Nandakumar vs Vishnuraj.P, Ias
2023 Latest Caselaw 3088 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
                  CON.CASE(C) NO. 438 OF 2023
AGAINST THE ORDER/JUDGMENTWP(C) 2217/2021 OF HIGH COURT OF
                                KERALA
PETITIONER/S:

            NANDAKUMAR
            AGED 51 YEARS
            S/O RAMAN MENON, PADAMANNA HOUSE, MANJUMMAL P.O.,
            ERNAKULAM DIST-683501., PIN - 683501
            BY ADV P.K.MOHAMED JAMEEL


RESPONDENT/S:

            VISHNURAJ.P, IAS
            (AGE AND FATHERS NAME NOT KNOWN TO THE
            PETITIONER) REVENUE DIVISIONAL OFFICER FORT
            KOCHI, ERNAKULAM, PIN - 682001
OTHER PRESENT:

            SMT. SURYA BINOY SR.GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   13.03.2023,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
                                                      2-
Cont.Case (C) No.438 of 2023



                           P.V.KUNHIKRISHNAN, J.
                           ======================================================

                         Cont.Case (C) No.438 of 2023
                        =============================================================

                    Dated this the 13th day of March, 2023

                                        JUDGMENT

When this Contempt of Court case came up for

consideration, the Government Pleader produced order

No.RDOCHN/2439/2023-SUIT dated 12.03.2023, by which the

refund is ordered to the petitioner. In the light of the same, there

is no contempt. If there is any surviving grievance to the

petitioner against the order dated 12.03.2023, the petitioner is free

to take appropriate steps in accordance with law.

With the above observation, this Contempt of Court case is

closed. sd/-

P.V.KUNHIKRISHNAN JUDGE das 3-

Cont.Case (C) No.438 of 2023

APPENDIX OF CON.CASE(C) 438/2023

PETITIONER ANNEXURES Annexure-A1 THE CERTIFIED COPY OF THE JUDGMENT IN WP(C) NO. 2217/2021 DATED 13.07.2022 Annexure-A2 THE TRUE COPY OF THE RECEIPT DATED 27.07 2022 ISSUED BY RDO OFFICE, FORT KOCHI