K.P.Jawahar vs Rajan
2023 Latest Caselaw 3073 Ker

OP(C) No.1995/2022                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT
                            THE HONOURABLE MR.JUSTICE C.S.DIAS
                Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                                  OP(C) NO. 1995 OF 2022

                     EP 78/2015 IN O.S 47/2012 OF SUB COURT, KOTTARAKKARA.

   PETITIONERS/ JUDGMENT DEBTORS/ DEFENDANTS:

      1. K.P.JAWAHAR, AGED 58 YEARS, S/O.PICHA MUHAMMED RAWTHER, RESIDING AT
         FATHIMA MANZIL, ANADU MURI, PERINGAMALA VILLAGE, NEDUMANGADU TALUK,
         PIN - 695541
      2. SHEEBA, W /O. JAWAHAR, FATHIMA MANZIL, ANADU MURI, PERINGAMALA
         VILLAGE, NEDUMANGADU TALUK, THIRUVANANTHAPURAM DISTRICT, PIN-695541

   RESPONDENT/ DECREE HOLDER/ PLAINTIFF:

          RAJAN, BLOCK.NO.74, EX-SERVICE COLONY, CHALLIMUKKU, ANADU MURI,
          PERINGAMALA VILLAGE, NEDUMANGADU TALUK, THIRUVANANTHAPURAM DISTRICT,
          PIN - 695541


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   operation of Exhibit P10 order pending disposal of this Original Petition
   (C).


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   19-10-2022 and upon hearing the arguments of M/S V.PREMCHAND, SURYA MOHAN
   P & FATHIMA SHALU S, Advocates for the petitioners and of M/S A.T. ANIL
   KUMAR & V.SHYLAJA, Advocates for the respondent, the court passed the
   following:

                                            O R D E R

Service is complete.

The interim order dated 19-10-2022 will stand extended by three months.

Sd/- C.S.DIAS, JUDGE

13-03-2023 /True Copy/ Assistant Registrar