Sangeetha T.S vs Sivakumar
2023 Latest Caselaw 7385 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                   THE HONOURABLE MR. JUSTICE P.SOMARAJAN
           TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                           OP(C) NO. 1183 OF 2023
                 O.S.NO.332/2021 OF MUNSIFF COURT, ATTINGAL
PETITIONERS/PLAINTIFFS:

     1      SANGEETHA T.S.,
            AGED 27 YEARS,
            W/O. BIBIN, ASWATHY BHAVAN,
            IDANJIMOOLA, SASTHAVATTOM P.O.,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695 305
     2      SARANYA T.S.,
            AGED 26 YEARS,
            W/O. BIJU, ASWATHY BHAVAN,
            IDANJIMOOLA, SASTHAVATTOM P.O.,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695 305

            BY ADV J.JAYAKUMAR


RESPONDENTS/DEFENDANTS:

     1      SIVAKUMAR, AGED 46 YEARS,
            S/O. THANKAPPAN, S.L. NIVAS,
            NEAR SINGAPOOR MUKKU, THOTTUMUKAM,
            KANIYAPURAM P.O.,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695 301
     2      SANDHYA, AGED 39 YEARS,
            W/O. SIVAKUMAR., S.L. NIVAS,
            NEAR SINGAPOOR MUKKU, THOTTUMUKAM,
            KANIYAPURAM P.O.,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695 301
     3      SANTHA, AGED 69 YEARS,
            S.L. NIVAS, NEAR SINGAPOOR MUKKU,
            THOTTUMUKAM, KANIYAPURAM P.O.,
            THIRUVANANTHAPURAM DISTRICT, PIN - 695 301



     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 27.06.2023, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1183 OF 2023

                                   2


                              JUDGMENT

The learned Munsiff, Attingal, wants six

months time to dispose of the suit. Hence,

ordered accordingly. Notice to the respondents

is hence dispensed with since it is for early

disposal.

The Original Petition will stand allowed

accordingly.

Sd/-

P.SOMARAJAN JUDGE rkr-27/06 OP(C) NO. 1183 OF 2023

APPENDIX OF OP(C) 1183/2023

PETITIONERS EXHIBITS

Exhibit P-1 TRUE COPY OF THE PLAINT IN O.S. NO. 332/2021 OF MUNSIFF COURT, ATTINGAL DATED 10/8/2021 Exhibit P-2 TRUE COPY OF THE RENT DEED DATED 1/5/2020 EXECUTED BY THE FATHER OF THE PLAINTIFFS IN FAVOR OF 1ST RESPONDENT Exhibit P-3 TRUE COPY OF THE NOTICE DATED 3/5/2021 CAUSED TO ISSUE BY THE 1ST PETITIONER TO THE 1ST RESPONDENT Exhibit P-4 TRUE COPY OF THE ORDER DATED 19/8/2021 IN I.A. NO. 1/2021 IN O.S. NO. 332/2021 OF MUNSIFF COURT, ATTINGAL Exhibit P-5 TRUE COPY OF THE WRITTEN STATEMENT WITH COUNTER CLAIM FILED BY THE RESPONDENTS IN O.S. NO. 332/2021 BEFORE THE MUNSIFF COURT, ATTINGAL DATED 10/8/2022 Exhibit P-6 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE PETITIONERS AGAINST THE COUNTER CLAIM IN O.S. NO. 332/2021 BEFORE THE MUNSIFF COURT, ATTINGAL DATED 19/8/2022 Exhibit P-7 TRUE COPY OF THE ORDER DATED 19/8/2022 IN I.A. NO. 3/2021 IN O.S. NO. 332/2021 OF MUNSIFF COURT, ATTINGAL Exhibit P-8 TRUE COPY OF THE DELAY PETITION DATED 16/12/2022 FILED BY THE RESPONDENTS AS I.A. NO. 1/2022 IN CMA NO. 47/2022 BEFORE THE SUB COURT, ATTINGAL Exhibit P-9 TRUE COPY OF THE I.A. NO. 14/2023 IN O.S. NO.

332/2021 FILED BY THE PETITIONERS BEFORE THE MUNSIFF COURT, ATTINGAL DATED 20/1/2023

RESPONDENTS EXHIBITS NIL

TRUE COPY P.A.TO JUDGE