Nassim M Represented By Power Of ... vs Shamsudeen A.M
2023 Latest Caselaw 7186 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                &

          THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

      FRIDAY, THE 23RD DAY OF JUNE 2023 / 2ND ASHADHA, 1945

                     OP (RC) NO. 113 OF 2023
AGAINST THE ORDER/JUDGMENT IN EP 40/2021 IN RCP NO.12/2018 ON THE
           FILES OF RENT CONTROL COURT, PATHANAMTHITTA

PETITIONER/RESPONDENT/RESPONDENT:

          NASSIM M., AGED 44 YEARS, S/O HANEEFA, AYISHA MANZIL,
          KULASEKHARAPATHI, PATHANAMTHITTA P.O & VILLAGE,
          KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT, -689645,
          REPRESENTED BY POWER OF ATTORNEY HOLDER, LISHA NASSIM,
          AGED 42 YEARS, W/O NASSIM M., AYISHA MANZIL,
          KULASEKHARAPATHI, PATHANAMTHITTA P.O & VILLAGE,
          KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT- 689645


          BY ADVS.
          SRI.MANU RAMACHANDRAN
          SRI.M.KIRANLAL
          SRI.R.RAJESH (VARKALA)
          SRI.SAMEER M NAIR
          SRI.GEETHU KRISHNAN
          SRI.SAILAKSHMI MENON
          SRI.ABHISHEK JOHNSON

RESPONDENT/PETITIONER/PETITIONER:

          SHAMSUDEEN A.M, AGED 65 YEARS
          S/O MEERASAHIB LABBA, AANIYA VEEDU, MANJAKADAMPU,
          IRAVON P.O. & VILLAGE, KONNI TALUK, PATHANAMTHITTA
          DISTRICT, PIN - 689691


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION ON

23.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      :2:
OP(RC).NO.113 OF 2023




                             JUDGMENT

Mohammed Nias C.P., J.

Counsel for the petitioner seeks permission to withdraw the writ

petition. Permission is granted. The writ petition is dismissed as

withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns