Kerala High Court
Abdul Khader vs The District Collector on 15 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 15TH DAY OF MARCH 2023 / 24TH PHALGUNA, 1944
WP(C) NO. 37615 OF 2022
PETITIONER:
SABNAMOL,AGED 34, W/O. SUNEER C.A , CHELACKAL HOUSE,
MUNDA P.O., VAZHIKKADAV, MALAPPURAM, PIN - 679331
BY ADVS.
P.MOHAMED SABAH,LIBIN STANLEY
SAIPOOJA,R.GAYATHRI
SADIK ISMAYIL,M.MAHIN HAMZA
NAVEENSON C.N.
RESPONDENTS:
1 THE DISTRICT COLLECTOR
MALAPPURAM, DISTRICT COLLECTORATE, UP HILL,
MALAPPURAM - 676505
2 THE SUB COLLECTOR/ REVENUE DIVISIONAL OFFICER
PERINTHALMANNA , SHORNUR -PERINTHALMANNA ROAD ,
SHANTINAGAR , PERINTHALMANNA , MALAPPURAM, KERALA - 679322
3 TAHSILDAR ( LR), NILAMBUR TALUK OFFICE, NILAMBUR ,
KERALA - 679329
BY GOVERNMENT PLEADER SRI.SYAMANTHAK B.S.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
15.03.2023, ALONG WITH WP(C).37921/2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WP(C) Nos.37615 & 37921 of 2022 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
WEDNESDAY, THE 15TH DAY OF MARCH 2023 / 24TH PHALGUNA, 1944
WP(C) NO. 37921 OF 2022
PETITIONER:
ABDUL KHADER, AGED 69, S/O ALI MOLLA, CHELAKKAL
HOUSE, EDAKKARA P.O, NILAMBUR, MALAPPURAM DISTRICT,
PIN - 679331
BY ADVS.
P.MOHAMED SABAH, LIBIN STANLEY
SAIPOOJA,R.GAYATHRI
SADIK ISMAYIL,M.MAHIN HAMZA
NAVEENSON C.N.
RESPONDENTS:
1 THE DISTRICT COLLECTOR, MALAPPURAM,
DISTRICT COLLECTORATE, UP HILL, MALAPPURAM - 676505
2 THE SUB COLLECTOR/REVENUE DIVISIONAL OFFICER
PERINTHALMANNA, SHORNUR-PERINTHALMANNA ROAD,
SHANTINAGAR, PERINTHALMANNA, MALAPPURAM, KERALA -
679322
3 TAHSILDAR (LR),NILAMBUR TALUK OFFICE, NILAMBUR,
MALAPPURAM, KERALA - 679329
BY GOVERNMENT PLEADER SRI.SYAMANTHAK B.S.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR HEARING ON
15.03.2023, ALONG WITH WP(C).37615/2022, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) Nos.37615 & 37921 of 2022 3
VIJU ABRAHAM, J.
.................................................................
W.P.(C) NoS.37615 & 37921 of 2022
.................................................................
Dated this the 15th day of March, 2023
JUDGMENT
Learned counsel for the petitioners seeks permission to
withdraw the writ petitions with liberty to move again.
Permission granted. Writ petitions are dismissed as
withdrawn.
Sd/-
VIJU ABRAHAM
JUDGE
cks
APPENDIX OF WP(C) 37921/2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT
DATED 10.08.2021 ISSUED FROM THE
EDAKKARA VILLAGE OFFICE TO THE
PETITIONER
Exhibit P2 THE TRUE COPY OF THE LETTER BEARING
NO.RDOPTM/1965/2022-M1 DATED
10.06.2022 ISSUED BY THE RESPONDENT
NO.2 TO THE PETITIONER
Exhibit P3 THE TRUE COPY OF THE CLARIFICATION
BEARING NO.REV-P1/313/2021-REV DATED
10.12.2021 ISSUED BY THE KERALA
REVENUE DEPARTMENT,
Exhibit P4 THE TRUE COPY OF THE COMMON JUDGMENT
DATED 22.10.2021 IN WP(C) NO.3797 OF
2020 AND CONNECTED CASES OF HIGH COURT
OF KERALA
Exhibit P5 THE TRUE COPY OF THE JUDGEMENT DATED
24.01.2022 IN W.P. (C) NO. 2293/2022
PASSED BY THE HONOURABLE HIGH COURT OF
KERALA
APPENDIX OF WP(C) 37615/2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE LAND TAX RECEIPT
DATED 10.08.2021ISSUED FROM THE
EDAKKARA VILLAGE OFFICE TO THE
PETITIONER
Exhibit P2 THE TRUE COPY OF THE LETTER DATED
30.08.2022 ISSUED BY THE RESPONDENT
NO.2 TO THE PETITIONER
Exhibit P3 THE TRUE COPY OF THE CLARIFICATION
BEARING NO.REV-P1/313/2021-REV AND
DATED 10.12.2021 ISSUED BY THE KERALA
REVENUE DEPARTMENT,
Exhibit P4 THE TRUE COPY OF THE COMMON JUDGMENT
DATED 22.10.2021 IN WP(C) NO.3797 OF
2020 AND CONNECTED CASES OF HIGH COURT
OF KERALA
Exhibit P5 THE TRUE COPY OF THE JUDGEMENT DATED
24.01.2022 IN W.P. (C) NO. 2293/2022
PASSED BY THE HONOURABLE HIGH COURT OF
KERALA
