Kerala High Court
Ajeesh vs Ramachandran on 27 June, 2023
RSA No.1050/2018 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
Tuesday, the 27th day of June 2023 / 6th Aashadha, 1945
IA.NO.1/2018 IN RSA NO. 1050 OF 2018
OS 121/2010 OF MUNSIFF COURT,ALUVA
AS 34/2016 OF II ADDITIONAL DISTRICT COURT ,NORTH PARAVUR
PETITIONERS/APPELLANTS:
1. AJEESH, AGED 42 YEARS, S/O ARAVINDAKSHAN, ELAMBALASSERY HOUSE, NOW
RESIDING AT C 49, N K R PILLAI ROAD, BLOCK 2, NEIVELI I, PIN-
607801. TAMILNADU.
2. SANTHAMMA,W/O ARAVINDAKSHAN, C/O.AJEESH, ELAMBALASSERY HOUSE, NOW
RESIDING AT C 49, N K R PILLAI ROAD, BLOCK 2, NEIVELI I, PIN-
607801. TAMILNADU.
RESPONDENTS/RESPONDENTS:
1. RAMACHANDRAN, AGED 49 YEARS, S/O JANAKI AMMA, ELAMBALASSERY HOUSE,
AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK, ERNAKULAM
DISTRICT. PIN- 683572
2. NISHA, AGED 42 YEARS, D/O.JANAKI AMMA, ELAMBALASSERY HOUSE,
AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK, ERNAKULAM
DISTRICT, PIN-683572.
3. JANAKI AMMA, AGED 75 YEARS, D/O.AMMINI AMMA, ELAMBALASSERY HOUSE,
AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK, ERNAKULAM
DISTRICT, PIN-683572.
4. GEETHA, AGED 54 YEARS, D/O.JANAKI AMMA, CHERUVALLY CHITTETH,
ELAMBALASSERY HOUSE, PULIYANAM KARA, NEDUMBASSERY VILLAGE, ALUVA
TALUK, ERNAKULAM DISTRICT, PIN-683572.
5. BALACHANDRAN, AGED 52 YEARS,S/O.JANAKI AMMA, CHERUVALLY CHITTETH,
ELAMBALASSERY HOUSE, PULIYANAM KARA, NEDUMBASSERY VILLAGE, ALUVA
TALUK,, ERNAKULAM DISTRICT, PIN-683572.
6. VALSALA, AGED 66 YEARS, D/O.AMMINI AMMA, ELAMBALASSERY (VARSHA)
HOUSE, AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK, ERNAKULAM
DISTRICT, PIN-683572.
7. BINU RAJ, AGED 42 YEARS, S/O.VALSALA, ELAMBALASSERY (VARSHA) HOUSE,
AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK, ERNAKULAM
DISTRICT, PIN-683572.
8. SATHEESAN NAIR, AGED 74 YEARS, H/O.VALSALA, ELAMBALASSERY (VARSHA)
HOUSE, AKAPARAMBU KARA, NEDUMBASSERY VILLAGE, ALUVA TALUK,,
ERNAKULAM DISTRICT, PIN-683572.
9. ADDL.VISHNU S/O.PURUSHOTHAMAN, AGED 34 YEARS, RESIDING AT NEW
AMBATTU HOUSE,VENGOOR KARA,KIDANGOOR P.O.,PIN-683 572, ANGAMALLY
VILLAGE,ALUVA TALUK,ERNAKULAM DISTRICT. (ADDL.R9 IS IMPLEADED AS PER
ORDER DATED 27.02.2023 IN IA.1/2021.)
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to stay the
implementation of the judgment of the Additional District Judge-II, North
Paravur, in AS.No.34/2016 dated 28.07.2018, pending disposal of the above
RSA No.1050/2018 2/2
appeal.
This Application again coming on for orders upon perusing the
application and the affidavit filed in support thereof,and this Court's
order dated 27.02.2023, and upon hearing the arguments of
SRI.V.M.KRISHNAKUMAR, Advocate for the petitioners and of SRI.M.P.ASHOK
KUMAR, SRI.P.C.GOPINATH, SMT.BINDU SREEDHAR, SRI.ASIF N, Advocates for R1
and R2,SRI.ZAKIR HUSSAIN, SMT.K.A.SANJEETHA, Advocates for R3, R4 & R5 and
of SRI.K.SREEKUMAR, SRI.VINEETH KURIAKOSE, SRI.DOMINIC JOHNSON,Advocates
for R6 to R8, M/S. M.G.JEEVAN,BILAL NIAMATHULLA, SANIYA JOSE MAMPILLY,
Advocates for Addl.R9, the court passed the following:
ORDER
Interim order is extended until further orders.
sd/-
T.R.RAVI,JUDGE.
27-06-2023 /True Copy/ Assistant Registrar
