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Dr. Rajesh R vs The Director
2023 Latest Caselaw 3410 Ker

Citation : 2023 Latest Caselaw 3410 Ker
Judgement Date : 24 March, 2023

Kerala High Court
Dr. Rajesh R vs The Director on 24 March, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
          THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                  WP(C) NO. 10631 OF 2023
PETITIONER:

         DR. RAJESH R, AGED 44 YEARS,
         S/O. RAVINDRAN NAIR, ASSISTANT PROFESSOR,
         DEPARTMENT OF PHYSICS, N.S.S COLLEGE,
         NEMMARA, NEMMARA COLLEGE -P.O,
         PALAKKAD DISTRICT, PIN - 678508
         BY ADVS.
         GEORGE ABRAHAM
         JOBY D JOSEPH
         MARY CATHERINE PRIYANKA P.S.



RESPONDENTS:

    1    THE DIRECTOR OF COLLEGIATE EDUCATION,
         DIRECTORATE OF COLLEGIATE EDUCATION,
         6TH FLOOR, VIKAS BHAVAN, VIKAS BHAVAN P.O.,
         THIRUVANANTHAPURAM, PIN - 695033
    2    DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
         G6 H9 12G5, PALACE ROAD, CHEMBUKKAVU, THRISSUR,
         KERALA, PIN - 680020
    3    THE UNIVERSITY OF CALICUT,
         REP. BY ITS REGISTRAR, CALICUT UNIVERSITY P.O.,
         THENJIPALAM, MALAPPURAM DISTRICT, PIN - 673635
    4    THE VICE CHANCELLOR,
         UNIVERSITY OF CALICUT, CALICUT UNIVERSITY P.O.,
         THENJIPALAM, MALAPPURAM DISTRICT, PIN - 673635
    5    PRINCIPAL,
         NSS COLLEGE, MANJERI, COLLEGE ROAD, MANJERI-P.O.,
         MALAPPURAM, PIN - 676122
    6    SECRETARY,
         NSS COLLEGE CENTRAL COMMITTEE, N.S.S HEAD OFFICE,
         CHANGANASSERY, KOTTAYAM DISTRICT, PIN - 686102
                                   -: 2 :-


    7       PRINCIPAL,
            N.S.S COLLEGE, NEMMARA, NEMMARA COLLEGE -P.O
            PALAKKAD DISTRICT, PIN - 678508



            SRI. P.C. SASIDHARAN, SC, CALICUT UTY, SRI.
            SRI.SREEJITH.V.S. GP.


        THIS   WRIT   PETITION    (CIVIL)   HAVING   COME   UP    FOR
ADMISSION      ON   24.03.2023,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                       Sathish Ninan, J.
               ==============================
                  WP(C) No.10631 of 2023
                 ==========================
           Dated this the 24th day of March, 2023

                              JUDGMENT

Challenging orders of transfer, the petitioner

has filed an appeal before the Vice Chancellor- 4 th

respondent. The appeal is pending consideration.

The petitioner confines his relief for an

expeditious consideration of the appeal.

2. Heard Sri.George Abraham, the learned

counsel for the petitioner, and Sri.V.S.Sreejith,

the learned Government Pleader for respondents 1

and 2, Sri.R.T.Pradeep, the learned counsel for

respondents 5 to 7, and Sri.P.C.Sasidharan, the

learned Standing counsel for Calicut University.

Without expressing anything on merits, the writ

petition is disposed of directing the 4th

respondent to consider and pass appropriate orders

on the appeal (Ext.P5) as expeditiously as WP(C) No.10631 of 2023

possible, at any rate, within a period of one month

from the date of receipt of a copy of this

judgment. The petitioner and the 6th respondent

shall be afforded an opportunity of hearing.

Sd/- Sathish Ninan, Judge

amk APPENDIX OF WP(C) 10631/2023

PETITIONER'S EXHIBITS :

Exhibit P1 A COPY OF THE TRANSFER ORDER NO.E/1487/2023 DATED 17/03/2023 ISSUED BY THE 6TH RESPONDENT.

Exhibit P2 A COPY OF THE NOTIFICATION ISSUED BY THE 6TH RESPONDENT DATED 09.03.2023.

Exhibit P3 A TRUE COPY OF THE PROFORMA/DETAILS OF SANCTIONED WORK LOAD OF THE N.S.S COLLEGE, NEMMARA ISSUED BY THE PRINCIPAL.

Exhibit P4 A COPY OF THE RELIEVING ORDER DATED 17.03.2023.

Exhibit5 A COPY OF THE APPEAL FILED BY THE PETITIONER DATED 20-3-2023.

Exhibit P6 A COPY OF THE STAY PETITION FILED BY THE PETITIONER BEFORE THE HON'BLE VICE CHANCELLOR DATED 20-3-2023.

 
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