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K.A. Mohammed Noushad Ifs (Retd) vs State Of Kerala Represented By The ...
2023 Latest Caselaw 3227 Ker

Citation : 2023 Latest Caselaw 3227 Ker
Judgement Date : 23 March, 2023

Kerala High Court
K.A. Mohammed Noushad Ifs (Retd) vs State Of Kerala Represented By The ... on 23 March, 2023
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                      WP(C) NO. 9715 OF 2023
PETITIONER:

          K.A. MOHAMMED NOUSHAD IFS (RETD)
          AGED 64 YEARS
          KALATHUPARAMBIL HOUSE,
          P.O. CHIRAMANAGAD,
          MARATHENCODE, THRISSUR - 680604.

          BY ADVS.
          THAREEQ ANVER K.
          K.SHAMSUDHEEN
          K.C.KHAMARUNNISA
          ARUN CHAND
          SHAHNOY SHAJI
          RASSAL JANARDHANAN A.
          BHARAT VIJAY P.


RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT
          GENERAL ADMINISTRATION (AIS-C) DEPARTMENT,
          GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695001.

    2     HEAD OF FOREST FORCE, KERALA
          FOREST HEADQUARTERS, VANALAKSHMI,
          THIRUCANANTHAPURAM - 695014.

    3     THE SECRETARY, GENERAL ADMINISTRATION
          (MINORITY WELFARE) DEPARTMENT
          GOVERNMENT OF KERALA,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695001.

          BY ADV.K.G.SAROJINI,GP.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 W.P.(C) No.9715 of 2023
                                 2




                         JUDGMENT

Dated this the 23rd day of March, 2023

Counsel for the petitioner seeks leave to withdraw the writ

petition with liberty to approach the competent Tribunal.

Granting such liberty, the writ petition is dismissed as

withdrawn.

Sd/-

N. NAGARESH JUDGE ams W.P.(C) No.9715 of 2023

APPENDIX OF WP(C) 9715/2023

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF G.O.

(RT.)NO.5709/2019/GAD DATED 01/10/2019 Exhibit P2 THE TRUE COPY OF THE G.O.

(RT.)NO.2352/2020/GAD DATED 24/07/2020 Exhibit P3 THE TRUE COPY OF THE LETTER DATED 23/09/2021 BEARING NO.KFDHQ/80/2020- HOFF/IFS2 Exhibit P4 THE TRUE COPY OF THE JUDGMENT DATED 29/11/2022 IN W.P.(C) 38150/2022 OF THIS HON'BLE COURT Exhibit P5 THE TRUE COPY OF ORDER DATED 10/05/2018 BEARING NO.G.O.(RT.) NO.2991/2018/GAD ISSUED BY THE 1ST RESPONDENT Exhibit P6 THE TRUE COPY OF ORDER DATED 03/02/2023 BEARING G.O.(RT.) NO.536/2023/GAD PASSED BY THE 1ST RESPONDENT

 
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