Imbichikoya P.K vs The Authorized Officer
2023 Latest Caselaw 3070 Ker

Citation : 2023 Latest Caselaw 3070 Ker
Judgement Date : 13 March, 2023

Kerala High Court

Imbichikoya P.K vs The Authorized Officer on 13 March, 2023

RP No.332/2023                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
             Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                    RP NO. 332 OF 2023 IN WP(C) 1552/2022 (T)
   REVIEW PETITIONER/PETITIONER:

          IMBICHIKOYA P.K, AGED 54 YEARS, S/O MUHAMMED, PARAKKANDI HOUSE
          PERUMBALIL, ENGAPUZHA VILLAGE PUTHUPPADI, KOZHIKODE DISTRICT, PIN -
          673 586

   RESPONDENTS/RESPONDENTS:

      1. THE AUTHORIZED OFFICER, SOUTH INDIAN BANK LIMITED, REGIONAL OFFICE
         KOZHIKODE, FIRST FLOOR, HAPPY TOWERS, VAIKOM MUHAMMED BASHEER ROAD,
         MEENCHANTHA.P.O, KOZHIKODE, PIN - 673 001
      2. BRANCH MANAGER, SOUTH INDIAN BANK LIMITED, FIRST FLOOR, HAPPY
         TOWERS, VAIKKOM MOHAMMED BASHEER ROAD, MEENCHANTHA.P.O, KOZHIKODE,
         PIN - 673 001


        Review Petition praying inter alia that in the circumstances stated
   in the affidavit filed along with the RP the High Court be pleased to
   review the judgment dated 19/05/2022 in WP(C).No.1552 of 2022 on the files
   of this Honourable Court, in the interest of justice.

        This Review petition coming on for orders upon perusing the petition
   and the affidavit filed in support of RP and upon hearing the arguments of
    M/S.BINU GEORGE & HEMALATHA, Advocates for Petitioner in RP/WP(C), M/S
   SRI.K.K.JOHN & ASISH K.JOHN Standing Counsel for respondents in RP/WP(C),
   the court passed the following:

                                          ORDER

The learned Standing Counsel takes notice for respondents.

Coercive proceedings against the review petitioner shall be kept in abeyance till 20.03.2023, on condition that petitioner deposits an amount of Rs.4,00,000/- on or before 18.03.2023.

Post on 20.03.2023.

Sd/- BECHU KURIAN THOMAS, JUDGE

13-03-2023 /True Copy/ Assistant Registrar