Kerala High Court
Beena @ Haseena vs State Of Kerala on 24 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
&
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
Friday, the 24th day of March 2023 / 3rd Chaithra, 1945
CRL.A NO. 540 OF 2022
SC 353/2021 OF THE DISTRICT & SESSIONS COURT,KOZHIKODE
PETITIONER/APPELLANT/ACCUSED:
BEENA @ HASEENA,AGED 50 YEARS, KHADAR COMPOUND, MANCHOTTIL
PANCHAMUKKIL POST, MANGALORE, KARNATAKA STATE - 575 001, NOW
RESIDING AT PAZHAMPILLY HOUSE, THOKKUPARA, KUNJITNANNY THOKKUPARA,
IDUKKI DISTRICT, PIN - 685565
RESPONDENT/COMPLAINANT/STATE:
STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR,HIGH COURT OF
KERALA, PIN - 682031
This Appeal is coming on for orders upon perusing the appeal and
this Court's order dated 13.02.23 iN CRL.M.A 3/2022 in the appeal and upon
hearing the arguments of ADV.IEANS .C.CHAMAKKALA, Advocate for the
appellant and of the PUBLIC PROSECUTOR fro the respondent, the
court passed the following:
CRL.A 540/ 2022
1
ALEXANDER THOMAS & C.S.SUDHA, JJ.
==================
CRL.A 540/ 2022
(arising out of the impugned judgment dated 23.04.2021 on the file of the Sessions
Court, Kozhikode)
==================
Dated this the 24th day of March, 2023
ORDER
Pursuant to the order passed by this Court on 13.02.2023, the
Social Justice Department, Ernakulam, has furnished written
instructions as per letter dated 27.02.2023 to the learned Prosecutor
apprising that the eligibility for financial assistance for medical
treatment of the applicant's son could be examined as per the scheme
and that details are required to be furnished by the applicant etc.
Counsel for the applicant submits that the applicant is not claiming
any financial assistance to be given by the Social Justice Department
for the treatment of the applicant's son. The District Social Justice
Department Officer may bear in mind that what is required to be
clarified is as to whether the Social Justice Department, Ernakulam
can offer their personnel for rendering necessary assistance by way of
by-standers etc, for the treatment of the applicant's minor son. It is
made clear by the applicant that she does not require any financial
assistance in that regard. It is also apprised to us by counsel for the
CRL.A 540/ 2022
- : 2 :-
applicant that now, Mar Baselios Medical Mission Hospital,
Kothamangalam has given appointment for the proposed surgery of
the applicant's minor son at the Gastroenterology Department on
11.04.2023 and that the surgery process and the post operative care
period may altogether take about 10 to 14 days. Instructions may be
furnished by the Social Justice Department, Ernakulam, as to
whether their personnel could render necessary assistance in the
above manner for the abovesaid proposed surgery of the applicant's
minor son.
List on 30.03.2023.
sd/-
ALEXANDER THOMAS, JUDGE
sd/-
C.S.SUDHA, JUDGE
Nsd
24-03-2023 /True Copy/ Assistant Registrar
