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M/S Inkel Ltd., Having Its ... vs The Federal Bank Limited
2023 Latest Caselaw 7222 Ker

Citation : 2023 Latest Caselaw 7222 Ker
Judgement Date : 23 June, 2023

Kerala High Court
M/S Inkel Ltd., Having Its ... vs The Federal Bank Limited on 23 June, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
        FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                      OP (DRT) NO. 202 OF 2023
PETITIONER:
           M/S INKEL LTD., HAVING ITS REGISTERED OFFICE AT
           DOOR NO. 7/473 ZA - 5 & 6, 2ND FLOOR, AJIYAL COMPLEX,
           KAKKANAD, PIN: 682 030, REPRESENTED BY DEPUTY MANAGER
           (LEGAL)

           BY ADVS.
           NOEL JACOB
           M.S.AMAL DHARSAN
           THUSHARA JAMES



RESPONDENTS:
     1     THE FEDERAL BANK LIMITED,
           BR. ERNAKULAM/NORTH, REPRESENTED BY ITS ASSISTANT VICE
           PRESIDENT, ERNAKULAM NORTH BRANCH, P.B. NO. 1927, PNVM
           ARCADE, ERNAKULAM, KERALA 682018

    2      M/S SEGURO FOUNDATION AND STRUCTURES PVT. LTD.
           BUILDING NO. VII/710E & E1, MAVELIPURAM, THRIKKAKKARA,
           ERNAKULAM, KERALA, REPRESENTED BY ITS MANAGING
           PARTNER., PIN - 682030

    3      SHRI RAJEEV C. VIJAYAN
           CHIRAMMEL HOUSE, NETAJI ROAD, ALUVA, PIN - 683101

    4      SMT. SEENA RAJEEV
           CHIRAMMEL HOUSE, NETAJI ROAD, ALUVA, PIN - 683101

    5      M/S AV ASSOCIATES
           HAVING ITS REGISTERED OFFICE AT DOOR NO. 27/635, (A3
           AND A4), IIND FLOOR, CHKKAPAN CENTRE, KALAMASSERY,
           ERNAKULAM 682030 REPRESENTED BY ITS MANAGING PARTNER.

    6      SHRI P.J. JACOB
           PARAMBUTHUSSERY HOUSE, ALLINCHAVADU, EDAPALLY,
           ERNAKULAM, PIN - 682024


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(DRT) NO. 202 OF 2023              2




               Dated this the 23rd day of June, 2023

                          JUDGMENT

The learned counsel appearing for the petitioner

submits that the original petition has become infructuous.

The said submission is recorded and the original petition

is dismissed as infructuous.

SD/-

C.S.DIAS, JUDGE

rmm23/6/2023

 
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