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Anita Suresh vs Gouri
2023 Latest Caselaw 7392 Ker

Citation : 2023 Latest Caselaw 7392 Ker
Judgement Date : 27 June, 2023

Kerala High Court
Anita Suresh vs Gouri on 27 June, 2023
RFA No.60/2020                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                       THE HONOURABLE MR. JUSTICE SATHISH NINAN
                 Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                           IA.NO.1/2020 IN RFA NO. 60 OF 2020

                    OS 30/2017 OF II ADDITIONAL SUB COURT,THRISSUR

   PETITIONERS/APPELLANTS:

      1. ANITA SURESH, AGED 42 YEARS, W/O.LATE ALUKKAPARAMBIL SURESH, S/O.
         ALUKKAPARAMBIL RAVUNNY KURUP, ELAMTHURUTHY DESOM, MARATHAKKARA
         VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT.
      2. ANJALI SURESH, AGED 23 YEARS, D/O.LATE ALUKKAPARAMBIL SURESH, S/O.
         ALUKKAPARAMBIL RAVUNNY KURUP, ELAMTHURUTHY DESOM, MARATHAKKARA
         VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT.
      3. VISHNU, AGED 20 YEARS ,S/O.LATE ALUKKAPARAMBIL SURESH, S/O.
         ALUKKAPARAMBIL RAVUNNY KURUP, ELAMTHURUTHY DESOM, MARATHAKKARA
         VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT.

   RESPONDENT/RESPONDENT:

          GOURI, AGED 82 YEARS, W/O. ALUKKAPARAMBIL RAVUNNY KURUP, RESIDING AT
          PONOOKKARA KOONANMOOLA DESOM, PUTHOOR VILLAGE, THRISSUR TALUK,
          THRISSUR DISTRICT-680 014.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment and decree dated 31/08/2019 in
   O.S.30/2017 on the files of the II Additional Sub -Court Thrissur, in the
   interest of equity and justice.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof and this Court's order dated
   19/2/2020 and upon hearing the arguments of SRI.RAJIT, SMT.TULASI PANICKER
   Advocates for the petitioners and of SRI.DINESH J.MURICKEN, Advocate for
   the respondent, the court passed the following:

                                          ORDER

Interim order extended by a month.

Sd/- SATHISH NINAN, JUDGE

27-06-2023 /True Copy/ Assistant Registrar

 
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