Gopinathan V vs A.P.M.Mohammed Hanish
2023 Latest Caselaw 3087 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                        PRESENT
     THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
               CON.CASE(C) NO. 448 OF 2023
     AGAINST THE JUDGMENT DATED 10.02.2021 IN WP(C)
           13716/2015 OF HIGH COURT OF KERALA
PETITIONER/ADDITIONAL 6TH RESPONDENT:

         GOPINATHAN V
         AGED 62 YEARS
         RETIRED HEADMASTER MSP HIGHER SECONDARY SCHOOL,
         MALAPPURAM RESIDING AT MIDHILA, VILAYIL,
         MALAPPURAM DISTRICT, PIN - 673641
         BY ADV S.SHYAM KUMAR


RESPONDENT/1ST RESPONDENT:

         A.P.M.MOHAMMED HANISH
         AGE NOT KNOWN TO THE PETITIONER, FATHERS NAME
         NOT KNOWN TO THE PETITIONER, PRINCIPAL
         SECRETARY DEPARTMENT OF GENERAL EDUCATION
         THIRUVANANTHAPURAM, PIN - 6'95001
         BY ADVS.
         PAULSON THOMAS
         SRI.JACOB E SIMON-GP




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME
UP FOR ADMISSION ON 13.03.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 448 OF 2023

                                2



                          JUDGMENT

When this matter was called today, the learned

Government Pleader - Sri.Jacob E.Simon, submitted that the

judgment has been complied with an order dated 09.03.2023

issued. He added that said order had been produced, along

with Memo dated 10.03.2023.

In the afore circumstances, this Contempt Case is

closed; however, reserving liberty to the petitioner to either

deal with the new order in any manner that he may choose -

for which purpose all contentions are left open; or to seek a

rehearing, if any further orders are found warranted.

Sd/-DEVAN RAMACHANDRAN, JUDGE lsn CON.CASE(C) NO. 448 OF 2023

APPENDIX OF CON.CASE(C) 448/2023

PETITIONER ANNEXURES Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 10.02.2021 IN W.P.(C).NO.13716/2015 OF THIS HON'BLE COURT.

RESPONDENTS EXHIBITS: NIL

TRUE COPY

P.A TO JUDGE

LSN