Anilkumar P vs Jayanthi K
2023 Latest Caselaw 7407 Ker

Con.Case(C) No.347/2023                            1/2

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
                   Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                     CON.CASE(C) NO. 347 OF 2023(S) IN WP(C) 28860/2022

   PETITIONER/PETITIONER IN THE WRIT PETITION:


           ANILKUMAR. P., AGED 49 YEARS, S/O. RAMACHANDRAN,
           VAISHNAVAM VEEDU, NJARAKKAL, ERNAKULAM DISTRICT-682 505.

         BY ADVOCATE SRI. P.M. RAFIQ

   RESPONDENT/1ST RESPONDENT IN THE WRIT PETITION:


           JAYANTHI. K, THE SECRETARY, NJARAKKAL GRAMA PANCHAYATH,
           NJARAKKAL, ERNAKULAM DISTRICT -- 682 505.

         BY ADVOCATE SRI. M.N. SANJITH

        This Contempt of court case (civil) having come up for orders on
   27.06.2023, the court on the same day passed the following:

                                               ORDER

The learned counsel for the respondent shall produce the copy of the order passed in pursuant to Annexure-A1 judgment.

Post on 05/07/2023.

Sd/- MURALI PURUSHOTHAMAN JUDGE

27-06-2023 /True Copy/ Assistant Registrar Con.Case(C) No.347/2023 2/2

APPENDIX OF CON.CASE(C) 347/2023 Annexure A1 CERTIFIED COPY OF THE JUDGMENT DATED 13/10/2022 IN WP(C) NO. 28860/2022 OF THE HON'BLE HIGH COURT OF KERALA