Abdul Hameed.K vs State Of Kerala, Represented By ...
2023 Latest Caselaw 2872 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                          WP(C) NO. 2732 OF 2023
PETITIONER:

             ABDUL HAMEED.K
             AGED 70 YEARS, KURUNIYAN HOUSE,
             OTHUKKUNGAL, MALAPPURAM, PIN - 676528
             BY ADVS.
             AUGUSTINE JOSEPH
             TONY AUGUSTINE


RESPONDENTS:

       1     STATE OF KERALA,
             REPRESENTED BY THE SECRETARY TO GOVERNMENT LOCAL
             SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT,
             THIRUVANANTHAPURAM, PIN - 695001
       2     SECRETARY OTHUKKUNGAL GRAMA PANCHAYATH
             OTHUKKUNGAL GRAMA PANCHAYATH MALAPPURAM,
             PIN - 676528
       3     DISTRICT TOWN PLANNING OFFICER
             LOCAL SELF GOVERNMENT DEPARTMENT,
             CIVIL STATION, MALAPPURAM, PIN - 676505
       4     CHIEF TOWN PLANNER
             SWARAJ BHAVAN, NANTHANCODU IMPLEADED AS PER ORDER
             DATED 03.02.2023 IN I.A 1/2023

             BY ADV
             AUGUSTINE JOSEPH
             SMT.PARVATHY.K-GP


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    01.03.2023,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C).No.2732 Of 2023


                                        .. 2 ..


             ANU SIVARAMAN, J.
        ====================
            WP(C). No.2732 of 2023
        ====================
                        Dated this the 01st day of March, 2023


                                  JUDGMENT

The learned counsel for the petitioner submitted that they

are not pressing the writ petition. Accordingly, the writ petition

is dismissed as not pressed.

Sd/-

ANU SIVARAMAN, JUDGE ded/01.03.2023