Kerala High Court
Shaji P vs Authorised Officer on 24 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
WP(C) NO. 39472 OF 2022
PETITIONERS:
1 SHAJI P.,
AGED 50 YEARS, SON OF HARIDASAN POONTHOTTATHIL HOUSE,
THIRUVANNUR (PO), KOZHIKODE DISTRICT, PIN - 673 029
2 JASITHA.V
AGED 46 YEARS, WIFE OF SHAJI.P POONTHOTTATHIL HOUSE,
THIRUVANNUR (PO), KOZHIKODE DISTRICT, PIN - 673 029
BY ADVS.
P.V.ANOOP
PHIJO PRADEESH PHILIP
NAVJYOTH S.
ANTONY THOMAS
RADHIKA V.R.
RESPONDENTS:
1 AUTHORISED OFFICER,
THE CAN FIN HOMES LIMITED-CALICUT BRANCH, 18/1145 D,
1ST FLOOR, K.T. COMMERCIAL COMPLEX, JAIL ROAD,
KOZHIKODE, PIN - 673 004
2 BRANCH MANAGER
THE CAN FIN HOMES LIMITED-CALICUT BRANCH, 18/1145 D,
1ST FLOOR, K.T. COMMERCIAL COMPLEX, JAIL ROAD,
KOZHIKODE, PIN - 673 004
BY ADV C.Ajith Kumar
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO.39472 OF 2022
2
T.R. RAVI, J.
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W. P. (C). No.39472 of 2022
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Dated this the 24th day of March, 2023
JUDGMENT
When the case was taken up today, it is submitted that
the petitioner has not complied with the interim direction.
No further orders can be issued in this writ petition.
Hence, this writ petition is dismissed without prejudice to the
petitioner to contest the amounts.
Sd/-
T.R. RAVI
JUDGE
ded/24.03.2023
WP(C) NO.39472 OF 2022
APPENDIX OF WP(C) 39472/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE STATEMENT OF ACCOUNT
OF THE LOAN ACCOUNT NO. 112201005264
ISSUED BY THE 2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE ACCOUNT STATEMENT
TOWARDS THE LOAN ACCOUNT
NO.112220100250
Exhibit P3 TRUE COPY OF THE REFERENCE CARD ISSUED
BY THE KOZHIKODE MEDICAL COLLEGE
HOSPITAL DATED NIL
Exhibit P4 TRUE COPY OF THE MRI REPORT DATED
30.04.2022
Exhibit P5 TRUE COPY OF THE DEMAND NOTICE DATED
04.05.2022 ISSUED BY THE 1ST RESPONDENT
TO THE PETITIONERS
Exhibit P6 TRUE COPY OF THE OP CARD ISSUED BY THE
WH SPECIAL COLLEGE, KALLAI , CALICUT TO
THE 1ST PETITIONER ON 04.07.2022
Exhibit P7 TRUE COPY OF THE STATEMENT FOR THE
HOUSING LOAN BEARING LOAN ACCOUNT NO.
112201005264
Exhibit P8 TRUE COPY OF THE STATEMENT FOR THE
PERSONAL LOAN BEARING LOAN ACCOUNT NO.
112220100250
Exhibit P9 TRUE COPY OF THE ABOVE NOTICE ISSUED BY
THE ADVOCATE COMMISSIONER DATED
17.11.2022
Exhibit P10 TRUE COPY OF THE PRINTOUT OF THE
ENQUIRY STATUS AS ON 23.11.2022 IN
RESPECT OF THE HOUSING LOAN BEARING
WP(C) NO.39472 OF 2022
LOAN ACCOUNT NO. 112201005264
Exhibit P11 TRUE COPY OF THE PRINTOUT OF THE
ENQUIRY STATUS AS ON 23.11.2022 IN
RESPECT OF THE PERSONAL LOAN BEARING
LOAN ACCOUNT NO. 112220100250
Exhibit P12 TRUE COPY OF THE RECEIPT ISSUED BY THE
1ST RESPONDENT DATED 01.12.2022
