Thottathil Kalliani vs Thottathil Kunhikannan Nair
2023 Latest Caselaw 3014 Ker

AS No.492/1998                           1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                                AS NO. 492 OF 1998
                    OS 4/1995 OF SUB COURT, PAYYANNUR, KANNUR
   APPELLANTS/SUPPLEMENTAL PLAINTIFFS 2 TO 9:

      1. THOTTATHIL KALLIANI, W/O.VALIYA VEETTIL KUNHIRAMAN NAIR, MALAPPATTOM
         AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT.
      2. THOTTATHIL JANAKI, D/O.VALIYA VEETTIL KUNHIRAMAN NAYAR, MALAPPATTOM
         AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT.
      3. THOTTATHIL JANARDHANAN, S/O.VALIAYA VEETTIL KUNHIRAMAN NAIR,
         MALAPPATTOM AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT.
      4. THOTTATHIL BHASKARAN, S/O.VALIYA VEETTIL KUNHIRAMAN NAYAR,
         MALAPPATTOM AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT.
      5. THOTTATHIL RAGHAVAN, S/O.VALIYA VEETTIL KUNHIRAMAN NAYAR,
         MALAPPATTOM AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT.
      6. THOTTATHIL REMADEVI, D/O.VALIYA VEETTIL KUNHIRAMAN NIAR, MALAPPATTOM
         AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT.
      7. THOTTATHIL RADHA , D/O.VALIYA VEETTIL KUNHIRAMAN NIAR, MALAPPATTOM
         AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT.
      8. THOTTATHIL PAVITHRAN, S/O.VALIAYA VEETTIL KUNHIRAMAN NAIR,
         MALAPPATTOM AMSOM KOLANTHA DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT.

        BY ADV SMT.VIDHYA. A.C
   RESPONDENTS/DEFENDANTS:

      1. THOTTATHIL KUNHIKANNAN NAIR, S/O.KRISHNA NAIR, MALAPPATTOM AMSOM
         KOLANTHA DESOM, TALIPARAMBA TALUK, KANNUR DISTRICT.(DIED)
      2. PUTHUSSERI PUTHAN VEETTIL NARAYANI AMMA, W/O.THOTTATHIL KUNHIKANNAN
         NAIR, DO-    -DO-
      3. PADMAVATHI, MALAPPATTOM AMSOM, KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT.
      4. PRABHAVATH, MALAPPATTOM AMSOM. KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT.
      5. PREMAN,MALAPPATTOM AMSOM. KOLANTHA DESOM, TALIPARAMBA TALUK, KANNUR
         DISTRICT.
      6. PRASEETHA, MALAPPATTOM AMSOM, KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT.
      7. SHANTHA, MALAPPATTOM AMSOM. KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT.
      8. AJITHA,   MALAPPATTOM AMSOM. KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT.
      9. SREEJITH, MALAPPATTOM AMSOM. KOLANTHA DESOM, TALIPARAMBA TALUK,
         KANNUR DISTRICT. THE LEGAL HEIRS OF DECEASED R1 ARE IMPLEADED AS
         ADDITIONAL R3 TO R9 AND R2 IN THE APPEAL IS RECORDED AS ONE OF THE
 AS No.492/1998                               2/2

          LEGAL HEIRS OF DECEASED R1, VIDE ORDER DATED 10.01.2022 IN IA
          3556/2009

        BY ADV.SRI.CIBI THOMAS, ADDL. R3 TO R9

        This Appeal suit having come up for orders on 13.03.2023 and this
   Court's judgment dated 01/02/2022 and upon perusing the letter dated
   13/02/2023 from the Sub Judge, Payyannur the Court on the same day passed
   the following:




                                        ORDER

Time is granted as requested by the learned Sub Judge, Payyannur, vide letter dated 13/2/2023. Intimate.

Sd/- P.SOMARAJAN, JUDGE

13-03-2023 /True Copy/ Assistant Registrar