C.C.Mathai vs Mylapra Service Co-Operative ...
2023 Latest Caselaw 3262 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                       WP(C) NO. 30722 OF 2022
PETITIONERS:

    1     C.C.MATHAI
          AGED 69 YEARS
          S/O CHACKO THOMAS, KAVINUKIZHAKKETHIL VILLAGE, KADAMMANITTA
          PO, NARANGANAM VILLAGE, PATHANAMTHITTA DISTRICT, PIN-689642.

    2     SREELAL K,
          MIDHUNAM HOUSE, MALAYALAPPUZHA THAZHAM PO, KONNI,
          PATHANMTHITTA DISTRICT, PIN- 689666.

          BY ADVS.
          M.T.SURESHKUMAR
          R.RENJITH
          DARSAN SOMANATH
          MANJUSHA K
          SMITHA PHILIPOSE
          SREELAKSHMI SABU
          P.R.JAYASANKAR


RESPONDENTS:

    1     MYLAPRA SERVICE CO-OPERATIVE BANK LTD. NO. 639
          VII 285, MYLPRA S C B BUILDING, MYLAPRA, PATHANAMTHITTA,
          PIN- 689678, REPRESENTED ITS SECRETARY.

    2     THE BOARD OF DIRECTORS OF THE MYLAPRA SERVICE CO-OPERATIVE
          BANK NO. 639,
          VII 285, MYLAPRA S C B BUILDING, MYLAPRA, PATHANAMTHITTA,
          PIN-689678, REPRESENTED ITS PRESIDENT.

    3     THE ASSISTANT REGISTRAR (GENERAL),
          CO-OPERATIVE SOCIETIES, ELIYARACKAL, KONNI, PATHANAMTHITTA
          DISTRICT, PIN- 689666.

    4     JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,
          OFFICE OF THE JOINT REGISTRAR, IV FLOOR, MINI CIVIL STATION,
          PATHANAMTHITTA, PIN-689645.

          BY ADV LIJI.J.VADAKEDOM
          SMT. RESHMI THOMAS, GOVT. PLEADER.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.30722/2022`                 -2-

                               JUDGMENT

Learned counsel for the petitioners submits that this writ petition may

be dismissed as not pressed.

Accordingly this writ petition is dismissed as not pressed.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 30722/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE AWARD IN PLP NO. 2383 OF 2021 LOKADALATH DATED NIL SIGNED BY THE PETITIONER AND THE SECRETARY OF THE 2ND RESPONDENT AND THE MEMBERS OF THE DISTRICT LEGAL SERVICES AUTHORITY, PATHANAMTHITTA.

Exhibit P2 TRUE COPY OF THE TAX RECEIPT NO.KL03020801634/2021 ISSUED BY THE NARANGANAM VILLAGE DATED 8-4-2021

Exhibit P3 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER ISSUED BY THE PUSHPAGIRI MEDICAL COLLEGE HOSPITAL, THIRUVALLA DATED 29/11/2018

Exhibit P4 TRUE COPY OF THE DISCHARGE SUMMARY OF THE 1ST PETITIONER'S WIFE ISSUED BY THE BELIEVERS CHURCH MEDICAL COLLEGE HOSPITAL, THIRUVALLA DATED 20/9/2022.

Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE PASSBOOK OF ACCOUNT NO. 582 BELONG TO 2ND PETITIONER

Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 20-9-2022 ALONG WITH POSTAL RECEIPT BEFORE THE RESPONDENT NOS. 1 & 4.

Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 19-9-2022 BEFORE THE 4TH RESPONDENT.

RESPONDENT EXHIBITS

Exhibit R1 a THE COPY OF THE RELEVANT EXTRACT OF THE DECISION OF THE COMMITTEE MEETING HELD ON 14.10.2022

Exhibit R1 b THE COPY OF THE DECISION DATED 11.11.2022 OF THE 1ST RESPONDENT BANK.

Exhibit R1(c) The copy of the decision No. 92 of the Board Meeting No. 18/22-23 dated 23.02.2023 of the Mylapra Service Co-operative Bank