P.N. Muthukrishnan vs The State Of Kerala
2023 Latest Caselaw 2978 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT

                       THE HONOURABLE MR. JUSTICE GOPINATH P.

               MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944

                               WP(C) NO. 8631 OF 2023

PETITIONER:

               P.N. MUTHUKRISHNAN
               AGED 65 YEARS
               S/O. NADESH IYER, UDAYAMANGALAM HOUSE, MUNDUPARAMBA, MALAPPURAM,
               PIN - 676509
               BY ADV E.C.AHAMED FAZIL


RESPONDENTS:

     1         THE STATE OF KERALA,
               REPRESENTED BY ITS SECRETARY, DEPARTMENT OF LAND REVENUE,
               SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
     2         DEPUTY COLLECTOR (LR) / LAND TRIBUNAL, MALAPPURAM
               CIVIL STATION, MALAPPURAM, PIN - 676505
     3         THE VILLAGE OFFICER, EDAVANNA
               EDAVANNA VILLAGE OFFICE, EDAVANNA POST, ERNAD TALUK, MALAPPURAM
               DISTRICT, PIN - 676541

OTHER PRESENT:

               SMT. C S SHEEJA (SR GP)



    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 13.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P. (C) No. 8631 of 2023
                                  ..2..




                            JUDGMENT

The petitioner is a senior citizen who seeks early disposal of

S.M No. 1166/2022 pending before the respondents.

This Court had already issued directions regarding disposal of

such matters in WP(C) No.28398 of 2017 and WP(C)No.17012 of

2022. I do not find any reason to take a different view.

In such circumstances, the writ petition is disposed of

directing the respondents to take up S.M No. 1166/2022 and dispose

the same within six months from the date of receipt of a copy of this

judgment.

Sd/-

GOPINATH P.

JUDGE RMV W.P. (C) No. 8631 of 2023 ..3..

APPENDIX OF WP(C) 8631/2023

PETITIONER EXHIBITS Exhibit P1 . TRUE COPY OF THE BASIC LAND TAX RECEIPT DATED 04/04/2022 ISSUED FROM VILLAGE OFFICE, EDAVANNA Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 24/10/2022 ISSUED FROM VILLAGE OFFICE, EDAVANNA Exhibit P3 TRUE COPY OF THE SUO-MOTO REPORT HAVING SM NO.1166/2022 AND REPORT NO.21 OF 2021 DATED NIL Exhibit P4 TRUE COPY OF THE TESTIMONIAL ISSUED BY WEST FORT HI-

TECH HOSPITAL, THRISSUR DATED 08/01/2021 Exhibit P5 TRUE COPY OF THE REQUEST DATED 18/04/2022 ISSUED BY P.UBAIDULLA MLA, MALAPPURAM ADDRESSED TO CHIEF MINISTER OF KERALA

RESPONDENTS' EXHIBITS:NIL

TRUE COPY

P.A.TO JUDGE