M/S Capital Investments vs P.M. Basheer
2023 Latest Caselaw 2854 Ker

OP(C) NO. 1426 OF 2022               1

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE C.S.DIAS
    WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                         OP(C) NO. 1426 OF 2022
                 OS 19/2019 OF SUB COURT, MUVATTUPUZHA
PETITIONER/S:

          M/S CAPITAL INVESTMENTS
          CAPITAL CHITS PLAZA, HIGH RANGE JUNCTION,
          KOTHAMANGALAM, ERNAKULAM DISTRICT, REPRESENTED BY ITS
          MANAGING PARTNER MR.SHIBU KURIAKOSE, AGED 57 YEARS,
          PARACKAL HOUSE, ANGADI KARA, KOTHAMANGALAM VILLAGE,
          KOTHAMANGALAM, ERNAKULAM DISTRICT., PIN - 686691
          BY ADVS.
          C.DILIP
          ANUSHKA VIJAYAKUMAR


RESPONDENT/S:

          P.M. BASHEER
          AGED 58 YEARS
          S/O MUHAMMED, PALAKKADAN HOUSE, VARAPPETTY KARA,
          VARAPPETTY VILLAGE, ERNAKULAM DISTRICT., PIN - 686691
     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 01.03.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1426 OF 2022           2



                          JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition may be dismissed as not

pressed. The said submission is recorded. The original

petition is dismissed as not pressed.

Sd/-

C.S.DIAS, JUDGE okb/1.3.23 //True copy// P.S. to Judge