Jose Bastin vs Jessy Thomas
2023 Latest Caselaw 3526 Ker

OP(C) No.1049/2022                               1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                            THE HONOURABLE MR.JUSTICE C.S.DIAS

                Friday, the 24th day of March 2023 / 3rd Chaithra, 1944

                                  OP(C) NO. 1049 OF 2022


       E.P. NO.6 OF 2016 IN OS 213/2002 OF THE PRINCIPAL MUNSIFF COURT, KOCHI

   PETITIONERS/DECREE HOLDERS/PLAINTIFFS:

      1. JOSE BASTIN, AGED 53 YEARS, S/O LATE THOMAS, KURUPPASSERY HOUSE,
         OCHANTHURUTHU P.O, PUTHUVYPE VILLAGE, KOCHI TALUK, ERNAKULAM
         DISTRICT, PIN - 682508

            AND 2 OTHERS

   RESPONDENTS/JUDGMENT DEBTORS/DEFENDANTS:

      1. JESSY THOMAS, AGED 64 YEARS, W/O K.A. GEORGE, KIZHAVANA HOUSE,
         OCHANTHURUTHU P.O, PUTHUVYPE VILLAGE, KOCHI TALUK, ERNAKULAM
         DISTRICT, PIN - 682508.

            AND ANOTHER


        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in E.P No.6 of 2016 in O.S. No.213 of 2002 on the
   files of Principal Munsiff Court, Kochi


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   21.06.2022 and      20.12.2022 and upon hearing the arguments of
   M/S.M.S.UNNIKRISHNAN, K.SUNIL, ALEENA MARIA JOSE, M.ARDRA KRISHNAN &
   KRISHNENDU.D, Advocates for the petitioners and of M/S.P.MOHAMED SABAH &
   SAIPOOJA, Advocates for the respondents, the court passed the following:

                                          O R D E R

Service is complete.

The interim order dated 21.06.2022 will stand extended by four months.

Sd/- C.S.DIAS, JUDGE

24-03-2023 /True Copy/ Assistant Registrar