Muhammad Ismayil vs Smt. Bhandari Swagath ...
2023 Latest Caselaw 7190 Ker

Con.Case(C) No.1118/2023                            1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                           THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                   Friday, the 23rd day of June 2023 / 2nd Ashadha, 1945
                 CONTEMPT CASE(C) NO. 1118 OF 2023(S) IN WP(C) 40203/2022

   PETITIONER/PETITIONER:


           MUHAMMAD ISMAYIL, AGED 45 YEARS, S/O HASSAN MUHAMMED,
           KOTTIMUNDA HOUSE, KARYAMPADI.P.O., MEENANGADI WAYANAD - 673 591.

        BY ADVOCATES M/S. TESSY JOSE & ELDHO PAUL.

   RESPONDENT/1ST RESPONDENT:


           SMT. BHANDARI SWAGATH RANVEERCHAND, I.A.S.,
           MANAGING DIRECTOR, KERALA WATER AUTHORITY,
           JALABHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM - 695 033.

         BY SRI.P.M.JOHNY, STANDING COUNSEL

        This Contempt of court case (civil) having come up for orders on
   23.06.2023, the court on the same day passed the following:

                                               ORDER

After going through the pleadings in the contempt case, I am of the

prima facie opinion that the respondent committed contempt. The respondent

will appear in person before this Court on 21/07/2023 at 10:15 a.m. In

the meanwhile, if the directions are complied, or if the judgment is

varied or modified, the appearance is dispensed with.

Issue a copy of this order to the Standing Counsel to communicate

the same to the respondent.

Sd/- P.V.KUNHIKRISHNAN JUDGE

23-06-2023 /True Copy/ Assistant Registrar