.PAULS
           HIGHERSECONDARY SCHOOL, KOZHINJAMPARA, PALAKKAD.


           BY ADV SRI.JACOB SEBASTIAN

RESPONDENT/3RD RESPONDENT IN WP(C):

    1      RAVIKUMAR K
           AGED AND FATHER'S NAME NOT KNOWN TO THE
           PETITIONERS,THE DISTRICT EDUCATIONAL OFFICER,PALAKKAD,
           PIN 679 101.


 ADDL.R2   ANITHA C.V., AGED 54 YEARS
           W/O. T. UNNIKRISHNAN, RESIDING AT "ASHAD VENKATESWARA
           COLONY, AMBIKAPURAM P.O, PALAKKAD, THE CURRENT
           DISTRICT EDUCATIONAL OFFICER, PALAKKAD PIN - 679 101
           (ADDL.R2 IS IMPLEADED AS PER ORDER DATED 22/06/2018 IN
           IA 391/2018 IN COC 314/2017)


           BY ADV GOVERNMENT PLEADER SRI.P.M.SHAMEER


      THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                       :2:
Con. Case(C).No.314 of 2017




                               JUDGMENT

It is submitted by the learned counsel for the petitioners that the

directions in the judgment dated 25.11.2016 in WP(C).No.3990 of 2015

have been complied with. This submission is recorded and the

Contempt of Court Case is closed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns

Con. Case(C).No.314 of 2017

APPENDIX PETITIONERS ANNEXURE:

ANNEXURE A1: A TRUE COPY OF THE JUDGMENT DATED NOVEMBER 25, 2016 IN WP(C) NO.3990/2015 OF THIS HONOURABLE COURT.