Meghatheertham Time-Sharing ... vs Dr. S.Chitra Ias
2023 Latest Caselaw 7196 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
         FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945
                     CON.CASE(C) NO. 329 OF 2023
  AGAINST THE JUDGMENT IN WP(C) 19837/2022 OF HIGH COURT OF KERALA
PETITIONERS/PETITIONERS:

     1      MEGHATHEERTHAM TIME-SHARING PVT. LTD.,
            REPRESENTED BY ITS MANAGING DIRECTOR, DOOR NO. 50/354,
            ARYA COMPLEX, MAIN ROAD, OLAVAKKODE, PALAKKAD - 678002.
     2      MOHANAN C.N.
            AGED 49 YEARS
            S/O. NARAYANAN, DIRECTOR, MEGHATHEERTHAM TIME-SHARING
            PVT. LTD., RESIDING AT PITTUPARA HOUSE, CHITHALI,
            KOZHALMANNAM, PALAKKAD - 678002.
     3      MANOJ M.P.
            AGED 48 YEARS
            S/O. THAREPARAMBIL BALAKRISHNAN, MANAGING DIRECTOR,
            MEGHATHEERTHAM TIME-SHARING PVT. LTD., RESIDING AT
            SUPRABHA, ATHANIPARAMBU, KALLEKULANGARA,
            PALAKKAD - 678009.

            BY ADVS.
            DHANYA P.ASHOKAN
            M.R.VENUGOPAL


RESPONDENT/RESPONDENT NO.2:

            DR. S.CHITRA IAS
            AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONERS,
            DISTRICT COLLECTOR, CIVIL STATION, PALAKKAD,
            PIN - 678001.


            SMT. K. B. SONY. GP.


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 329 OF 2023

                                        2

                                    T.R. RAVI, J.
                    --------------------------------------------
                        Con.Case (C) No.329 of 2023
                        --------------------------------------------
                   Dated this the 23rd day of June, 2023


                                   JUDGMENT

When the case is taken up today, it is submitted that the

directions have already been complied with.

The Contempt Case is hence closed.

Sd/-

T.R.RAVI JUDGE mpm CON.CASE(C) NO. 329 OF 2023

APPENDIX OF CON.CASE(C) 329/2023

PETITIONERS' ANNEXURES

Annexure1 CERTIFIED COPY OF THE JUDGMENT DATED 27/09/2022 IN WPC 19837/2022.