Hamza P T vs Special Thahsildar (La And Lt) ...
2023 Latest Caselaw 3326 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
       THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                          WP(C) NO. 9956 OF 2023
PETITIONER:

              HAMZA P T
              AGED 64 YEARS
              S/O. HYDROSE HAJI, POTHIYIL, THOTTIPARAMBIL,
              THODUKAPPU, NATTUKAL P.O., THACHANATTUKARA- II,
              PALAKKAD DISTRICT, PIN - 678583

              BY ADVS.
              SHIJU VARGHESE
              SACHU THOMAS



RESPONDENT/S:

              SPECIAL THAHSILDAR (LA AND LT) LAND TRIBUNAL, ATTAPPADI
              SPECIAL THAHSILDAR (LA AND LT) LAND TRIBUNAL,
              ATTAPPADI, ATTAPPADI PO, PALAKKAD DISTRICT, PIN -
              679104


OTHER PRESENT:

              SRI. BIMAL K NATH (SR GP)


THIS   WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.9956/2023                  2



                                  JUDGMENT

The petitioner is a senior citizen, who seeks early disposal of

S.M.P.No.152/2023 pending before the respondent. This Court

had already issued directions regarding disposal of such matters

in WP(C.) No.28398 of 2017 and in WP(C) No.17012 of 2022.

In such circumstances, this writ petition is disposed of

directing the respondent to take up S.M.P.No.152/2023 and

dispose of the same within six months from the date of receipt of

a copy of this judgment.

Sd/-

GOPINATH P.

JUDGE acd

APPENDIX OF WP(C) 9956/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE VILLAGE OFFICER DATED 14.2.2023

Exhibit P2 TRUE COPY OF THE RECEIPT ISSUED FROM THE OFFICE OF THE RESPONDENT DATED 23.2.2023