L.Geethakumari vs The Assistant Provident Fund ...
2023 Latest Caselaw 7357 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                  THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
           Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                             WA NO. 391 OF 2023

    AGAINST JUDGMENT DATED 12.12.2022 IN WP(C) 3479/2019 OF THIS COURT

APPELLANT/WRIT PETITIONER:

     SMT.L.GEETHAKUMARI, W/O LATE BALACHANDRAN PILLAI, AGED 58 YEARS,
     MANAGING PARTNER OF M/S.BALAJI EXPORTS, CHAITHANYA,
     VETTILATHAZHAM, THRIKOVILVATTOM, KOLLAM , REPRESENTED BY POWER OF
     ATTORNEY HOLDER, MOHAMMED NOUFAL @ NOUFAL SALAM,AGED 46
     YEARS,PATTATHIL, AYATHIL P.O., KOLLAM - 691021.

BY SENIOR ADVOCATE SRI.S.SREEKUMAR AND

ADVS.M/S. P.MARTIN JOSE, P.PRIJITH, THOMAS P.KURUVILLA,

AJAY BEN JOSE, MANJUNATH MENON, SACHIN JACOB AMBAT,

ANNA LINDA EDEN & HARIKRISHNAN S.

RESPONDENTS/RESPONDENTS:

  1. THE ASSISTANT PROVIDENT FUND COMMISSIONER, REGIONAL OFFICE, PONNAMMA
     CHAMBER PARAMESWAR NAGAR, KOLLAM - 691001.
  2. RECOVERY OFFICER ,OFFICE OF THE RECOVERY OFFICER, EMPLOYEES
     PROVIDENT FUND ORGANISATION,REGIONAL OFFICE PONNAMMA CHAMBERS,
     PARAMESWAR NAGAR, KOLLAM - 691001.

BY PIRAPPANCODE V S SUDHEER FOR R1 AND R2

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to pass an interim order directing the respondents 1 and 2 not to proceed
against the assets of the appellants during the pendency of the above writ
appeal.
     This Writ Appeal coming on for orders along with connected cases on
27/06/2023 upon perusing the appeal memorandum, the court on the same day
passed the following:

                                                                    P.T.O.
                  A. MUHAMED MUSTAQUE & SOPHY THOMAS, JJ
              -------------------------------------------
        Writ Appeal Nos.391 of 2023, 394 of 2023, 393 of 2023,
          449 of 2023, 412 of 2023, 417 of 2023 & 435 of 2023
                 --------------------------------------
                  Dated this the 27th day of June, 2023

                                 O R D E R

A. Muhamed Mustaque, J

The learned Standing Counsel appearing for the

respondents submits that no coercive steps will be

taken till Monday.

Post on 03.07.2023.

Sd/-

A. MUHAMED MUSTAQUE, Judge

Sd/-

SOPHY THOMAS, Judge jma

27-06-2023 /True Copy/ Assistant Registrar