Citation : 2023 Latest Caselaw 7411 Ker
Judgement Date : 27 June, 2023
RSA No.51/2023 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE T.R.RAVI
Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
IA.NO.1/2023 IN RSA NO. 51 OF 2023
A.S.NO 97/2020 OF I ADDITIONAL DISTRICT COURT, ERNAKULAM
O.S.NO.726/2016 OF PRINCIPAL MUNSIFF'S COURT,ERNAKULAM.
APPELLANT/APPELLANT/1ST DEFENDANT:
SUPRIYA SURESH KAMMATH,W/O G.SURESH KAMMATH, FLAT NO.1A1, EXPRESS
TOWER, KALOOR, KANAYANNUR TALUK, ERNAKULAM DISTRICT, COCHIN - 682017
RESPONDENTS/RESPONDENTS/PLAINTIFF & DEFENDANTS NO.2:
1. R. JAYACHANDRA KAMMATH, S/O LATE A.N.RAYA KAMMATH, NOW RESIDING AT
66/4876, T.D.ROAD, NORTH END, KANAYANNUR TALUK, ERNAKULAM DISTRICT,
COCHIN - 682035
2. THE CANARA BANK, BANERJEE ROAD, ERNAKULAM,COCHIN- 682018,
REPRESENTED BY CHIEF MANAGER.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay all further
proceedings pursuant to the impugned judgment and decree passed in
AS.No.97/2020 dated 30.08.2022 on the file of the First Addtional District
Court, Ernakulam, pending final disposal of the above Regular Second
Appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof,and this court's
order dated 28.03.2023 and upon hearing the arguments of M/S.REJI GEORGE,
JOE JOSEPH KOCHIKUNNEL, MANJU MOHAN, SAISANKAR.S, AAYSHATH NAJILA
SCHEMNAD, Advocates for the petitioner, and of M/S P.B.SAHASRANAMAN,
T.S.HARIKUMAR Advocates for Respondent No.1,the court passed the
following:
ORDER
Interim order extended until further orders.
Sd/- T.R.RAVI, JUDGE
27-06-2023 /True Copy/ Assistant Registrar
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