Kerala Private Medical College ... vs State Of Kerala
2023 Latest Caselaw 7329 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE GOPINATH P.
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 19580 OF 2023
PETITIONERS:

    1       KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION
            MALABAR MEDICAL COLLEGE CAMPUS, MODAKKALLURP.O, ATHOLI,
            CALICUT REPRESENTED BY ITS SECRETARY. REG:-ER188/07.,
            PIN - 673315

    2       THE AL-AZHAR MEDICAL COLLEGE & SUPER SPECIALTY
            HOSPITAL, EZHALLOOR P.O THODUPUZHA - REP ITS CHAIRMAN,
            PIN - 685605

            BY ADVS.
            P.M.SANEER
            TONY GEORGE KANNANTHANAM


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO GOVERNMENT, HEALTH &
            FAMILY WELFARE DEPARTMENT GOVT. SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    2       THE PRINCIPAL SECRETARY TO GOVERNMENT,
            HIGHER EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM, PIN - 695001

    3       THE COMMISSIONER FOR ENTRANCE EXAMINATION
            HOUSING BOARD BUILDING, SANTHI NAGAR,
            THIRUVANANTHAPURAM, PIN - 695001

    4       THE DIRECTOR OF MEDICAL EDUCATION
            NANDAVANAM,VIKAS BHAVAN PO, THIRUVANTHAPURAM, PIN -
            695003


OTHER PRESENT:

            SRI. PRAMOD PG (GP)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.19580/2023                   -2-

                                 JUDGMENT

This writ petition had been filed apprehending that admissions to various

medical and allied courses, 2023 would be closed even before the results of the

NEET (UG) 2023 Examination were announced. By Ext.R3 (b) notification, the last

date for making fresh application was extended upto 23-06-2023. Thereafter by

notification dated 23-06-2023 the students had not earlier opted for applying under

the NRI quota have been given chance to upload necessary documents and opt for

NRI quota till 5 p.m today.

In the light of the above, nothing further survives for consideration in this

writ petition. If the petitioners have any further grievance, it is open to them to

approach the competent authority.

Writ petition is closed.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 19580/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE LIST OF MEMBERS OF THE ASSOCIATION.

Exhibit P2 A TRUE COPY OF THE PUBLIC NOTICE/NOTIFICATION DATED 6-3-2023, NATIONAL TESTING AGENCY.

Exhibit P3 A TRUE COPY FIRST 2 PAGES OF THE PROSPECTUS FOR 2023-24 ISSUED BY THE 3RD RESPONDENT.

Exhibit P3 (A) A TRUE COPY OF THE GO(MS) NO.114/2023HEDN THIRUVANANTHAPURAM DATED 16/3/2023, ISSUE BY THE 2ND RESPONDENT

Exhibit P4 A TRUE COPY OF THE NOTIFICATION NO. CEE 871/2022-

TA2 DATED 17/3/2023 ISSUED BY THE 3RD RESPONDENT.

Exhibit P5 A TRUE COPY OF THE NOTIFICATION NO CEE/26/2022-TA2 DATED 7-5-2022, ISSUED BY THE 3RD RESPONDENT.

Exhibit P6 A TRUE COPY OF THE REPRESENTATION DATED 16-3-2023 NO AKSDCMC/16/2023 GIVEN BY THE DENTAL COLLEGE MANAGEMENT CONSORTIUM.

Exhibit P7 A TRUE COPY OF THE JUDGMENT DTD 5/4/2023, IN WPC NO 11747/2023, OF THIS HON'BLE COURT.

Exhibit P8 A TRUE COPY OF THE REPRESENTATION NO.

KPMCMA/MBBS/NRI/006/2023 DATED 07/06/2023, SUBMITTED BY THE ASSOCIATION

Exhibit P9 A TRUE COPY OF THE PRESS RELEASE DATED 13/6/2023, ISSUED BY THE NATIONAL TESTING AGENCY

RESPONDENT ANNEXURES

Annexure R3(a) True copy of the Notification No. CEE/871/2022-TA2 dated 03.04.2023.

Annexure R3(b) True copy of the Notification No. CEE/871/2022-TA2 dated 16.06.2023.