Iteerah vs The Registrar, Debts Recovery ...
2023 Latest Caselaw 3230 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                           OP (DRT) NO. 139 OF 2023
AGAINST THE ORDER/JUDGMENT IN SA 140/2023 OF DEBT RECOVERY TRIBUNAL,
                                  ERNAKULAM
PETITIONER/APPLICANT:

             ITEERAH T.J,
             AGED 57 YEARS
             S/O. JACOB, THAZHATHUVEETIL HOUSE, POYKATTUSSERI,
             CHENGAMANAD, ERNAKULAM, PIN - 683578.

             BY ADVS.
             S.MUMTAZ
             ALISHA ASLAM
             AMINA RUBY FAIZAL


RESPONDENTS:

     1       THE REGISTRAR, DEBTS RECOVERY TRIBUNAL - I
             KSHB BUILDING, PANAMPILLY NAGAR, ERNAKULAM, PIN - 682036.
     2       THE ALWAYE URBAN CO-OPERATIVE BANK LTD NO.1623
             REPRESENTED BY AUTHORIZED OFFICER, HEAD OFFICE, MARKET
             ROAD, ALUVA, ERNAKULAM, PIN - 683101.

             R.LEELA, SC


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 139 OF 2023

                                      2

                                T.R. RAVI, J.
                --------------------------------------------
                       OP (DRT) No.139 of 2023
                    --------------------------------------------
               Dated this the 23rd day of March, 2023

                               JUDGMENT

When the case is taken up today, the counsel for the

petitioner seeks permission to withdraw the original petition

since the petitioner has already approached the Bank and paid a

substantial sum and expressed his willingness to pay the entire

amounts.

In view of the above submission, the original petition is

dismissed as withdrawn without prejudice to the rights of the

parties.

Sd/-

T.R.RAVI JUDGE mpm OP (DRT) NO. 139 OF 2023

APPENDIX OF OP (DRT) 139/2023

PETITIONER EXHIBITS

Exhibit P 1 TRUE COPY OF THE SALE NOTICE ISSUED BY THE BANK DATED 16/2/2023.

Exhibit P 2 TRUE COPY OF SECURITIZATION APPLICATION NO.

140/2023 FILED BY THE PETITIONER BEFORE THE DEBTS RECOVERY TRIBUNAL - I, ERNAKULAM. Exhibit3 TRUE COPY OF THE STAY PETITION FILED BY THE PETITIONER IN S A NO. 140/2023 BEFORE THE DRT - I, ERNAKULAM.